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ITAT Ahmedabad Bench

14,611 judgments

THE ACIT, CIRCLE-1(1)(1), AHMEDABAD vs M/S. CLARIS LIMITED ( FORMERLY ALTHEON ENTERPRISES LIMITED), AHMEDABAD

ITA 300/AHD/2022[2018-19]Status: Disposed22/4/2026AY 2018-19

THE ACIT, CIRCLE-1(1)(1), AHMEDABAD vs CLARIS LIMITED(ALTHEON ENTERPRISES LIMITED), AHMEDABAD

ITA 280/AHD/2022[2017-18]Status: Disposed22/4/2026AY 2017-18

SHRI KAMALPUR GO SEVASAHAKARI MANDLI LTD,GOTHAVA vs INCOME TAX OFFICER WARD 1 PATAN, PATAN

ITA 81/AHD/2026[2012-13]Status: Disposed21/4/2026AY 2012-13

SURAJ JAYANTILAL PATEL L/H OF LATE JAYANTILAL JOITARAM PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 528/AHD/2026[2015-16]Status: Disposed21/4/2026AY 2015-16

MANJIBHAI MAGANBHAI ASODIYA,PATAN, GUJARAT vs INCOME TAX OFFICER WARD 1, PATAN, PATAN, GUJARAT

ITA 495/AHD/2026[2018-19]Status: Disposed21/4/2026AY 2018-19

YOGENDRA BANSIDHAR BHATT,VADODARA vs THE ITO, WARD-1(2)(3), VADODARA

ITA 338/AHD/2026[2017-18]Status: Disposed21/4/2026AY 2017-18

SHREE VAIDEHI IMPEX PVT. LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD

ITA 273/AHD/2026[2016-17]Status: Disposed21/4/2026AY 2016-17

RATANVAV JUTH VIVIDH KARYAKARI SAHAKARI MANDALI LIMITED,BHAVNAGAR, GUJARAT vs ITO WARD 1(8) BHAVNAGAR, BHAVNAGAR, GUJARAT

ITA 105/AHD/2026[2018-19]Status: Disposed21/4/2026AY 2018-19

UMIYA CONSTRUCTION CO,HIMATNAGAR vs THE DY. CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 2610/AHD/2025[2013-14]Status: Disposed21/4/2026AY 2013-14

INCOME TAX OFFICER WARD 1(2)(3), AHMEDABAD vs KANTILAL BAGDAJI GOYAL, AHMEDABAD

ITA 2462/AHD/2025[2014-15]Status: Disposed21/4/2026AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs PRADEEP RAVICHANDRA KOTHARI, AHMEDABAD

ITA 2328/AHD/2025[2017-18]Status: Disposed21/4/2026AY 2017-18

INCOME TAX OFFICER WARD1 MEHSANA, MEHSANA vs MANIBHADRA TRACTORS, AHMEDABAD

ITA 588/AHD/2026[2017-18]Status: Disposed21/4/2026AY 2017-18

UMEMABEN NAJMUDDIN BODELIWALA,GODHRA vs THE ITO, WARD-1, GODHRA

ITA 434/AHD/2026[2017-18]Status: Disposed21/4/2026AY 2017-18

BHARGESHKUMAR BHAGVATPRASAD PATEL,ANAND vs THE ITO, WARD-1(3)(2), PETLAD

ITA 2427/AHD/2025[2017-18]Status: Disposed21/4/2026AY 2017-18

ITO (E) WARD 1 AHMEDABAD, AHMEDABAD vs ACHARYA SHRI VIJAY SURENDRA SURISHWARJI JAIN TATWA GYAN SHALA, AHMEDABAD

ITA 2334/AHD/2025[2018-19]Status: Disposed21/4/2026AY 2018-19

VAIBHAV REALITY DEVELOPMENT LIMITED,VADODARA vs THE INCOME TAX OFFICER, WARD-2(1)(1) (OLD WARD-2(1)(4)), VADODARA

ITA 1325/AHD/2024[2014-15]Status: Disposed21/4/2026AY 2014-15

AKHIL PARASMAL SHAH,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD

ITA 205/AHD/2026[2018-19]Status: Disposed20/4/2026AY 2018-19

CHECKMATE FACILITY AND ELECTRONIC SOLUTIONS PRIVATE LIMITED,VADODARA vs THE ACIT, CIRCLE-1(1)(1), AHMEDABAD

ITA 1554/AHD/2025[2016-17]Status: Disposed20/4/2026AY 2016-17

GHANSHYAMBHAI JASUBHAI PATEL,MANINAGAR, AHMEDABAD, GUJARAT vs INCOME TAX OFFICER, WARD-1 , INTERNATIONAL TAXATION AHMEDABAD

ITA 1784/AHD/2024[2018-19]Status: Disposed20/4/2026AY 2018-19

NA vs ARJAN EDUCATION TRUST,RAJKOT

ITA 2497/AHD/2025[N.A.]Status: Disposed17/4/2026