← All Benches
ITAT Ahmedabad Bench
14,605 judgments
HIRAL DARSHAN SHAH,AHMEDABAD vs THE ITO, WARD 1, NADIAD, NADIAD
ITA 1224/AHD/2026[2020-2021]Status: Disposed17/7/2026AY 2020-2021
BABUBHAI PRAJAPATI,MEHSANA vs THE ITO, WARD 1, MEHSANA, MEHSANA
ITA 1222/AHD/2026[2021-22]Status: Disposed17/7/2026AY 2021-22
BABUBHAI PRAJAPATI,MAHESANA vs THE ITO, WARD 1, MEHSANA, MEHSANA
ITA 1221/AHD/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
BHARAT KUMAR KANTILAL SHAH,AHMEDABAD vs THE ITO, WARD 7(2)(1), AHMEDABAD
ITA 1218/AHD/2026[2021-2022]Status: Disposed17/7/2026AY 2021-2022
BHARAT KUMAR KANTILAL SHAH,AHMEDABAD vs THE ITO, WARD 7(2)(1), AHMEDABAD
ITA 1217/AHD/2026[2020-2021]Status: Disposed17/7/2026AY 2020-2021
HARISH JAYANTILAL SHUKLA,AHMEDABAD vs THE ITO, WARD 7(2)(1), AHMEDABAD
ITA 1215/AHD/2026[2021-2022]Status: Disposed17/7/2026AY 2021-2022
HARISH JAYANTILAL SHUKLA,AHMEDABAD vs THE ITO, WARD 7(2)(1), AHMEDABAD
ITA 1214/AHD/2026[2020-2021]Status: Disposed17/7/2026AY 2020-2021
MAHENDRAKUMAR NAROTTAMDAS PATEL,PATAN vs THE ITO, WARD 1, PATAN, PATAN
ITA 1213/AHD/2026[2021-22]Status: Disposed17/7/2026AY 2021-22
MAHENDRAKUMAR NAROTTAMDAS PATEL,PATAN vs THE ITO, WARD 1, PATAN, PATAN
ITA 1212/AHD/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
LINDE ENGINEERING INDIA PVT. LTD.,VADODARA vs THE DY.CIT, CIRCLE-1(1)(1), VADODARA
ITA 2606/AHD/2025[2021-22]Status: Disposed17/7/2026AY 2021-22
SATYAM VISHINDAS MATREJA LEGAL HEIR OF LATE VISHINDAS JETHANAND MATREJA,AHMEDABAD vs NFAC, DELHI PRESENT JURIS.- THE ITO, WARD-5(3)(2), AHMEDABAD
ITA 2552/AHD/2025[2019-20]Status: Disposed17/7/2026AY 2019-20
MADHVI RAMESHBHAI BAVLECHA,BHAVNAGAR vs THE ITO, WARD-1(8), BHAVNAGAR
ITA 2372/AHD/2025[2013-14]Status: Disposed17/7/2026AY 2013-14
AATMIYA INDANE,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA
ITA 2289/AHD/2025[2017-18]Status: Disposed17/7/2026AY 2017-18
VINODCHANDRA CHIMANLAL BAROT,ANAND vs ASSESSMENT UNIT JURIS AO-THE ITO, WARD-1, ANAND
ITA 2164/AHD/2025[2019-20]Status: Disposed17/7/2026AY 2019-20
MITULKUMAR PRAVINCHANDRA GOHEL,AHMEDABAD vs THE ITO, WARD-6(1)(1), AHMEDABAD
ITA 2144/AHD/2025[2019-20]Status: Disposed17/7/2026AY 2019-20
KLOECKNER DESMA MACHINERY P. LTD.,,AHMEDABAD vs THE DY. CIT., CIRCLE-2(1)(2),, AHMEDABAD
ITA 555/AHD/2017[2012-13]Status: Disposed17/7/2026AY 2012-13
KLOECKNER DESMA MACHINERY PVT. LTD.,,AHMEDABAD vs THE ACIT, CIRCLE-2(1)(2),, AHMEDABAD
ITA 2579/AHD/2017[2013-14]Status: Disposed17/7/2026AY 2013-14
THE ACIT, CIRCLE-2(1)(2),, AHMEDABAD vs KLOECKNER DESMA MACHINERY PVT. LTD.,, AHMEDABAD
ITA 2322/AHD/2017[2013-14]Status: Disposed17/7/2026AY 2013-14
NAVJIVAN EDUCATION AND CHARITABLE TRUST,RAJKOT vs THE CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 539/AHD/2026[-]Status: Disposed16/7/2026
SHRI GAU SEVA JAGRUTI TRUST MAKHANIYA,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2309/AHD/2026[NA]Status: Disposed16/7/2026
