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ITAT Ahmedabad Bench

14,605 judgments

SHRI NARMADA VIBHAG KELAVANI MANDAL,BHARUCH vs CIT (EXEMPTION), AHMEDABAD

ITA 1701/AHD/2026[NA]Status: Disposed16/7/2026

SHRI GAYATRI VIKAS MANDAL,ANKLESHWAR vs CIT (EXEMPTION), AHMEDABAD

ITA 1698/AHD/2026[NA]Status: Disposed16/7/2026

SHRI GAYATRI VIKAS MANDAL,ANKLESHWAR vs CIT (EXEMPTION), AHMEDABAD

ITA 1697/AHD/2026[NA]Status: Disposed16/7/2026

SWAMINARAYAN SAMAJ SEVA TRUST RAJPIPLA,RAJPIPLA vs CIT (EXEMPTION), AHMEDABAD

ITA 1694/AHD/2026[NA]Status: Disposed16/7/2026

SWAMINARAYAN SAMAJ SEVA TRUST RAJPIPLA,NARMADA vs CIT (EXEMPTION), AHMEDABAD

ITA 1693/AHD/2026[NA]Status: Disposed16/7/2026

SHREE VASUPUJYA SWAMI JAIN DERASAR,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD

ITA 1688/AHD/2026[NA]Status: Disposed16/7/2026

MAHAKALI KELVANI MANDAL,MAHERWADA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD

ITA 1684/AHD/2026[NA]Status: Disposed16/7/2026

BILIYA KELVANI TRUST,BILIYA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD

ITA 1676/AHD/2026[NA]Status: Disposed16/7/2026

BILIYA KELVANI TRUST,BILIYA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD

ITA 1675/AHD/2026[NA]Status: Disposed16/7/2026

MOHAN N TOTLANI CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTIONS, AHMEDABAD

ITA 1669/AHD/2026[NA]Status: Disposed16/7/2026

MOHAN N TOTLANI CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTIONS, AHMEDABAD

ITA 1668/AHD/2026[NA]Status: Disposed16/7/2026

AL IDARTUL KHALILYATU ISLAMIYAH,MAHI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD

ITA 1666/AHD/2026[NA]Status: Disposed16/7/2026

SWAMI VIVEKANAND CHARITABLE TRUST,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1664/AHD/2026[NA]Status: Disposed16/7/2026

SHREE KUMBHANATH KELVANI,BHAVNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 1657/AHD/2026[NA]Status: Disposed16/7/2026

SHRI DEVBHOOMI STHANAKWASI JAIN SANGH,AHMEDABAD vs COMMISSIONER OF INCOME-TAX (EXEMPTION), AHMEDABAD

ITA 1653/AHD/2026[NA]Status: Disposed16/7/2026

SWA J R AMIN MEMORIAL TRUST,KHEDA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1645/AHD/2026[NA]Status: Disposed16/7/2026

SIDDHKSHETRA DIGAMBAR JAIN KOTHI,MEHSANA vs CIT(EXEMPTION), AHMEDABAD

ITA 1641/AHD/2026[N.A]Status: Disposed16/7/2026

SANAND JAIN SWETAMBAR MURTIPUJAK VISA SHRIMALI GANATI,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD

ITA 1630/AHD/2026[NA]Status: Disposed16/7/2026

B R FOUNDATION,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1624/AHD/2026[NA]Status: Disposed16/7/2026

SABALWAD KELAVANI MANDAL,SABARKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 1618/AHD/2026[NA]Status: Disposed16/7/2026