← All Benches
ITAT Ahmedabad Bench
14,573 judgments
MAHIKA INFRA LLP,AHMEDABAD vs INCOME TAX OFFICE, AHMEDABAD
ITA 1098/AHD/2026[2022-23]Status: Disposed23/9/2026AY 2022-23
HOMERICK BUILD PVT. LTD.,AHMEDABAD vs THE ITO, WARD-2(1)(1), AHMEDABAD
ITA 1993/AHD/2025[2015-16]Status: Disposed23/9/2026AY 2015-16
CHANDRIKA MARKETING CO,NARANPURA vs COMMISSIONER OF INCOME TAX, AHMEDABAD
ITA 604/AHD/2024[2017-18]Status: Disposed23/9/2026AY 2017-18
SAUMYAAFINCAP,AHMEDABAD vs ASST. UNIT. INCOME TAX DEPT. (PRESENT JURI.ITO, WARD 1(1)(3), AHEMEDABAD), VIJALPUR,AHMEDABAD
ITA 957/AHD/2026[2015-16]Status: Disposed23/9/2026AY 2015-16
HIMAN JAYANTBHAI PARIKH,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 420/AHD/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
DHIREN B PATEL,AHMEDABAD vs DCIT, CIRCLE (INT. TAXN) 1, AHM, AHMEDABAD
ITA 2380/AHD/2025[2017-18]Status: Disposed23/9/2026AY 2017-18
INCOME TAX OFFICER WARD-3(2)(1) AHMEDABAD, AHMEDABAD vs SAHIL VINOD AGARWAL (HUF), AHMEDABAD
ITA 2067/AHD/2025[2017-18]Status: Disposed23/9/2026AY 2017-18
THE KUKARWADA NAG SAH BANK LTD,KUKARVADA, MEHSANA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE, GANDHINAGAR, GANDHINAGAR
ITA 2037/AHD/2025[2018-19]Status: Disposed23/9/2026AY 2018-19
INCOME TAX OFFICER WARD-3(2)(1) AHMEDABAD, AHMEDABAD vs SAHIL VINOD AGARWAL (HUF), AHMEDABAD
ITA 2010/AHD/2025[2019-20]Status: Disposed23/9/2026AY 2019-20
INCOME TAX OFFICER WARD-3(2)(1) AHMEDABAD, AHMEDABAD vs SAHIL VINOD AGARWAL (HUF), AHMEDABAD
ITA 2009/AHD/2025[2018-19]Status: Disposed23/9/2026AY 2018-19
INCOME TAX OFFICER WARD-3(2)(1) AHMEDABAD, AHMEDABAD vs SAHIL VINOD AGARWAL (HUF), AHMEDABAD
ITA 2008/AHD/2025[2017-18]Status: Disposed23/9/2026AY 2017-18
NARENDRASINH CHANDANSINH SOLANKI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 1478/AHD/2025[2017-18]Status: Disposed23/9/2026AY 2017-18
HASMUKHLAL PRABHULAL MEHTA,AHMEDABAD vs THE ITO, WARD-1(2)(2), AHMEDABAD
ITA 1499/AHD/2024[2012-13]Status: Disposed23/9/2026AY 2012-13
SHRI HASMUKH PRABHULAL MEHTA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-1(2)(2), AHMEDABAD
ITA 1010/AHD/2017[2012-13]Status: Disposed23/9/2026AY 2012-13
SHIV KUMAR DESHRAJ AGARWAL,UNJHA vs DCIT CIRCLE, GANDHINAGAR
ITA 700/AHD/2026[2019-20]Status: Disposed22/9/2026AY 2019-20
MANAN ARATI PATEL,AHMEDABAD vs THE ITO, WARD- 3(3)(2), AHMEDABAD, AHMEDABAD
ITA 735/AHD/2026[2022-2023]Status: Disposed22/9/2026AY 2022-2023
AHMEDALI KURBANHUSAIN PIPLODWALA & CO,STATION ROAD,AT & PO. PIPLOD TAL. vs INCOME TAX OFFICER, WARD-1, DAHOD, WARD-1 DAHOD
ITA 567/AHD/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
LALABHAI GOHEL,PRASANTAJ KHEDA vs INCOME TAX OFFICER WARD-1 NADIAD, NADIAD
ITA 562/AHD/2026[2019-20]Status: Disposed22/9/2026AY 2019-20
SANDIP CHHAGANLAL AMBALIA,AHMEDABAD vs ITO, WARD 3(3)(5), AHMEDABAD, ITO VEJALPUR, AHMEDABAD
ITA 377/AHD/2026[2018-19]Status: Disposed22/9/2026AY 2018-19
VARDHMAN JINESHWAR SEVA TRUST,BHAVNAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2423/AHD/2026[N.A.]Status: Disposed22/9/2026