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ITAT Ahmedabad Bench
14,605 judgments
SANT SHRI MOHANDAS BAPA GURU SHRI SHAMLA BAPA SEVA TRUST,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1236/AHD/2026[NA]Status: Disposed23/7/2026
SANT SHRI MOHANDAS BAPA GURU SHRI SHAMLA BAPA SEVA TRUST,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 1235/AHD/2026[NA]Status: Disposed23/7/2026
LOKTANTRA JAGRUT PARTY,AHMEDABAD, GUJARAT vs DCIT CENT CIR 1(4), AHMEDABAD, AHMEDABAD, GUJARAT
ITA 639/AHD/2026[2023-24]Status: Disposed22/7/2026AY 2023-24
LOKTANTRA JAGRUT PARTY,AHMEDABAD, GUJARAT vs DCIT CENT CIR 1(4), AHMEDABAD, AHMEDABAD, GUJARAT
ITA 638/AHD/2026[2022-23]Status: Disposed22/7/2026AY 2022-23
SHRI JAYANTILAL VADILAL PATEL ,AHMEDABAD vs INCOME TAX OFFICER, WARD 3(1)(1), AHMEDABAD, AHMEDABAD
ITA 1919/AHD/2026[2020-21]Status: Disposed22/7/2026AY 2020-21
NISHIT DHIRAJLAL DOSHI,AHMEDABAD vs D.C.I.T. CIRCLE 2(1)(1), AHMEDABAD
ITA 1903/AHD/2026[2014-15]Status: Disposed22/7/2026AY 2014-15
ASST. COMMISSIONER OF INCOME TAX (INT. TAX.), VADODARA vs ROHIT PATEL, VADODARA
ITA 2649/AHD/2025[2020-21]Status: Disposed22/7/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX (INT. TAX.), VADODARA vs ROHIT PATEL, VADODARA
ITA 2648/AHD/2025[2019-20]Status: Disposed22/7/2026AY 2019-20
ASST. COMMISSIONER OF INCOME TAX (INT. TAX.), VADODARA vs ROHIT PATEL, VADODARA
ITA 2647/AHD/2025[2014-15]Status: Disposed22/7/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs L.R. FABRICS PRIVATE LIMITED, AHMEDABAD
ITA 2588/AHD/2025[2017-18]Status: Disposed22/7/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs L.R. FABRICS PRIVATE LIMITED, AHMEDABAD
ITA 2587/AHD/2025[2016-17]Status: Disposed22/7/2026AY 2016-17
LAKHTARWALA JEWELLERS PRIVATE LIMITED,AHMEDABAD vs DCIT CIRCLE 2(1)(1), AHMEDABAD
ITA 2459/AHD/2025[2020-21]Status: Disposed22/7/2026AY 2020-21
MEETKUMAR HASMUKHBHAI CHATURVEDI,BHAVNAGAR vs INCOME TAX OFFICER WARD 1(2), BHAVNAGAR, BHAVNAGAR
ITA 2452/AHD/2025[2019-20]Status: Disposed22/7/2026AY 2019-20
SURYAKIRAN CO-OPERATIVE HOUSING SERVICE SOCIETY LTD.,AHMEDABAD vs THE ITO, WARD-3(3)(5), AHMEDABAD
ITA 2448/AHD/2025[2024-25]Status: Disposed22/7/2026AY 2024-25
AMITKUMAR MUKUNDBHAI PATEL,ANAND vs THE ITO, WARD-1(3)(1), PETLAD
ITA 2444/AHD/2025[2018-19]Status: Disposed22/7/2026AY 2018-19
SAGAR RAJENDRA MASKE ,VADODARA vs THE ITO, WARD 1(2)(2), VADODARA
ITA 2433/AHD/2025[2019-20]Status: Disposed22/7/2026AY 2019-20
ACIT, CIRCLE-1, BHAVNAGAR, BHAVNAGAR vs M J SOLANKI, BHAVNAGAR
ITA 2217/AHD/2025[2020-21]Status: Disposed22/7/2026AY 2020-21
KIRANBHAI RASIKLAL KAMDAR,AHMEDABAD vs THE ITO, WARD -(1)(1), AHMEDABAD
ITA 2109/AHD/2025[2020-21]Status: Disposed22/7/2026AY 2020-21
M J SOLANKI ,BHAVNAGAR vs NFAC,DELHI, PRESENT JURISDICTION -DCIT ,CIRCLE-1, BHAVNAGAR
ITA 1940/AHD/2025[2020-21]Status: Disposed22/7/2026AY 2020-21
JIO PLATFORMS LIMITED,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX - CIRCLE 2(1)(1), AHMEDABAD
ITA 1770/AHD/2024[2021-22]Status: Disposed22/7/2026AY 2021-22