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ITAT Ahmedabad Bench
14,605 judgments
RAJESHBHAI PAULBHAI CHAUHAN,ANAND vs THE ITO, WARD-1, ANAND
ITA 571/AHD/2026[2016-17]Status: Disposed29/7/2026AY 2016-17
HASMUKHBHAI JAGJIVANRAM CHAUDHARI,AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 393/AHD/2026[2008-09]Status: Disposed29/7/2026AY 2008-09
SHRI PANIYALA-BAMBHANIYA SEVA SAHKARI MANDALI,GHOGHA BHAVNAGAR vs INCOME TAX OFFICER WARD-1(1), BHAVNAGAR
ITA 1758/AHD/2026[2018-19]Status: Disposed29/7/2026AY 2018-19
BHAVNAGAR LUHAR GNATE TAT HA LUHAR WADI TATHA LUHA RAMJI MANDIR TRUST,BHAVNAGAR vs CIT(EXEMPTION), AHMEDABAD
ITA 1716/AHD/2026[NA]Status: Disposed29/7/2026
ST. JOSEPHS CHURCH TRUST,VADODAR vs CIT (EXEMPTION), AHMEDABAD
ITA 1673/AHD/2026[NA]Status: Disposed29/7/2026
DEEPAK JASWANT JAIN,VADODARA vs INCOME TAX OFFICER, WARD 1(2)(1), VADODARA, VADODARA
ITA 1336/AHD/2026[2018-19]Status: Disposed29/7/2026AY 2018-19
NALANDA EDUCATION TRUST,AHMEDABAD vs INCOME TAX OFFICER, WARD 1 (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 1289/AHD/2026[2023-24]Status: Disposed29/7/2026AY 2023-24
ACIT CENTRAL CIRCLE 2(3) AHMEDABAD, AHMEDABAD vs DHAVAL TELI, AHMEDABAD
ITSSA 4/AHD/2025[2020-21]Status: Disposed27/7/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(3), AHMEDABAD vs DHAVAL TELI, AHMEDABAD
ITSSA 187/AHD/2024[2018-19]Status: Disposed27/7/2026AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(3), AHMEDABAD vs DHAVAL TELI, AHMEDABAD
ITSSA 186/AHD/2024[2017-18]Status: Disposed27/7/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(3), AHMEDABAD vs DHAVAL TELI, AHMEDABAD
ITSSA 185/AHD/2024[2015-16]Status: Disposed27/7/2026AY 2015-16
CHAMPABEN PRAVINSINGH GARASIYA,AHMEDABAD vs INCOME TAX OFFICER,WARD 7(2)(1), AHMEDABAD
ITA 696/AHD/2026[2021-22]Status: Disposed27/7/2026AY 2021-22
CHAMPABEN PRAVINSINGH GARASIYA,AHMEDABAD vs INCOME TA OFFICER,WARD 7(2)(1), AHMEDABAD
ITA 695/AHD/2026[2020-21]Status: Disposed27/7/2026AY 2020-21
THOMAS MATHEW,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 1325/AHD/2026[2021-22]Status: Disposed27/7/2026AY 2021-22
S K Z DEVELOPERS LLP,AHMEDABAD vs THE DY. CIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 2640/AHD/2025[2023-24]Status: Disposed27/7/2026AY 2023-24
S K Z DEVELOPERS LLP,AHMEDABAD vs THE DY. CIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 2639/AHD/2025[2020-21]Status: Disposed27/7/2026AY 2020-21
S K Z DEVELOPERS LLP,AHMEDABAD vs THE DY. CIT, CENTRAL CIRCLE-1(4), AHMEDABAD
ITA 2638/AHD/2025[2019-20]Status: Disposed27/7/2026AY 2019-20
DCIT, CENTRAL CIRCLE1.4 AHMEDABAD, AHMEDABAD vs S K Z DEVELOPERS LLP, AHMEABAD
ITA 2536/AHD/2025[2023-24]Status: Disposed27/7/2026AY 2023-24
DEPUTY COMMISIONER OF INCOME TAZ CENTRAL CIRCLE 1.4 AHMEABAD, AHMEABAD vs S K Z DEVELOPERS LLP, AHMEDABAD
ITA 2535/AHD/2025[2020-21]Status: Disposed27/7/2026AY 2020-21
DEPUTY COMMISIONER OF INCOME TAZ CENTRAL CIRCLE 1.4 AHMEABAD , AHMEDABAD vs S K Z DEVELOPERS LLP, AHMEDABAD
ITA 2534/AHD/2025[2019-20]Status: Disposed27/7/2026AY 2019-20