← All Benches
ITAT Ahmedabad Bench
14,573 judgments
THE CHARITABLE TRUST OF THE ROTARY CLUB OF KANKARIA,AHMEDABAD vs THE ITO, WARD-2(EXEMPTION), AHMEDABAD
ITA 2093/AHD/2025[2018-19]Status: Disposed22/9/2026AY 2018-19
SURESHKUMAR BHIKALAL THAKKAR,AHMEDABAD vs THE ITO, WARD 1(2)(4), AHMEDABAD
ITA 1892/AHD/2025[2017-18]Status: Disposed22/9/2026AY 2017-18
BARODA NAIR WELFARE ASSOCIATION,VADODARA vs THE ITO, WARD-EXEMPTION, AHMEDABAD
ITA 1715/AHD/2025[2010-11]Status: Disposed22/9/2026AY 2010-11
JANAKSINH JAYVANTSINH SARVAIYA,VADODARA vs INCOME TAX OFFICER, WARD 4(1)(7), VADODARA, VADODARA
ITA 2575/AHD/2025[2010-11]Status: Disposed21/9/2026AY 2010-11
MINA MANOJ AGRAWAL,VADODARA vs THE INCOME TAX OFFICER, WARD 3(1)(1), VADODARA
ITA 472/AHD/2026[2023-24]Status: Disposed18/9/2026AY 2023-24
MINA MANOJ AGRAWAL,VADODARA vs THE INCOME TAX OFFICER, WARD 3(1)(1), VADODARA
ITA 471/AHD/2026[2022-23]Status: Disposed18/9/2026AY 2022-23
MINA MANOJ AGRAWAL,VADODARA vs THE INCOME TAX OFFICER, WARD 3(1)(1), VADODARA
ITA 470/AHD/2026[2021-22]Status: Disposed18/9/2026AY 2021-22
PRATHAM PROCON INDIA PRIVATE LIMITED,VADODARA vs ITO WARD-2(1)(1), VADODARA
ITA 2690/AHD/2026[2016-17]Status: Disposed18/9/2026AY 2016-17
PRATHAM PROCON INDIA PRIVATE LIMITED,VADODARA vs ITO WARD-2(1)(1), VADODARA
ITA 2689/AHD/2026[2015-16]Status: Disposed18/9/2026AY 2015-16
RAKESHKUMAR BHOGILAL SHAH,AHMEDABAD vs INCOME TAX OFFICER, WARD-1(3)(1), AHMEDABAD
ITA 2346/AHD/2026[2019-20]Status: Disposed18/9/2026AY 2019-20
PRAGNESH BHOGILAL SHAH,AHMEDABAD vs INCOME TAX OFFICER, WARD-1(3)(1), AHMEDABAD
ITA 2338/AHD/2026[2019-20]Status: Disposed18/9/2026AY 2019-20
PRIYANKKUMAR PRAVINBHAI THAKKAR,AHMEDABAD vs THE ITO, WARD-1, NADIAD
ITA 2659/AHD/2025[2019-20]Status: Disposed18/9/2026AY 2019-20
HARSHADKUMAR MOHANLAL PATEL,AHMEDABAD vs THE DY. CIT.CIRCLE-3(3), AHMEDABAD
ITA 1890/AHD/2025[2013-14]Status: Disposed18/9/2026AY 2013-14
OM AUTO FINANCE CONSULT,PALANPUR vs THE ITO, WARD-1, PALANPUR
ITA 1781/AHD/2025[2017-18]Status: Disposed18/9/2026AY 2017-18
MEDWELL VENTURES PRIVATE LIMITED,DELHI vs THE DY. CIT, CIRCLE-2(1)(1), AHMEDABAD
ITA 1775/AHD/2025[2018-19]Status: Disposed18/9/2026AY 2018-19
INCOME TAX OFFICER, WARD-4(1)(1), AHMEDABAD, AHMEDABAD vs SIDDHANT COMMERCIALS PRIVATE LIMITED, AHMEDABAD
ITA 1339/AHD/2025[2017-18]Status: Disposed18/9/2026AY 2017-18
ARVIND ADVANCED MATERIALS LIMITED (FORMERLY KNOWN AS ARVIND TRUE BLUE LIMITED),AHMEDABAD vs THE PCIT, AHMEDABAD-1, AHMEDABAD
ITA 1015/AHD/2025[2021-22]Status: Disposed18/9/2026AY 2021-22
STATE BANK OF INDIA NARODA ROAD BRANCH,NAROAD vs THE JOINT COMMISSIONER OF INCOME TAX, TDS, ADDL/JT CIT TDS AHM, AHMEDABAD
ITA 2839/AHD/2026[2017-18]Status: Disposed16/9/2026AY 2017-18
STATE BANK OF INDIA NARODA ROAD BRANCH,NARODA vs THE INCOME TAX OFFICER, TDS, WARD-3, AHMEDABAD, AHMEDABAD
ITA 2826/AHD/2026[2017-18]Status: Pending16/9/2026AY 2017-18
HINA NALINBHAI PATEL,AHMEDABAD vs INCOME TAX ASSESSING OFFICER, AHMEDABAD
ITA 2519/AHD/2026[2019-20]Status: Heard16/9/2026AY 2019-20