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ITAT Ahmedabad Bench

14,611 judgments

SAKAR GRANITO (INDIA) P. LTD.,AHMEDABAD vs THE ACIT, CIRCLE-4(1)(1), AHMEDABAD

ITA 123/AHD/2026[2017-18]Status: Disposed27/4/2026AY 2017-18

PRAVEEN KUMAR SHUKLA,VADODARA vs THE ITO, WARD-4(1)(7), VADODARA

ITA 113/AHD/2026[2020-21]Status: Disposed27/4/2026AY 2020-21

KISHORSINH HENDUJI SOLANKI,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 2683/AHD/2025[2019-20]Status: Disposed27/4/2026AY 2019-20

MRUGESH KANTILAL SHAH,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 1469/AHD/2025[2018-19]Status: Disposed27/4/2026AY 2018-19

DEPUTY COMMISSIONER OF INCOME -TAX ,CENTRAL CIRCLE-1(2), AHMEDABAD, AHMEDABAD vs DIMPLE ROBIN GOENKA , AHMEDABAD

ITSSA 37/AHD/2025[2018-19]Status: Disposed24/4/2026AY 2018-19

DIMPLE ROBIN GOENKA,AHMEDABAD vs THE ACIT, CENT. CIRCLE-1(2), AHMEDABAD

ITSSA 19/AHD/2025[2018-19]Status: Disposed24/4/2026AY 2018-19

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(1) AHMEDABAD, AHMEDABAD vs DEEPAK PARMANANDBHAI NIMBARK, AHMEDABAD

ITSSA 145/AHD/2025[2018-19]Status: Disposed24/4/2026AY 2018-19

THE ITO, WARD-3(2)(1), AHMEDABAD vs RUMALJI BHIKHAJI THAKOR LEGAL HEIR OF LATE SHRI BHIKAJI JAMAJI THAKOR, AHMEDABAD

ITSSA 545/AHD/2019[2012-13]Status: Disposed24/4/2026AY 2012-13

SHRI DAKOR NIRASHRIT GAURAKSHAK PANJARAPOLE,DAKOR vs CIT(EXEMPTION), AHMEDABAD

ITA 800/AHD/2026[2026-2027]Status: Disposed24/4/2026AY 2026-2027

MEERA SAVAN MISTRY,AHMEDABAD vs INCOME TAX OFFICER, WARD 1(2)(3) , AHMEDABAD

ITA 773/AHD/2026[2021-22]Status: Disposed24/4/2026AY 2021-22

SAMIR MAHESH SHAH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1) , VADODARA

ITA 538/AHD/2026[2017-18]Status: Disposed24/4/2026AY 2017-18

RAHULKUMAR NARSHIBHAI PATEL,AHMEDABAD vs THE ITO, WARD-2, INT. TAXN., AHMEDABAD

ITA 394/AHD/2026[2019-20]Status: Disposed24/4/2026AY 2019-20

KHODAL EXPORTS PRIVATE LIMITED,BHAVNAGAR vs ACIT,CIRCLE 1 ,BHAVNAGAR, BHAVNAGAR

ITA 331/AHD/2026[2013-14]Status: Disposed24/4/2026AY 2013-14

RAGHUVIRSINH PARMAR,AHMEDABAD vs THE ITO, WARD-3(2)(1), AHMEDABAD

ITA 210/AHD/2026[2020-21]Status: Disposed24/4/2026AY 2020-21

PRAGNABEN UMESHBHAI YAGNIK,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD

ITA 204/AHD/2026[2015-16]Status: Disposed24/4/2026AY 2015-16

DEPUTY COMMISSIONER OF INCOME -TAX, CENTRAL CIRCLE-1(2), AHMEDABAD, AHMEDABAD vs DIMPLE ROBIN GOENKA , AHMEDABAD

ITA 876/AHD/2025[2019-20]Status: Disposed24/4/2026AY 2019-20

DIMPLE ROBIN GOENKA,AHMEDABAD vs THE ACIT, CENTRAL CIRCLE-1(2), AHMEDABAD

ITA 495/AHD/2025[2019-20]Status: Disposed24/4/2026AY 2019-20

ITO, WARD-1, GANDHINAGAR, GANDHINAGAR vs NAWABKHAN IMAMKHAN BALOCH, GANDHINAGAR

ITA 2687/AHD/2025[2016-17]Status: Disposed24/4/2026AY 2016-17

RASHMI ROOPAL,THANE vs WARD 3(3)(2) AHMEDABAD, AHMEDABAD

ITA 1988/AHD/2025[2011-12]Status: Disposed24/4/2026AY 2011-12

MOHANLAL TARACHAND CHELARAMANI,GODHRA vs ITO, WARD 1, GODHRA, GODHRA

ITA 1883/AHD/2025[2020-21]Status: Disposed24/4/2026AY 2020-21