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ITAT Ahmedabad Bench

14,611 judgments

SHREE SAGAR SANT SHREE DASARAM CHARITABLE TRUST- SAVARKUNDLA,SAVARKUNDLA vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD

ITA 432/AHD/2026[N.A.]Status: Disposed23/4/2026

MUKESH COMMOTRADE PRIVATE LIMITED,SURENDRANAGAR vs THE ASSESSING OFFICER, AHMEDABAD

ITA 429/AHD/2026[2013-14]Status: Disposed23/4/2026AY 2013-14

AMI DUSHYANT ANSODARIA,AHMEDABAD vs CPC, BENGLURU PRESENT JURIS.-ITO WARD 3(3)(1), AHMEDABAD

ITA 401/AHD/2026[2022-23]Status: Disposed23/4/2026AY 2022-23

MUKHTIYAR KASAMBHAI MANSURI,AHMEDABAD vs THE ITO, WARD-1(3)(1), AHMEDABAD

ITA 364/AHD/2026[2018-19]Status: Disposed23/4/2026AY 2018-19

DHANJIBHAI DAYALBHAI CHAVDA,VADODARA vs INCOME TAX OFFICER, WARD 1(3)(1), VADODARA

ITA 357/AHD/2026[2020-21]Status: Disposed23/4/2026AY 2020-21

PIYUSH GORDHANBHAI PATEL,VADODARA vs DY.CIT, CIRCLE 2(1)(1), VADODARA, VADODARA

ITA 306/AHD/2026[2018-19]Status: Disposed23/4/2026AY 2018-19

JAYANTILAL PATEL,AHMEDABAD vs NFAC, DELHI PRESENT JURIS- TO, WARD-3(1)(1), AHMEDABAD

ITA 262/AHD/2026[2017-18]Status: Disposed23/4/2026AY 2017-18

ANUNAY FAB LIMITED,AHEMADBAD vs DCIT, CIRCLE 1(1)(1), AHMEDABAD

ITA 152/AHD/2026[2013-14]Status: Disposed23/4/2026AY 2013-14

KIRTIDA RAJESHKUMAR SHAH,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 151/AHD/2026[2021-2022]Status: Disposed23/4/2026AY 2021-2022

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA, AAYKAR BHAWAN vs GUJARAT NARMADA VALLEY FERTILIZERS & CHEMICALS LIMITED, NARMADANAGAR

ITA 971/AHD/2025[2016-17]Status: Disposed23/4/2026AY 2016-17

BEST OASIS LIMITED,MUMBAI vs THE DY. CIT, CENTRAL CIRCLE-1(1), AHMEDABAD

ITA 802/AHD/2025[2020-21]Status: Disposed23/4/2026AY 2020-21

EMERSON MEASUREMENT SYSTEMS AND SOLUTIONS (INDIA) PRIVATE LIMITED,VADODARA vs THE DY. CIT, CIRCLE-1(1)(1), VADODARA

ITA 638/AHD/2025[2012-13]Status: Disposed23/4/2026AY 2012-13

HIRAJIBHAI JETHABHAI JEGODA,BANASKANTHA vs THE ITO, WARD-1, PALANPUR

ITA 2665/AHD/2025[2017-18]Status: Disposed23/4/2026AY 2017-18

REKHABEN BHARATBHAI BAGADIA,AHMEDABAD vs THE ITO, WARD-1(3)(1), AHMEDABAD

ITA 2560/AHD/2025[2014-15]Status: Disposed23/4/2026AY 2014-15

MANIBHADRA TRACTORS,KALOL vs WARD 1 MEHSANA, MEHSANA

ITA 2519/AHD/2025[2017-18]Status: Disposed23/4/2026AY 2017-18

SHAH NIKHIL DHIRAJLAL HUF,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD

ITA 2429/AHD/2025[2012-13]Status: Disposed23/4/2026AY 2012-13

JAGDISHBHAI PRABHUDAS PATEL,GUJARAT vs ITO WARD 1, HIMATNAGAR, GUJARAT

ITA 2425/AHD/2025[2020-21]Status: Disposed23/4/2026AY 2020-21

SHREE MARUTI NANDAN CHARITABLE TRUST,DAHOD, GUJARAT vs COMMISSIONER OF INCOME TAX, EXEMPTION, AHMEDABAD, EXEMPTION, AHMEDABAD

ITA 2424/AHD/2025[2025-26]Status: Disposed23/4/2026AY 2025-26

SHREE MARUTI NANDAN CHARITABLE TRUST,DAHOD, GUJARAT vs COMMISSIONER OF INCOME TAX, EXEMPTION, AHMEDABAD, EXEMPTION, AHMEDABAD

ITA 2423/AHD/2025[2023-24]Status: Disposed23/4/2026AY 2023-24

ACIT(EXEMPTIONS), CIRCLE-2, AHMEDABAD, AHMEDABAD vs SHRI KHODAL DHAM TRUST KAGVAD, RAJKOT

ITA 2330/AHD/2025[2017-18]Status: Disposed23/4/2026AY 2017-18