← All Benches
ITAT Ahmedabad Bench
14,605 judgments
INCOME TAX OFFICER WARD 4(2)(3) AHMEDABAD, AHMEDABAD vs NITINBHAI KANUBHAI PATEL, AHMEDABAD
ITA 183/AHD/2025[2016-17]Status: Disposed15/7/2026AY 2016-17
PRAVIN ASHUMAL KESHWANI,AHMEDABAD vs THE DY.CIRCLE-3(1)(1), AHMEDABAD
ITA 1615/AHD/2025[2022-23]Status: Disposed15/7/2026AY 2022-23
THE VIJAPUR MARKET YARD CO-OP. CREDIT SOCIETY LTD.,MEHSANA vs THE ACIT, CIRCLE-PATAN, MEHSANA
ITA 457/AHD/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
SHRI JINAGNA ARADHAK SWETAMBER MURTIPUJAK TAPAGACHHA SANGH,AHMEDABAD vs CIT(EXEMPTION),AHMEDABAD, AHMEDABAD
ITA 350/AHD/2026[not applicable]Status: Disposed14/7/2026
BABUBHAI RAMANBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1)(1), AHMEDABAD
ITA 16/AHD/2026[2012-13]Status: Disposed14/7/2026AY 2012-13
P C SNEHAL ENGINEERS PRIVATE LIMITED,NAVRANGPURA AHMEDABAD vs DCIT, CIRCLE 3(1)(1), AHMEDABAD
ITA 1174/AHD/2026[2014-15]Status: Disposed14/7/2026AY 2014-15
P C SNEHAL ENGINEERS PRIVATE LIMITED,NAVRANGPURA AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), AHMEDABAD
ITA 1173/AHD/2026[2014-15]Status: Disposed14/7/2026AY 2014-15
J D INFRASPACE PRIVATE LIMITED,AHMEDABAD vs ITO, WARD 2(1)(1) AHMEDABAD, VEJALPUR, AHMEDABAD
ITA 1135/AHD/2026[2017-18]Status: Disposed14/7/2026AY 2017-18
PRAKASHBHAI MOTILAL SHAH,AHMEDABAD vs THE ITO, WARD-2(1)(2), AHMEDABAD
ITA 2464/AHD/2025[2020-21]Status: Disposed14/7/2026AY 2020-21
SHAILESH NARSHIBHAI PATEL,HIMMATNAGAR vs INCOME TAX OFFICER WARD 1, HIMMATNAGAR, HIMMATNAGAR
ITA 2382/AHD/2025[2011-12]Status: Disposed14/7/2026AY 2011-12
ARJUN ALLOYS,AHMEDABAD, GUJARAT vs ITO WARD 3(2)(1), INCOME TAX BUILDING VEJALPUR, AHMEDABAD
ITA 2035/AHD/2025[2021-2022]Status: Disposed14/7/2026AY 2021-2022
AMBALAL SARABHAI ENTERPRISES LTD.,,BARODA vs THE DY. COMMISSIONER OF INCOME TAX-1(1)(1),, BARODA
ITA 954/AHD/2016[2011-12]Status: Disposed14/7/2026AY 2011-12
PRAFULKUMAR SUMANLAL MODI,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AH,EDABAD
ITA 716/AHD/2026[2021-22]Status: Disposed13/7/2026AY 2021-22
JITENDRA PRAHLADBHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 713/AHD/2026[2021-22]Status: Disposed13/7/2026AY 2021-22
SHAKTI POLYWEAVE PRIVATE LIMITED,AHMEDABAD vs THE PR. COMMISSIONER OF INCOME-TAX-3, AHMEDABAD, AHMEDABAD
ITA 1267/AHD/2026[2022-23]Status: Disposed13/7/2026AY 2022-23
SHRI VISHUT BOARD CREDIT & CONSUMER CO OPERATIVE SOCIETY LTD.,BHAVNAGAR vs DEPUTY COMMISSIONER OF I TAX, CIRCLE 1, BHAVNAGAR
ITA 1012/AHD/2026[2018-19]Status: Disposed13/7/2026AY 2018-19
VRAJ VISHWA PUBLIC CHARITABLE TRUST,VADODARA vs THE ITO, WARD- EXEMPTION, VADODARA
ITA 2551/AHD/2025[2022-23]Status: Disposed13/7/2026AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, VADODARA, VADODARA vs P GOLD PRIVATE LIMITED, DAHOD
ITA 2374/AHD/2025[2017-18]Status: Disposed13/7/2026AY 2017-18
KANAL SANATKUMAR RAVAL,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD
ITA 2155/AHD/2025[2019-20]Status: Disposed13/7/2026AY 2019-20
AJIT CHANDULAL SHAH,AHMEDABAD vs THE ITO, WARD-1(3)(1), AHMEDABAD
ITA 1618/AHD/2025[2017-18]Status: Disposed13/7/2026AY 2017-18