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ITAT Ahmedabad Bench

14,605 judgments

DCIT CIRCLE-2(1)(1), AHMEDABAD, VEJALPUR AHMEDABAD vs JIO PLATFORMS LIMITED, PANCHWATI RASTA AMBAWADI

ITA 1727/AHD/2024[2021-22]Status: Disposed22/7/2026AY 2021-22

ITO WARD-1(3)(1) AHMEDABAD, AHMEDABAD vs NASRIN MOHAMADFAROOQ MEMON, AHMEDABAD

ITA 813/AHD/2026[2014-15]Status: Disposed21/7/2026AY 2014-15

PRUTHVI CROP SCIENCE PRIVATE LIMITED ,ANAND vs THE ITO, WARD-1, ANAND

ITA 77/AHD/2026[2015-16]Status: Disposed21/7/2026AY 2015-16

STATE BANK OF INDIA CHANDKHEDA BRANCH (05743),AHMEDABAD vs INCOME TAX OFFICER, TDS CIRCLE (TDS), AHMEDABAD, AHMEDABAD

ITA 678/AHD/2026[2017-18]Status: Disposed21/7/2026AY 2017-18

STATE BANK OF INDIA,VADODARA vs INCOME TAX OFFICER, TDS WARD TDS 2, VADODARA, VADODARA

ITA 654/AHD/2026[2016-17]Status: Disposed21/7/2026AY 2016-17

STATE BANK OF INDIA RASMECC (15608),GANDHINAGAR vs ITO TDS, GANDHINAGAR, GANDHINAGAR

ITA 632/AHD/2026[2017-18]Status: Disposed21/7/2026AY 2017-18

STATE BANK OF INDIA,CHANASMA vs ITO TDS WARD 2, AHMEDABAD, AHMEDABAD

ITA 631/AHD/2026[2017-18]Status: Disposed21/7/2026AY 2017-18

STATE BANK OF INDIA - BAHIEL BRANCH,BAHIEL vs ITO TDS WARD 3, AHMEDABAD, AHMEDABAD

ITA 630/AHD/2026[2016-17]Status: Disposed21/7/2026AY 2016-17

PARESHBHAI LALJIBHAI PATEL,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD

ITA 238/AHD/2026[2020-21]Status: Disposed21/7/2026AY 2020-21

SHALBY LIMITED,AHMEDABAD, GUJARAT vs DCIT ,CIR-4(1)(1),AHMEDABAD, AHMEDABAD ,GUJARAT

ITA 1492/AHD/2026[2022-23]Status: Disposed21/7/2026AY 2022-23

SHALBY LIMITED,AHMEDABAD ,GUJARAT vs DCIT, CIRCLE-4(1)(1), AHMEDABAD , GUJARAT

ITA 1474/AHD/2026[2023-24]Status: Disposed21/7/2026AY 2023-24

THE ACIT, CENTRAL CIRCLE-1(3), AHMEDABAD vs SHRI SURESHBHAI U GADHECHA,, AHMEDABAD

ITSSA 190/AHD/2021[2017-18]Status: Disposed20/7/2026AY 2017-18

SHRI SURESHBHAI U GADHECHA,,AHMEDABAD vs DCIT, CENTRAL CIRCLE-1(3), AHMEDABAD

ITSSA 150/AHD/2021[2017-18]Status: Disposed20/7/2026AY 2017-18

JAYENDRA HARIVADAN MODI,AHMEDABAD vs INCOME TAX OFFICER,WARD 7(2)(1), AHMEDABAD

ITA 771/AHD/2026[2021-22]Status: Disposed20/7/2026AY 2021-22

JAYENDRA HARIVADAN MODI,AHMEDABAD vs INCOME TAX OFFICER,WARD 7(2)(1), AHMEDABAD

ITA 770/AHD/2026[2020-21]Status: Disposed20/7/2026AY 2020-21

ASSISTANT COMMISSIONER OF INCOMETAX VADODARA, VADODARA vs CREATIVE CONSTRUCTION COMPANY, VADODARA

ITA 2579/AHD/2025[2015-16]Status: Disposed20/7/2026AY 2015-16

CREATIVE CONSTUCTION COMPANY,VADODARA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1)(1) VADODARA, VADODARA

ITA 2422/AHD/2025[2015-16]Status: Disposed20/7/2026AY 2015-16

KOMAL SHUKLA ,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD

ITA 1762/AHD/2025[2015-16]Status: Disposed20/7/2026AY 2015-16

DAKSHABEN JAYENDRA MODI,GHANDHINAGAR vs WARD 1 , GANDHINAGAR, GANDHINAR

ITA 685/AHD/2026[2010-11]Status: Disposed17/7/2026AY 2010-11

RAMBACHAN SHRIRAMU MORIYA,UNJHA vs ITO WD 1, PATAN, PATAN

ITA 1226/AHD/2026[2021-2022]Status: Disposed17/7/2026AY 2021-2022