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ITAT Ahmedabad Bench

14,573 judgments

KAMLESH GHANSHYAMDAS THAWANI,AHMEDABAD vs INCOME TAX OFFICER WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 233/AHD/2026[2016-17]Status: Disposed22/9/2026AY 2016-17

SAROJBEN GAURANG DOSHI,AHMEDABAD vs INCOME TAX OFFICE WARD 5(3)(2), INCOME TAX OFFICE, VEJALPUR

ITA 2268/AHD/2026[2019-20]Status: Disposed22/9/2026AY 2019-20

MAHADEV YESU BURANGALE,AHMEDABAD vs INCOME TAX OFFICER WARD 3(2)(8) AHMEDABAD, AHMEDABAD

ITA 2265/AHD/2026[2017-18]Status: Disposed22/9/2026AY 2017-18

KAUSHIK RATILAL SHAH,AHMEDABAD vs PR. CIT, CENTRAL, AHMEDABAD, AHMEDABAD

ITA 2187/AHD/2026[2016-2017]Status: Disposed22/9/2026AY 2016-2017

DINESHBHAI PARMAR,GANDHINAGAR vs THE ITO, WARD-1, GANDHINAGAR

ITA 213/AHD/2026[2020-21]Status: Disposed22/9/2026AY 2020-21

KRUNALBHAI KANUBHAI PATEL,GANDHINAGAR vs THE ITO, WARD-1, GANDHINAGAR

ITA 212/AHD/2026[2020-21]Status: Disposed22/9/2026AY 2020-21

DEEPEN DRUGS,AHMEDABAD vs THE ITO, WARD-1(2)(1), AHMEDABAD

ITA 208/AHD/2026[2018-19]Status: Disposed22/9/2026AY 2018-19

DIPESH JAYANTILAL PARIKH,GANDHINAGAR vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD

ITA 1845/AHD/2026[2021-22]Status: Disposed22/9/2026AY 2021-22

DIPESH JAYANTILAL PARIKH,GANDHI NAGAR vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD

ITA 1844/AHD/2026[2020-21]Status: Disposed22/9/2026AY 2020-21

HARISH PURSOTTAMDAS MORWANI,SABARKANTHA vs ITO WARD-1 MODASA, MODASA

ITA 1365/AHD/2026[2018-2019]Status: Disposed22/9/2026AY 2018-2019

SHRI TALPADA KOLIPATEL PR AGATI TRUST,SURAT vs CCIT EXEMPTION AHMEDABAD, AHMEDABAD

ITA 1351/AHD/2026[2026-27]Status: Disposed22/9/2026AY 2026-27

SHRI TALPADA KOLIPATEL PR AGATI TRUST,SURAT vs CHIEF COMMISSINER OF INCOME TAX EXEMPTION, AHMEDABAD

ITA 1350/AHD/2026[2026-2027]Status: Disposed22/9/2026AY 2026-2027

HIMANSHU NATVARLAL JOSHI,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, AHMEDABAD

ITA 1188/AHD/2026[2019-20]Status: Disposed22/9/2026AY 2019-20

MADHKANTABEN KRUSHNAKANT DAVE,AHMEDABAD vs INCOME TAX OFFICEER WARD 7(2)(1), AHMEDABAD

ITA 1180/AHD/2026[2020-21]Status: Disposed22/9/2026AY 2020-21

MOHAMMED AFZAL & BROS,AHMEDABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1(2), AHMEDABAD, AHMEDABAD

ITA 1159/AHD/2026[2022-23]Status: Disposed22/9/2026AY 2022-23

DEVANGI VIVEK PANDYA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD 3(2)(1), AHMEDABAD

ITA 1147/AHD/2026[2019-20]Status: Disposed22/9/2026AY 2019-20

HASMUKHBHAI VEKARIYA,AMRELI vs ITO, WARD1(1)(1), AHEMDABAD

ITA 1132/AHD/2026[2016-17]Status: Disposed22/9/2026AY 2016-17

PARESH DEVABHAI PANCHAL,AHMEDABAD, GUJARAT vs ITO WARD 2(1)(2), AHMEDABAD, AHMEDABAD, GUJARAT

ITA 1018/AHD/2026[2019-20]Status: Disposed22/9/2026AY 2019-20

KALAIYARASAN RAJANGAM MUDALIAR,AHMEDABAD vs ASSESSING OFFICER, AHMEDABAD

ITA 2669/AHD/2025[2022-23]Status: Disposed22/9/2026AY 2022-23

KHUSHALDAS SHYAMUMAL LILVANI,DAHOD vs THE ITO, WARD-2, DAHOD

ITA 2503/AHD/2025[2017-18]Status: Disposed22/9/2026AY 2017-18