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ITAT Ahmedabad Bench

14,605 judgments

INCOME TAX OFFICER, WARD-1(2)(1), VADODARA vs SHRI SURESHNHAI PADHIYAR LEGAL HEIR OF LATE SHRI MOTIBHAI MAGANLALBHAI PADHIYAR, VADODARA

ITA 1119/AHD/2024[2012-13]Status: Disposed13/7/2026AY 2012-13

DEVANAND BUDHAJI KUHAD,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 694/AHD/2026[2021-22]Status: Disposed10/7/2026AY 2021-22

DEVANAND BUDHAJI KUHAD,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 693/AHD/2026[2020-21]Status: Disposed10/7/2026AY 2020-21

ACIT, CIRCLE-2(1)(1), VADODARA vs SUN PHARMA LABORATORIES LIMITED, VADODARA

ITA 1743/AHD/2024[2017-18]Status: Disposed10/7/2026AY 2017-18

SUN PHARMA LABORATORIES LTD.,VADODARA vs RHE DY.CIT, CIRCLE-2(1)(1), VADODARA

ITA 1734/AHD/2024[2017-18]Status: Disposed10/7/2026AY 2017-18

SARVODAYA NAGRIK SAHAKARI BANK LTD.,HIMATNAGAR vs PRINCIPAL COMMISSIONER OF INCOME TAX, AHMEDABAD - 1, AHMEDABAD

ITA 806/AHD/2026[2022-23]Status: Disposed9/7/2026AY 2022-23

ARUN GOKALDAS BHANKHAR,AHMEDABAD vs INCOME TAX OFFICER,WARD 7(2)(1), AHMEDABAD

ITA 677/AHD/2026[2021-22]Status: Disposed9/7/2026AY 2021-22

ARUN GOKALDAS BHANKHAR,AHMEDABAD vs INCOME TAX OFFICER,WARD7(2)(1), AHMEDABAD

ITA 676/AHD/2026[2020-21]Status: Disposed9/7/2026AY 2020-21

BUSHRA SAIF SHAIKH,AHMEDABAD vs DCIT, CIRCLE-1(1)(1), VEJALPUR

ITA 1597/AHD/2026[2023-24]Status: Disposed9/7/2026AY 2023-24

BHAGVATIBEN NAVNITBHAI PATEL,BHANER-KATHLAL vs THE INCOME TAX OFFICER, WARD-1, NADIAD

ITA 1397/AHD/2026[2018-19]Status: Disposed9/7/2026AY 2018-19

MANASVI ADWAIT MEHTA,AHMEDABAD vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR

ITA 1277/AHD/2026[2021-22]Status: Disposed9/7/2026AY 2021-22

MANASVI ADWAIT MEHTA,AHMEDABAD vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR

ITA 1276/AHD/2026[2020-21]Status: Disposed9/7/2026AY 2020-21

PRAVINKUMAR RAMJIBHAI PATEL,MAHESANA, GUJARAT vs ITO, WARD 1, MEHSANA, MEHSANA,GUJARAT

ITA 1273/AHD/2026[2020-21]Status: Disposed9/7/2026AY 2020-21

RAVINDRABHAI SHAH,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1), VADODARA

ITA 1187/AHD/2026[2011-12]Status: Disposed9/7/2026AY 2011-12

MANOJKUMAR JETHABHAI PATEL,NADIAD vs INCOME TAX OFFICER, WARD ONE NADIAD

ITA 1121/AHD/2026[2019-20]Status: Disposed9/7/2026AY 2019-20

DEEPAK SHANKARLAL PATEL,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD

ITA 1055/AHD/2026[2014-15]Status: Disposed9/7/2026AY 2014-15

NITIBEN NAYANESHKUMAR TRIVEDI,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD

ITA 2499/AHD/2025[2018-19]Status: Disposed9/7/2026AY 2018-19

THE MANDAL NAGRIK SAHAKARI BANK LTD., ,MANDAL vs ITO CIRCLE 3(1)(1), AHMEDABAD, AHMEDABAD

ITA 774/AHD/2026[2017-18]Status: Disposed8/7/2026AY 2017-18

MULCHANDBHAI SHANKARLAL PARMAR,GANDHINAGAR vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR

ITA 710/AHD/2026[2022-23]Status: Disposed8/7/2026AY 2022-23

SANSKRUT INFRASPACE LIMITED LIABILITY PARTNERSHIP,AHMEDABAD vs ITO, WARD 5(3)(2), AHMEDABAD, AHMEDABAD

ITA 1181/AHD/2026[2017-18]Status: Disposed8/7/2026AY 2017-18