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ITAT Ahmedabad Bench
14,605 judgments
MANISHA CHARITABLE TRUST, AHMEDABAD,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2294/AHD/2026[NA]Status: Disposed16/7/2026
MANISHA CHARITABLE TRUST, AHMEDABAD,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2293/AHD/2026[NA]Status: Disposed16/7/2026
MINAXI DALIT SAKHI MANDAL,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2273/AHD/2026[N.A]Status: Disposed16/7/2026
NIHAR CHARITABLE TRUST ,RANIP vs CIT(EXEMPTION), AHMEDABAD , AHMEDABAD
ITA 2259/AHD/2026[NA]Status: Disposed16/7/2026
SHREE SWAMINARAYAN SEVA TRUST,AHMEDABAD vs CIT EXEMPTION AHMEDABAD, AHMEDABAD
ITA 2252/AHD/2026[NA]Status: Disposed16/7/2026
SHREEJI SEVA TRUST,GANDHINAGAR vs CIT EXEMPTION ,AHMEDABAD, AHMEDABAD
ITA 2232/AHD/2026[NA]Status: Disposed16/7/2026
AHMEDABAD MARTHOMA CHERITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION) - WARD 1, AHMEDABAD
ITA 2226/AHD/2026[N.A.]Status: Disposed16/7/2026
KHALSA EDUCATION TRUST ,AHMEABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2221/AHD/2026[NA]Status: Disposed16/7/2026
KHALSA EDUCATION TRUST ,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2220/AHD/2026[NA]Status: Disposed16/7/2026
JAY MANGAL MA DHAM CHARITABLE TRUST BHAGUDA,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 2179/AHD/2026[NA]Status: Disposed16/7/2026
JAY MANGAL MA DHAM CHARITABLE TRUST BHAGUDA,BHAVNAGAR. vs CIT(EXEMPTION), AHMEDABAD
ITA 2178/AHD/2026[NA]Status: Disposed16/7/2026
SHREE RIVERSIDE PARK SWETAMBER MURTIPUJAK JAIN SANGH,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2119/AHD/2026[NA]Status: Disposed16/7/2026
SHRI MONTA KELVANI MANDAL ,MONTA vs COMMISSONER OF INCOME TAX EXMEPTION , AHMEDABAD
ITA 2062/AHD/2026[2027-2028]Status: Disposed16/7/2026AY 2027-2028
SHRI PRERANA EDUCATION TRUST AHMEDABAD,AHMEDABAD vs INCOME TAX DEPARTMENT,CIT EXEMPTION, AHMEDABAD
ITA 2050/AHD/2026[2026-2027]Status: Disposed16/7/2026AY 2026-2027
SABARMATI HARIJAN ASHRAM TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2038/AHD/2026[N.A.]Status: Disposed16/7/2026
GUJARAT HARIJAN SEVAK SANGH,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2037/AHD/2026[N.A.]Status: Disposed16/7/2026
BRAHM UTKARSH CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTION, AHMEDABAD
ITA 2034/AHD/2026[NA]Status: Disposed16/7/2026
BRAHM UTKARSH CHARITABLE TRUST,AHMEDABAD vs CIT EXEMPTION, AHMEDABAD
ITA 2033/AHD/2026[NA]Status: Disposed16/7/2026
SHRI MODI SAMAJ VIKAS TRUST ,GIRIRAJ SOCIETY vs CIT(EXEMPTION), AHMEDABAD. , AAYAKAR BHAWAN (VEJALPUR),
ITA 2027/AHD/2026[NA]Status: Disposed16/7/2026
SMT.URMILABEN NANUBHAI MAJITHIA TRUST,AHMEDABAD, GUJARAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD, GUJARAT
ITA 2013/AHD/2026[NA.]Status: Disposed16/7/2026