MINA MANOJ AGRAWAL,VADODARA vs. THE INCOME TAX OFFICER, WARD 3(1)(1), VADODARA
What were the facts?
The assessee filed returns under the old tax regime and later opted for the new tax regime by filing Form 10-IE belatedly for AY 2021-22. For AY 2022-23 and 2023-24, the assessee contended that the earlier Form 10-IE filing was sufficient for opting into the new tax regime for subsequent years.
What did the Tribunal hold?
For AY 2021-22, the tribunal held that while the new tax regime option was invalid due to belated filing, the assessee was entitled to Chapter VI-A deductions under the old tax regime. For AY 2022-23 and 2023-24, the tribunal held that filing Form 10-IE once is sufficient for subsequent years, and the returns should be treated under the new tax regime.
What were the issues?
Whether the belated filing of Form 10-IE for AY 2021-22 invalidates the new tax regime option and if Chapter VI-A deductions are allowable. Whether a single filing of Form 10-IE is sufficient for subsequent assessment years under the new tax regime.
Which sections of the Income-tax Act were involved?
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आयकर अपील"य अ"धकरण, अहमदाबाद पीठ", अहमदाबाद INCOME TAX APPELLATE TRIBUNAL, AHMEDABAD BENCHES, AHMEDABAD BENCH: SMC
BEFORE SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER AND SHRI SANJAY KUMAR, JUDICIAL MEMBER
ITA 470/AHD/2026 (िनधा"रण वष"/Assessment Year: 2021-22) Mina Manoj Agrawal ITO Ward 3(1)(1) Mina Manoj Agrawal, A-14, Vadodara-390007, Vadodara-390019, Gujarat अपीलाथ" Appellant ""थ" Respondent PAN of Assessee: ANGPA3828F
अपीलाथ" "ारा/Appellant represented by: Shri Manan Agarwal, AR ""थ" "ारा/Respondent represented by: Shri Rakesh Rathi, Sr. Dr.
ITA 471/AHD/2026 (िनधा"रण वष"/Assessment Year: 2022-23) Mina Manoj Agrawal] ITO Ward 3(1)(1) Mina Manoj Agrawal, A-14, Vadodara-390007, Vadodara-390019, Gujarat अपीलाथ" Appellant ""थ" Respondent PAN of Assessee: ANGPA3828F
अपीलाथ" "ारा/Appellant represented by: Shri Manan Agarwal, AR ""थ" "ारा/Respondent represented by: Shri Rakesh Rathi, Sr. Dr.
ITA 472/AHD/2026 (िनधा"रण वष"/Assessment Year: 2023-24) Mina Manoj Agrawal] Vs. ITO
ITA 470, 471, 472/AHD/2026 AY- 2021-22, 2022-23, 2023-24
The order continues below.
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