← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SAJIDBHAI YAKUBBHAI VAHORA,MOTA MADRESA vs INCOME TAX OFFICER, WARD 1, ANAND., S.P.COMPLEX
ITA 1178/AHD/2026[2013-14]Status: Disposed8/7/2026AY 2013-14
ABHI NALINBHAI LADANI,BHAVNAGAR vs ITO WARD 1(2), BHAVNAGAR , BHAVNAGAR
ITA 738/AHD/2026[2020-21]Status: Disposed7/7/2026AY 2020-21
GOPALLAL MATHURDAS VAISHNAV,AHMEDABAD vs THE ITO, WARD- 3(3)(5), AHMEDABAD
ITA 733/AHD/2026[2020-2021]Status: Disposed7/7/2026AY 2020-2021
GOPALLAL MATHURDAS VAISHNAV,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD
ITA 728/AHD/2026[2019-2020]Status: Disposed7/7/2026AY 2019-2020
NASIRBHAI PYAREBHAI SHAIKH,AHMEDABAD vs ITO, WARD-1(3)(1), AHMEDABAD
ITA 712/AHD/2026[2011-12]Status: Disposed7/7/2026AY 2011-12
RAMESHBHAI MANUBHAI PATEL,AHMEDABAD vs ITO, 3(3)(5), AHMEDABAD, AHMEDABAD
ITA 667/AHD/2026[2015-16]Status: Disposed7/7/2026AY 2015-16
REKHABEN KALUBHAI PATEL,MAHISAGAR vs INCOME TAX OFFICER, WARD 1, LUNAWADA
ITA 560/AHD/2026[2021-22]Status: Disposed7/7/2026AY 2021-22
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), VADODARA vs RAJESH CHIMANLAL PATEL, VADODARA
ITA 530/AHD/2026[2020-21]Status: Disposed7/7/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs RAJESH CHIMANLAL PATEL, VADODARA
ITA 469/AHD/2026[2019-20]Status: Disposed7/7/2026AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs RAJESH CHIMANLAL PATEL, VADODARA
ITA 468/AHD/2026[2018-19]Status: Disposed7/7/2026AY 2018-19
NANDISH SHIRISH SHAH,AHMEDABAD vs ITO, WARD-6(1)(1), AHMEDABAD
ITA 1260/AHD/2026[2020-21]Status: Disposed7/7/2026AY 2020-21
TEJALBEN VIRAMBHAI DESAI,GANDHINAGAR vs INCOME TAX OFFICER, WARD -1, GANDHINAGAR, GANDHINAGAR
ITA 1229/AHD/2026[2018-19]Status: Disposed7/7/2026AY 2018-19
SHAH BIMALKUMAR CHANDULAL HUF,AHMEDABAD vs ITO,WARD-1(1)(3), AHMEDABAD
ITA 1209/AHD/2026[2013-14]Status: Disposed7/7/2026AY 2013-14
SIDDHARTH LAXMIKANT VADERKAR,AHMEDABAD vs INCOME TAX OFFICER WARD 4(2)(3) AHMEDABAD, AHMEDABAD
ITA 1072/AHD/2026[2019-20]Status: Disposed7/7/2026AY 2019-20
SCARLET TRADELINK PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD
ITA 869/AHD/2025[2016-17]Status: Disposed7/7/2026AY 2016-17
SHRI SWAMINARAYAN GADI TRUST-VADTAL (SVG),ANAND vs THE CIT(EXEMPTION), AHMEDABAD
ITA 305/AHD/2025[NA]Status: Disposed7/7/2026
HARSHIL BIPINBHAI GANATRA,AHMEDABAD vs THE ITO, WARD-3(3)(1), AHMEDABAD
ITA 2618/AHD/2025[2022-23]Status: Disposed7/7/2026AY 2022-23
INCOME TAX OFFICER, WARD 3(3)(5), AHMEDABAD vs VAISHALI HARSHPAL SHAH, AHMEDABAD
ITA 2526/AHD/2025[2018-19]Status: Disposed7/7/2026AY 2018-19
SHRI BHADRADA CHEMICALS PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 2460/AHD/2025[2016-17]Status: Disposed7/7/2026AY 2016-17
SHAKTI POLYWEAVE PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD
ITA 2405/AHD/2025[2020-21]Status: Disposed7/7/2026AY 2020-21
