← All Benches
ITAT Ahmedabad Bench
14,611 judgments
OZONE PB SPINTEX LTD.,AHMEDABAD vs THE ITO, WARD-3(1)(1), AHMEDABAD
ITA 534/AHD/2026[2017-18]Status: Disposed22/4/2026AY 2017-18
VIDHI KALPESH MADLANI,AHMEDABAD vs INCOME TAX OFFICER - WARD 1(1)(3), AHMEDABAD
ITA 355/AHD/2026[2019-20]Status: Disposed22/4/2026AY 2019-20
NANDITBHAI RAJENDRABHAI RAJPURA,AHMEDABAD vs ITO WARD 1(8) BHAVNAGAR, BHAVNAGAR
ITA 354/AHD/2026[2014-15]Status: Disposed22/4/2026AY 2014-15
INCOME TAX OFFICER, MEHSANA vs NILESHKUMAR DHANJIBHAI PATEL LEGAL HEIR OF DHANJIBHAI MAGANBHAI PATEL, MEHSANA, MEHSANA
ITA 3/AHD/2026[2018-19]Status: Disposed22/4/2026AY 2018-19
SHELL INTERNATIONAL B.V.,MUMBAI vs THE ACIT, CIRCLE- (INTL. TAXN.-1), AHMEDABAD
ITA 577/AHD/2025[2022-23]Status: Disposed22/4/2026AY 2022-23
KIRITKUMAR GANPATSINH PARMAR,PANCHMAHALS vs INCOME TAX OFFICER, WARD-1, GODHRA
ITA 2667/AHD/2025[2020-21]Status: Disposed22/4/2026AY 2020-21
DEEPA KAMAL KISHORE SHARMA,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 2632/AHD/2025[2012-13]Status: Disposed22/4/2026AY 2012-13
SANSKRUT TRADECOM PRIVATE LIMITED,AHMEDABAD vs ACIT CIRCLE 4(1)(1), AHMEDABAD
ITA 2421/AHD/2025[2017-18]Status: Disposed22/4/2026AY 2017-18
THE PAROLI DUDH UTPADAK SAHAKARI MANDALI,PANCHMAHAL vs THE ITO, WARD-1, GODHRA
ITA 2326/AHD/2025[2019-20]Status: Disposed22/4/2026AY 2019-20
ASANDAS & SONS PRIVATE LIMITED,MEHSANA vs THE DY.CIT, CIRCLE- GANDHINAGAR, GANDHINAGAR
ITA 2243/AHD/2025[2022-23]Status: Disposed22/4/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs THE GENERAL CO OP BANK LTD, AHMEDABAD
ITA 2199/AHD/2025[2012-13]Status: Disposed22/4/2026AY 2012-13
THE VARDHMAN NAGRIK CO-OP CREDIT SOCIETY LTD.,DAHOD vs THE ITO, WARD-1, DAHOD
ITA 2086/AHD/2025[2015-16]Status: Disposed22/4/2026AY 2015-16
KIRI INDUSTRIES LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 2065/AHD/2025[2021-22]Status: Disposed22/4/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA vs M/S SCHAEFFLER INDIA LTD(FORMERLY KNOWN INA BEARING INDIA PVT LTD), VADODARA
ITA 2021/AHD/2025[2016-17]Status: Disposed22/4/2026AY 2016-17
SHREE SUPRINIT TRADINVEST PVT LTD,AHMEDABAD vs ITO WARD 4 (1) (3) AHMEDABAD, AHMEDABAD
ITA 1937/AHD/2025[2017-18]Status: Disposed22/4/2026AY 2017-18
SHREE SUPRINIT TRADINVEST PVT LTD,AHMEDABAD vs ITO WARD 4 (1) (3) AHMEDABAD, AHMEDABAD
ITA 1936/AHD/2025[2016-17]Status: Disposed22/4/2026AY 2016-17
SHREE SUPRINIT TRADINVEST PRIVATE LIMITED,AHMEDABAD vs ITO WARD 4 (1) (3) AHMEDABAD, AHMEDABAD
ITA 1935/AHD/2025[2015-16]Status: Disposed22/4/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs VIJAY HATHISING SHAH, AHMEDABAD
ITA 1546/AHD/2025[2015-16]Status: Disposed22/4/2026AY 2015-16
PRASHANTKUMAR BHUPATBHAI GAJERA,AHMEDABAD vs INCOME TAX OFFICER, WARD-3(3)(5), AHMEDABAD
ITA 1435/AHD/2025[2018-19]Status: Disposed22/4/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VEJALPUR vs MAHIP INDUSTRIES LIMITED , DHOLKA
ITA 982/AHD/2024[2015-16]Status: Disposed22/4/2026AY 2015-16
