← All Benches
ITAT Ahmedabad Bench
14,611 judgments
AMITKUMAR AMULAKHRAY SHAH,BHAVNAGAR vs THE DY.CIT, CIRCLE-1, BHAVNAGAR
ITA 1747/AHD/2025[2015-16]Status: Disposed24/4/2026AY 2015-16
AMITKUMAR AMULAKHRAY SHAH,BHAVNAGAR vs THE DY.CIT, CIRCLE-1, BHAVNAGAR
ITA 1746/AHD/2025[2014-15]Status: Disposed24/4/2026AY 2014-15
JAYSHREEBEN ROHITBHAI PATEL LEGAL HEIR OF LATE ROHITBHAI PATEL,AHMEDABAD vs THE ITO, WARD-5(2)(4), AHMEDABAD
ITA 1406/AHD/2025[2012-13]Status: Disposed24/4/2026AY 2012-13
THE ORCHID HARMONY CO OPERATIVE HOUSING SERVICE SOCIETY LIMITED,AHMEDABAD vs THE ITO, WARD-3(1)(1), AHMEDABAD
ITA 1258/AHD/2025[2018-19]Status: Disposed24/4/2026AY 2018-19
VIRU TEXTILE MILLS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 1244/AHD/2025[2014-15]Status: Disposed24/4/2026AY 2014-15
VIRU TEXTILE MILLS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 1243/AHD/2025[2013-14]Status: Disposed24/4/2026AY 2013-14
VIRU TEXTILE MILLS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 1222/AHD/2025[2020-21]Status: Disposed24/4/2026AY 2020-21
DHARMENDRASINH MANHARSINH CHUDASAMA,AHMEDABAD vs THE PCIT, AHMEDABAD-3, AHMEDABAD
ITA 1200/AHD/2025[2021-22]Status: Disposed24/4/2026AY 2021-22
DCIT, GANDHINAGAR CIRCLE, GANDHINAGAR, GANDHINAGAR vs SAHAJANAND LASER TECHNOLOGY LIMITED, GANDHINAGAR
ITA 959/AHD/2023[2017-18]Status: Disposed24/4/2026AY 2017-18
SAHJANAND LASER TECHNOLOGY LIMITED,AHMEDABAD vs THE ASSTT. CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 842/AHD/2023[2018-19]Status: Disposed24/4/2026AY 2018-19
SAHJANAND LASER TECHNOLOGY LIMITED,GANDHINAGAR vs THE ASSTT.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 841/AHD/2023[2018-19]Status: Disposed24/4/2026AY 2018-19
SAHAJANAND LASER TECHNOLOGY LIMITED,GANDHINAGAR vs THE ASSTT.CIT.,CIRCLE-4(1)(1), AHMEDABAD
ITA 840/AHD/2023[2017-18]Status: Disposed24/4/2026AY 2017-18
LONSEN KIRI CHEMICAL INDUSTRIES LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 506/AHD/2026[2020-21]Status: Disposed23/4/2026AY 2020-21
CHAMPAK KAPOORRAI RATHOD,AHMEDABAD vs ITO, WARD 1(2)(1), AHMEDABAD, AHMEDABAD
ITA 490/AHD/2026[2020-21]Status: Disposed23/4/2026AY 2020-21
PRASHANT CHANDRAVADAN DESAI,AHMEDABAD vs THE ITO, WARD-5(2)(3), AHMEDABAD
ITA 484/AHD/2026[2015-16]Status: Disposed23/4/2026AY 2015-16
MANOJKUMAR PARMAR,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 481/AHD/2026[2021-22]Status: Disposed23/4/2026AY 2021-22
MANOJKUMAR PARMAR,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 480/AHD/2026[2020-21]Status: Disposed23/4/2026AY 2020-21
MUKESH COMMOTRADE PRIVATE LIMITED,SURENDRANAGAR vs ASSESSING OFFICER, AHMEDABAD
ITA 473/AHD/2026[2014-15]Status: Disposed23/4/2026AY 2014-15
SHRI SWAMI LILASHAH SINDHI SAMAJ SEVA TRUST RAJULA,RAJULA vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 467/AHD/2026[N.A.]Status: Disposed23/4/2026
SHRI SWETAMBER MURTIPUJAK JAIN TIRTH,PANCHMAHAL vs THE CIT(EXEMPTION), AHMEDABAD
ITA 450/AHD/2026[NA]Status: Disposed23/4/2026