← All Benches
ITAT Ahmedabad Bench
14,605 judgments
SHRI KAMLESHWARI SARVAJANIK EDUCATION TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2271/AHD/2026[N.A]Status: Disposed23/7/2026
SHRI KAMLESHWARI SARVAJANIK EDUCATION TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2270/AHD/2026[N.A.]Status: Disposed23/7/2026
SHRI SWAMI VIVEKANAND SANSKAR TRUST,AHMEDABAD vs INCOMETAX DEPARTMENT CIT EXEMPTION, AHMEDABAD
ITA 2103/AHD/2026[2026-2027]Status: Disposed23/7/2026AY 2026-2027
GAYATRI DEVELOPERS,VADODARA vs THE ACIT, CIRCLE-1(3), VADODARA
ITA 1913/AHD/2026[2012-13]Status: Disposed23/7/2026AY 2012-13
SHRI KELAVANI SAHAYAK MANDAL,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1833/AHD/2026[NA]Status: Disposed23/7/2026
SHRI KELAVANI SAHAYAK MANDAL,SIDHPUR vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1832/AHD/2026[NA]Status: Disposed23/7/2026
SHRI BISHNOI SAMAJ SEVA TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1764/AHD/2026[NOT APPLICABLE]Status: Disposed23/7/2026
SHRI BISHNOI SAMAJ SEVA TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1763/AHD/2026[NOT APPLICABLE]Status: Disposed23/7/2026
SHRI MIRAMBA TRUST,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1743/AHD/2026[NOT APPLICABLE]Status: Disposed23/7/2026
SHRI MIRAMBA TRUST,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION, AHMEDABAD, AHMEDABAD
ITA 1742/AHD/2026[NOT APPLICABLE]Status: Disposed23/7/2026
SARVODAY KELAVANI MANDAL,MAGARWADA vs CIT (EXEMPTION)-AHMEDABAD, AHMEDABAD
ITA 1735/AHD/2026[NA]Status: Disposed23/7/2026
SHRI PARIMAL TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1731/AHD/2026[Not Applicable]Status: Disposed23/7/2026
SHRI PARIMAL JAIN SANGH,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1730/AHD/2026[Not Applicable]Status: Disposed23/7/2026
SHANGHVI CHARITABLE TRUST,AHMEDABAD vs CIT (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1715/AHD/2026[Not applicable]Status: Disposed23/7/2026
SHRI SADGURUDHAM NIRLOBHI ASHRAM,BHARUCH vs CIT (EXEMPTION), AHMEDABAD
ITA 1695/AHD/2026[NA]Status: Disposed23/7/2026
SAMP EDUCATION CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1632/AHD/2026[N.A.]Status: Disposed23/7/2026
SHRI VAGHESHWARI CHARITABLE TRUST,VADODARA vs CIT(EXEMPTION), AHMEDABAD
ITA 1606/AHD/2026[Not Applicable]Status: Disposed23/7/2026
SHRI VAGHESHWARI CHARITABLE TRUST,VADODARA vs CIT(EXEMPTION), AHMEDABAD
ITA 1605/AHD/2026[Not Applicable]Status: Disposed23/7/2026
SAHYOG KUSHTHA YAGNA TRUST,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION)- AHMEDABAD, AHMEDABAD
ITA 1250/AHD/2026[N.A.]Status: Disposed23/7/2026
SAHYOG KUSHTHA YAGNA TRUST,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION)- AHMEDABAD, AHMEDABAD
ITA 1249/AHD/2026[N.A.]Status: Disposed23/7/2026
