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ITAT Ahmedabad Bench
14,605 judgments
HELPING HANDS TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1330/AHD/2026[NA]Status: Disposed16/7/2026
SHREE NEMIJIN SEVA TRUST,SHAHIBAUG, AHMEDABAD vs CIT EXEMPTION AHMEDABAD, AHMEDABAD
ITA 1323/AHD/2026[NOT APPLICABLE]Status: Disposed16/7/2026
SADHU VASWANI MISSION,VADODARA vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 1297/AHD/2026[NA]Status: Disposed16/7/2026
SADHU VASWANI MISSION,VADODARA vs CIT(EXEMPTION) AHMEDABAD, AHMEDABAD
ITA 1296/AHD/2026[NA]Status: Disposed16/7/2026
WESTERN RAILWAY WOMENS WELFARE ORGANISATION,VADODARA vs COMMISSIONER OF INCOME TAX,CIT(EXEMPTION), AHMEDABAD
ITA 1149/AHD/2026[NA]Status: Disposed16/7/2026
WESTERN RAILWAY WOMENS WELFARE ORGANISATION,VADODARA vs COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 1123/AHD/2026[NA]Status: Disposed16/7/2026
SANKHEDA SARVAJANIK EDUCATION TRUST,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1119/AHD/2026[NA]Status: Disposed16/7/2026
SANKHEDA SARVAJANIK EDUCATION TRUST,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1118/AHD/2026[NA]Status: Disposed16/7/2026
SHREE PARAMANAND SWETAMBER MURTIPUJAK JAIN SANGH,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1112/AHD/2026[NA]Status: Disposed16/7/2026
SHRI DASHA MODH VANIK GYANTI MANDALAL,GUJARAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1106/AHD/2026[NA]Status: Disposed16/7/2026
SHRADDHA SOCIAL WELFARE AND CHARITABLE TRUST,GUJARAT vs COMMISSIONER OF INCOME-TAX (EXEMPTION), GUJARAT
ITA 1100/AHD/2026[NA]Status: Disposed16/7/2026
PRANAM CHARITABLE TRUST,AHMEDABAD vs CIRCLE-1, EXMP., AHMEDABAD, VEJALPUR, AHMEDABAD
ITA 1095/AHD/2026[NOT APPLICABLE]Status: Disposed16/7/2026
GLOBIZZ SYNERGY PRIVATE LIMITED,AHMEDABAD, GUJARAT vs ITO WARD 2(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD
ITA 231/AHD/2026[2021-22]Status: Disposed15/7/2026AY 2021-22
GLOBIZZ SYNERGY PRIVATE LIMITED,AHMEDABAD, GUJARAT vs ITO WARD 2(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD
ITA 230/AHD/2026[2021-22]Status: Disposed15/7/2026AY 2021-22
HARMANBHAI GORDHANBHAI PATEL,VADODARA vs THE ITO, WARD-1(3)(1), VADODARA
ITA 215/AHD/2026[2017-18]Status: Disposed15/7/2026AY 2017-18
MAULIK RAVJIBHAI PATEL,AHMEDABAD vs PCIT, AHMEDABAD -1, AHMEDABAD
ITA 1586/AHD/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
CYPET TECHNOLOGIES INDIA PRIVATE LIMITED,AHMEDABAD vs ITO, WARD 1(1)(3), AHMEDABAD
ITA 1513/AHD/2026[2020-21]Status: Disposed15/7/2026AY 2020-21
PRAVINBHAI NAROTTAMDAS PATEL,VISNAGAR vs INCOME TAX OFFICER, WARD-1, MEHSANA, MEHSANA
ITA 1403/AHD/2026[2023-24]Status: Disposed15/7/2026AY 2023-24
SANATKUMAR HARIPRASAD BHATT,PATEL CHAKLA, BORSAD vs DEPUTY DIRECTOR OF INCOME-TAX, INT. TXN., VADODARA, VADODARA
ITA 1164/AHD/2026[2011-12]Status: Disposed15/7/2026AY 2011-12
SMB INCORPORATION,VADODARA vs ITO, WARD 1(2)(5), VADODARA
ITA 2297/AHD/2025[2012-13]Status: Disposed15/7/2026AY 2012-13