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ITAT Ahmedabad Bench
14,605 judgments
UTTAR SABARKANTHA UCHCHA KELAVNI MANDAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1612/AHD/2026[NA]Status: Disposed16/7/2026
SHREE HARIBHAI KEVALBHAI PATEL SARVAJANIK HOSPITAL,SABARKANTA vs CIT(EXEMPTION), AHMEDABAD
ITA 1610/AHD/2026[NA]Status: Disposed16/7/2026
SHREE HARIBHAI KEVALBHAI PATEL SARVAJANIK HOSPITAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD
ITA 1609/AHD/2026[NA]Status: Disposed16/7/2026
SAURABH EDUCATION TRUST,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1607/AHD/2026[NA]Status: Disposed16/7/2026
SHRI RAJIV LOCHAN MEMORIAL TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1604/AHD/2026[Not Applicable]Status: Disposed16/7/2026
SHRI SADGURU SANSKAR VIDHYADHAM SAMITI,KHEDA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1531/AHD/2026[NA]Status: Disposed16/7/2026
SHREE DWARKADHISH GAU SEVA TRUST,GUJARAT vs CIT(EXEMPTION) AHMEDABAD, GUJARAT
ITA 1507/AHD/2026[NA]Status: Disposed16/7/2026
SHREESWAMIVIVEKANANDEDUCATION TRUST,VADODARA vs CIT EXEMPTION, AHMEDABAD
ITA 1503/AHD/2026[NA]Status: Disposed16/7/2026
SHREE DWARKADHISH GAU SEVA TRUST,GUJARAT vs CIT(EXEMPTION) AHMEDABAD, GUJARAT
ITA 1496/AHD/2026[NA]Status: Disposed16/7/2026
LOKHIT EDUCATION AND CHARITABLE TRUST,BHAVNAGAR vs CIT(EXEMPTION) AHMEDBAD, AHEMEDABAD
ITA 1494/AHD/2026[2025-2026]Status: Disposed16/7/2026AY 2025-2026
SUNHEARRT FOUNDATION,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1480/AHD/2026[NA]Status: Disposed16/7/2026
SUNHEARRT FOUNDATION,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1479/AHD/2026[NA]Status: Disposed16/7/2026
BALMUKUND GAU SAVARDHAN TRUST,MORBI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1477/AHD/2026[NA]Status: Disposed16/7/2026
SUN FLOWER EDUCATION TRUST,MORBI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1475/AHD/2026[NA]Status: Disposed16/7/2026
HINDUTVA NAVNIRMAN SANGH,RAJKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1469/AHD/2026[NA]Status: Disposed16/7/2026
SAI PARASRAAM LALWARA CAHRITABLE TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1427/AHD/2026[NA]Status: Disposed16/7/2026
SHREE DIGAMBER JAIN SAMAJ ALKAPURI,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1383/AHD/2026[NA]Status: Disposed16/7/2026
THE AHMEDABAD HAND SCREEN PRINTING ASSOCIATION,AHMEDABAD vs CA, DLC, (1), AHMEDABAD
ITA 1378/AHD/2026[2027-28]Status: Disposed16/7/2026AY 2027-28
SHREE ARVIND EDUCATION TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX EXEMPTIONS, AHMEDABAD
ITA 1357/AHD/2026[2025-26]Status: Disposed16/7/2026AY 2025-26
SHRI JAYNAGAR SWETAMBER MURTIPUJAK JAIN SANGH,VAPI vs CIT(EXEMPTION), AHMEDABAD
ITA 1355/AHD/2026[NA]Status: Disposed16/7/2026
