← All Benches

ITAT Ahmedabad Bench

14,573 judgments

DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMTED(AS SUCCESSOR TO EMC IT SOLUTIONS INDIA PVT LTD.,),BANGALORE vs DCIT, TDS CIRCLE-1(1), BANGALORE

ITA 2888/BANG/2025[2018-19]Status: Disposed25/9/2026AY 2018-19

KARNAVATI ROLLING MILLS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-2(1)(1), AHMEDABAD

ITA 1714/AHD/2025[2018-19]Status: Disposed25/9/2026AY 2018-19

INCOME TAX OFFICER WARD -1(2)(3), AHMEDABAD vs KHUSHAL MADHAVLAL DARJI, AHMEDABAD

ITA 82/AHD/2026[2022-23]Status: Disposed25/9/2026AY 2022-23

ARK INFRACON PRIVATE LIMITED,BANASKANTHA vs THE DY.CIT, CIRCLE- GANDHNAGAR, GANDHINAGAR

ITA 437/AHD/2026[2015-16]Status: Disposed25/9/2026AY 2015-16

GARG SHIP BREAKING PRIVATE LIMITED,BHAVNAGAR vs THE DY. CIT, CIRCLE-3(1)(1), AHMEDABAD

ITA 340/AHD/2026[2022-23]Status: Disposed25/9/2026AY 2022-23

REEM BROKING PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(3)(1) PREVIOUSLY ACIT, CIRCLE-1(3), AHMEDABAD

ITA 324/AHD/2026[2015-16]Status: Disposed25/9/2026AY 2015-16

REEM BROKING PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(3)(1) PREVIOUSLY ACIT, CIRCLE-1(3), AHMEDABAD

ITA 323/AHD/2026[2012-13]Status: Disposed25/9/2026AY 2012-13

DHRUVAL KIRIT SUKHADIA,AHMEDABAD, GUJARAT vs DCIT CIRCLE 3(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD

ITA 170/AHD/2026[2022-23]Status: Disposed25/9/2026AY 2022-23

ANKITKUMAR BHARATBHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER,WARD 4(1)(1), AHMEDABAD, AHMEDABAD

ITA 1036/AHD/2026[2017-2018]Status: Disposed25/9/2026AY 2017-2018

GARG SHIP BREAKING PVT. LTD.,BHAVNAGAR vs THE PR. CIT-1, AHMEDABAD

ITA 904/AHD/2025[2021-22]Status: Disposed25/9/2026AY 2021-22

YASHBIZ MARKETING PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD

ITA 2364/AHD/2025[2022-23]Status: Disposed25/9/2026AY 2022-23

KHAMMAM GRANITES AND MINES,SABARKANTHA vs THE ITO, WARD-2, HIMATNAGAR

ITA 2029/AHD/2025[2017-18]Status: Disposed25/9/2026AY 2017-18

INCOME TAX OFFICER, WARD-1, MEHSANA, MEHSANA vs HEMANTKUMAR FALJIBHAI CHAUDHARY, MEHSANA

ITA 475/AHD/2025[2012-13]Status: Disposed25/9/2026AY 2012-13

Shri Sanjay Garg (Judicial Member), Shri Narendra Prasad Sinha (Accountant Member)

PRANAV PRAKASHCHANDRA KANSARA,AHMEDABAD vs ITO WARD 5 3 2 AHMEDABAD, AAYAKAR BHAVAN VEJALPUR

ITA 911/AHD/2026[2013-14]Status: Disposed24/9/2026AY 2013-14

ASIA PACIFIC RESOURCES PRIVATE LIMITED ,AHMEDABAD vs INCOME TAX OFFICER WARD 1(1)(3), AHMEDABAD

ITA 478/AHD/2026[2014-15]Status: Disposed24/9/2026AY 2014-15

ASIA PACIFIC RESOURCES PRIVATE LIMITED,AHMEDABAD vs INCOME TAX OFFICER WARD 1(1)(3), AHMEDABAD

ITA 477/AHD/2026[2013-14]Status: Disposed24/9/2026AY 2013-14

AAKASHDEEP FARMS PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD

ITA 115/AHD/2026[2020-21]Status: Disposed24/9/2026AY 2020-21

CHANCHAL BUILDCON,AHMEDABAD vs ITO.WD-6(1)(1), AHMEDABAD, AHMEDABAD

ITA 1038/AHD/2026[2018-19]Status: Disposed24/9/2026AY 2018-19

PRAKASH CHEMICALS INTERNATIONAL PRIVATE LIMITED,VADODARA vs ACIT,CENTRAL CIRCLE-3(PREVIOUSLY CIRCLE-2(1)(2)), VADODARA

ITA 2495/AHD/2025[2016-17]Status: Disposed24/9/2026AY 2016-17

AADI PROCON PRIVATE LIMITED,NAVRANPURA vs INCOME TAX OFFICE WARD 1(1)(1), AHMEDABAD, AMBAWADI

ITA 1403/AHD/2025[2016-17]Status: Disposed24/9/2026AY 2016-17