← All Benches
ITAT Ahmedabad Bench
14,605 judgments
KANTIBHAI VELABHAI CHAUDHARI,GANDHINAGAR vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR
ITA 748/AHD/2026[2021-22]Status: Disposed30/7/2026AY 2021-22
KANTIBHAI VELABHAI CHAUDHARI,GANDHINAGAR vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR
ITA 747/AHD/2026[2020-21]Status: Disposed30/7/2026AY 2020-21
KAUSHAL JUGAL TAPARIA,VARODARA vs OFFICER, VARODARA
ITA 74/AHD/2026[2019-2020]Status: Disposed30/7/2026AY 2019-2020
RITESHSINH DASHRATHSINH ZALA,AHMEDABAD vs INCOME TAX OFFICER, WARD 4(2)(3), AHMEDABAD, AHMEDABAD
ITA 2420/AHD/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
SHIRISHKUMAR JAYANTILAL PATEL,GANDHINAGAR vs THE I.TO. WARD-4, GANDHINAGAR, GANDHINAGAR
ITA 1976/AHD/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
MAHENDRAKUMAR BHIKHABHAI PATEL,GANDHINAGAR vs THE I.T.O. WARD-3, GANDHINAGAR
ITA 1969/AHD/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
ALPESHKUMAR ANGATSINH BARIA,GODHRA vs INCOME TAX OFFICER, WARD 1, GODHRA, GODHRA
ITA 1951/AHD/2026[2019-20]Status: Disposed30/7/2026AY 2019-20
M.NEXT NATURALS LLP,AHMEDABAD vs INCOME TAX OFFICER WARD 4(1)(1), AHMEDABAD
ITA 1088/AHD/2026[2024-25]Status: Disposed30/7/2026AY 2024-25
ITO 1(3)(1) AHMEDABAD, AHMEDABAD vs NAVRANGRA GOVINORAMJ HUF, AHMEDABAD
ITA 2506/AHD/2025[2013-14]Status: Disposed30/7/2026AY 2013-14
CHIRIPAL INDUSTRIES LIMITED,AHMEDABAD vs THE ITO, TDS CIRCLE, AHMEDABAD
ITA 2091/AHD/2025[2019-20]Status: Disposed30/7/2026AY 2019-20
KINGSTON INFRACON,AHMEDABAD vs ACIT CIRCLE 3 1 1, AHMEDABAD
ITA 889/AHD/2026[2016-17]Status: Disposed29/7/2026AY 2016-17
ELSAMEX MAINTENANCE SERVICES LIMITED,PRAHLADNAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, GANDHINAGAR
ITA 883/AHD/2026[2015-16]Status: Disposed29/7/2026AY 2015-16
SHANTIBEN GIRDHARLAL KHATRI,MODASA vs INCOME TAX OFFICER WARD-1 MODASA, MODASA
ITA 845/AHD/2026[2020-2021]Status: Disposed29/7/2026AY 2020-2021
JIGNESHKUMAR HASMUKHBHAI PATEL,VADODARA vs THE INCOME TAX OFFICER, WARD 1(2)(1), VADODARA, VADODARA
ITA 834/AHD/2026[2010-11]Status: Disposed29/7/2026AY 2010-11
MINESHKUMAR KANUBHAI PATEL,ANAND vs ITO WARD 1, ANAND, ANAND
ITA 828/AHD/2026[2017-18]Status: Disposed29/7/2026AY 2017-18
ANEEL KUMAR DAMODAR DAS ROOPELA,AHMEDABAD vs THE ITO, WARD-7(2)(1), AHMEDABAD
ITA 818/AHD/2026[2013-14]Status: Disposed29/7/2026AY 2013-14
M/S. MUKTA MOTORS,AHMEDABAD vs THE ITO, WARD 1(3)(1), AHMEDABAD
ITA 815/AHD/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
SHALIMAR CO.OP. HOUSING SOCIETY LTD,,AHMEDABAD vs INCOME TAX OFFICER, WARD-1(1)(3), AHMEDABAD
ITA 795/AHD/2026[2019-20]Status: Disposed29/7/2026AY 2019-20
HARDIK RAJENDRAKUMAR MANIYAR,KADI vs THE ITO, WARD-5, MEHSANA
ITA 781/AHD/2026[2017-18]Status: Disposed29/7/2026AY 2017-18
TOFEEQ TAHERBHAI GINWALA,VADODARA vs ITO, WARD 1, GODHRA, GODHRA
ITA 777/AHD/2026[2022-23]Status: Disposed29/7/2026AY 2022-23
