← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SMT.URMILABEN NANUBHAI MAJITHIA TRUST,AHMEDABAD vs CIT,(EXEMPTION),AHMEDABAD, AHMEDABAD ,GUJARAT
ITA 2012/AHD/2026[N.A.]Status: Disposed16/7/2026
SOCIETY FOR ASSISTED REPRODUCTION,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1994/AHD/2026[NA]Status: Disposed16/7/2026
SRI MAIKRUPA EDUCATION TRUST,SABARKANTHA vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1992/AHD/2026[NA]Status: Disposed16/7/2026
JALARAM SEVA TRUST,MEHSANA vs CIT (EXEMPTIONS), AHMEDABAD
ITA 1986/AHD/2026[NOT APPLICABLE]Status: Disposed16/7/2026
JALARAM SEVA TRUST,MEHSANA vs CIT(EXEMPTIONS)., AHMEDABAD, AHMEDABAD
ITA 1985/AHD/2026[NOT APPLICABLE]Status: Disposed16/7/2026
FRIENDS CARE FOUNDATION,AHEMEDABAD vs CIT(EXAMPTION)-AHMEDABAD, AHEMEDABAD
ITA 1975/AHD/2026[2025-26]Status: Disposed16/7/2026AY 2025-26
SARDA EDUCATION TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1972/AHD/2026[N.A.]Status: Disposed16/7/2026
SHISHUKUNJ,SURENDRANAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1956/AHD/2026[NA]Status: Disposed16/7/2026
SHISHUKUNJ,SURENDRANAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 1955/AHD/2026[NA]Status: Disposed16/7/2026
RURAL DEVELOPMENT AND RESEARCH CENTRE,AHMEDABAD vs INCOMETAX DEPARTMENT CIT EXEMPTION, AHMEDABAD
ITA 1944/AHD/2026[2026-2027]Status: Disposed16/7/2026AY 2026-2027
SHREE KRISHNANAGAR SEVA MANDAL SARVAJANIK TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1942/AHD/2026[-]Status: Disposed16/7/2026
DINBANDHU CHARITABLE HOSPITAL TRUST,SURAT vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1927/AHD/2026[Not Applicable]Status: Disposed16/7/2026
DINBANDHU CHARITABLE HOSPITAL TRUST,SURAT vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1926/AHD/2026[Not Applicable]Status: Disposed16/7/2026
SHREE VISHWA EDUCATION TRUST,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1867/AHD/2026[N.A.]Status: Disposed16/7/2026
SHREE NAVYUG EDUCATION TRUST,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1865/AHD/2026[N.A.]Status: Disposed16/7/2026
SHRI SAI SEVA KELAVANI TRUST,PATAN vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1862/AHD/2026[N.A.]Status: Disposed16/7/2026
KHADI GRAMODHYOG PRAYOG SAMITI,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1856/AHD/2026[N.A.]Status: Disposed16/7/2026
APARADH PRATIBANDHAK TRUST,AHMEDABAD vs CIT( EXEM.), AHMEDABAD, AHMEDABAD
ITA 1854/AHD/2026[NA]Status: Disposed16/7/2026
SHRI AGARWAL SARWAJANIK DHARAMSHALA AMIRGADH,AMIRGADH, BANASKANTHA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1849/AHD/2026[AAMTS9817K]Status: Disposed16/7/2026
MADRESA ISLAMIYA DARUL ULOOM CHHAPI,CHHAPI vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1830/AHD/2026[NA]Status: Disposed16/7/2026
