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ITAT Ahmedabad Bench
14,605 judgments
MADRESA BUILDING TRUST CHHAPI,CHHAPI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1829/AHD/2026[NA]Status: Disposed16/7/2026
JAMEA MASJID CHHAPI,CHHAPI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1826/AHD/2026[NA]Status: Disposed16/7/2026
MAHARAJA FATESINGH MUSEUM TRUST,VADODARA vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1808/AHD/2026[NA]Status: Disposed16/7/2026
MAHARAJA FATESINGH MUSEUM TRUST,VADODARA vs COMMISSIONER OF INCOME TAX, CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1807/AHD/2026[NA]Status: Disposed16/7/2026
IMC OF ITI MANGROL,JUANAGADH vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1776/AHD/2026[NOT APPLICABLE]Status: Disposed16/7/2026
SHRI ARIHANTNAGAR VASUPUJYA SWAMI JAIN SANGH,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1768/AHD/2026[N.A.]Status: Disposed16/7/2026
ACHARYA SHREE RAJENDRA SURISWARJI JAIN DHARMA PRACHARAK TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1751/AHD/2026[NA]Status: Disposed16/7/2026
GANGA MAIYA CHARITABLE TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1749/AHD/2026[N.A.]Status: Disposed16/7/2026
GANGA MAIYA CHARITABLE TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1748/AHD/2026[N.A.]Status: Disposed16/7/2026
SHREE PUNIT SEVA ASHRAM,MANINAGAR vs CIT(EXEMPTION), AHMEDABAD, VEJALPUR
ITA 1744/AHD/2026[NA]Status: Disposed16/7/2026
AMBAJI KELAVANI MANDAL,AMBAJI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1741/AHD/2026[NA]Status: Disposed16/7/2026
AMBAJI KELAVANI MANDAL,AMBAJI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1740/AHD/2026[NA]Status: Disposed16/7/2026
SHREE GURUMAHARAJ PUNYASMRUTI SARVAMANGAL TRUST,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1734/AHD/2026[NA]Status: Disposed16/7/2026
KAMLI KELVANI MANDAL,KAMALI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1729/AHD/2026[NA]Status: Disposed16/7/2026
KAMLI KELVANI MANDAL,KAMALI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1728/AHD/2026[NA]Status: Disposed16/7/2026
SHREE MUNISURVRAT SWAMI JAIN DERASAR PEDHI,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
ITA 1719/AHD/2026[NA]Status: Disposed16/7/2026
SHRI STHANAKWASI JAIN SANGH JODHPUR,AHMEDABAD vs COMMISSIONER OF INCOME-TAX (EXEMPTION), AHMEDABAD
ITA 1714/AHD/2026[NA]Status: Disposed16/7/2026
SHRI HANSDEVJI TRUST ESTATE,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
ITA 1706/AHD/2026[NA]Status: Disposed16/7/2026
SHRI HANSDEVJI TRUST ESTATE,BHARUCH vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1705/AHD/2026[NA]Status: Disposed16/7/2026
SHRI NARMADA VIBHAG KELAVANI MANDAL,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1702/AHD/2026[NA]Status: Disposed16/7/2026
