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ITAT Ahmedabad Bench
14,611 judgments
PARSEE EDUCATION SOCIETY,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 2316/AHD/2025[NA]Status: Disposed23/4/2026
DCIT, CIRCLE, GANDHINAGAR vs KUTIR NAVINCHANDRA PATEL, GANDHINAGAR
ITA 2309/AHD/2025[2017-18]Status: Disposed23/4/2026AY 2017-18
PUNAMBHAI MERAJBHAI RABARI,AHMEDABAD vs ITO WARD 3(2)(4), AHMEDABAD
ITA 2178/AHD/2025[2017-18]Status: Disposed23/4/2026AY 2017-18
DIPAL NAYANKUMAR SHAH,AHMEDABAD vs THE ITO, WARD-6(1)(1), AHMEDABAD
ITA 2165/AHD/2025[2018-19]Status: Disposed23/4/2026AY 2018-19
GOVINDBHAI T. PATEL, HUF,SABARKANTHA vs THE ITO, WARD-1, HIMATNAGAR
ITA 2162/AHD/2025[2012-13]Status: Disposed23/4/2026AY 2012-13
M R PATEL AND SONS,BODAKDEV, AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), VEJALPUR, AHMEDABAD
ITA 1792/AHD/2025[2015-16]Status: Disposed23/4/2026AY 2015-16
M R PATEL AND SONS,BODAKDEV, AHMEDABAD vs DY. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), VEJALPUR, AHMEDABAD
ITA 1791/AHD/2025[2013-14]Status: Disposed23/4/2026AY 2013-14
KANUBHAI G. PATEL ,MAHISAGAR vs ITO WARD-1 , LUNAWADA
ITA 1639/AHD/2025[2018-19]Status: Disposed23/4/2026AY 2018-19
KANUBHAI G. PATEL,MAHISAGAR vs THE ITO, WARD-1, LUNAWADA
ITA 1638/AHD/2025[2017-18]Status: Disposed23/4/2026AY 2017-18
KANUBHAI G. PATEL,MAHISAGAR vs THE ITO, WARD-1, LUNAWADA
ITA 1637/AHD/2025[2016-17]Status: Disposed23/4/2026AY 2016-17
KANUBHAI G. PATEL,MAHISAGAR vs THE ITO, WARD-1, LUNAWADA
ITA 1635/AHD/2025[2014-15]Status: Disposed23/4/2026AY 2014-15
KANUBHAI G. PATEL,MAHISAGAR vs THE ITO, WARD-1, LUNAWAD
ITA 1634/AHD/2025[2013-14]Status: Disposed23/4/2026AY 2013-14
KALPESH BABUBHAI VIRADIYA,BHAVNAGAR vs THE ITO, WARD-1(1), BHAVNAGAR
ITA 1526/AHD/2025[2014-15]Status: Disposed23/4/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1) AHMEDABAD, AHMEDABAD vs N K INDUSTRIES LTD, AHMEDABAD
ITA 1649/AHD/2024[2011-12]Status: Disposed23/4/2026AY 2011-12
GHANSHYAM INFRASTRUCTURE PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 1491/AHD/2024[2010-11]Status: Disposed23/4/2026AY 2010-11
KANUBHAI GOVINDBHAI PATEL,LUNAWADA vs THE INCOME TAX OFFICER, WARD-1, LUNAWADA
ITA 335/AHD/2022[2012-13]Status: Disposed23/4/2026AY 2012-13
GAURANG CHIMANBHAI KAPADIA,KHEDA vs INCOME TAX OFFICER WARD 1 NADIAD, NADIAD KHEDA
ITA 94/AHD/2026[2016-2017]Status: Disposed22/4/2026AY 2016-2017
VASUDE vs INH VELUBHA GOHIL,BHAVNAGARVS.INCOME TAX OFFICER, WARD 1(9), BHAVNAGAR
ITA 725/AHD/2026[2022-23]Status: Disposed22/4/2026AY 2022-23
AIR WIND GREEN ENERGY LIMITED,BHAVNAGAR vs ITO CIRCLE-1, BHAVNAGAR
ITA 670/AHD/2026[2022-23]Status: Disposed22/4/2026AY 2022-23
J R CONSTRUCTION CO.,VADODARA vs THE ITO, WARD-1(3)(2), VADODARA
ITA 60/AHD/2026[2010-11]Status: Disposed22/4/2026AY 2010-11
