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ITAT Ahmedabad Bench

14,573 judgments

GACL FOUNDATION TRUST,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 947/AHD/2026[NA]Status: Disposed28/9/2026

ARIF AEIYUBBHAI VAHORA,ANAND vs THE ITO, WARD-1, ANAND

ITA 739/AHD/2026[2020-21]Status: Disposed28/9/2026AY 2020-21

SHRI BHIMNATH MAHADEV SEVA SAMAJ,VADODARA vs THE CIT(EXEMPTION), AHMEDABAD

ITA 652/AHD/2026[NA]Status: Disposed28/9/2026

RANJITBHAI SANGABHAI KARPADA,BOTAD vs INCOME TAX OFFICER, WARD 1(10), BHAVNAGAR, BHAVNAGAR

ITA 525/AHD/2026[2017-18]Status: Disposed28/9/2026AY 2017-18

HINA RAJESH PATEL,VADODARA vs INCOME TAX OFFICER, WARD 3(1)(1), VADODARA

ITA 465/AHD/2026[2012-13]Status: Disposed28/9/2026AY 2012-13

NIKHIL ANILBHAI DAVE,AHMEDABAD vs ITO WARD-3(3)(2), AHMEDABAD

ITA 353/AHD/2026[2019-20]Status: Disposed28/9/2026AY 2019-20

JAGRUTIBEN MANISHBHAI TRIVEDI,AHMEDABAD vs ITO WARD 6(1)(1), AHMEDABAD

ITA 2644/AHD/2026[2017-18]Status: Disposed28/9/2026AY 2017-18

JAGRUTIBEN MANISHBHAI TRIVEDI,AHMEDABAD vs ITO WARD 6(1)(1), AHMEDABAD

ITA 2643/AHD/2026[2012-13]Status: Disposed28/9/2026AY 2012-13

ASHOKKUMAR CHANDULAL PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2603/AHD/2026[2021-2022]Status: Disposed28/9/2026AY 2021-2022

ASHOKKUMAR CHANDULAL PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2602/AHD/2026[2020-21]Status: Disposed28/9/2026AY 2020-21

SHRI NAVKAR ARADHANA BHAVAN TRUST,PANCHMAHAL vs THE CIT(EXEMPTION), AHMEDABAD

ITA 2447/AHD/2026[NA]Status: Disposed28/9/2026

KAUSHAL PRAVINKUMAR SHAH,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 2356/AHD/2026[2023-24]Status: Disposed28/9/2026AY 2023-24

AKHAND REALITY,VADODARA vs THE ACIT, CIRCLE-1(3), VADODARA

ITA 1914/AHD/2026[2012-13]Status: Disposed28/9/2026AY 2012-13

NIRANT VIVIDH SEVA TRUST,NADIAD vs THE CIT(EXEMPTION), AHMEDABAD

ITA 1661/AHD/2026[NA]Status: Disposed28/9/2026

ATULKUMAR ARVINDBHAI PATEL,ANAND vs THE ITO, WARD-1(3)(1), PETLAD

ITA 1082/AHD/2026[2012-13]Status: Disposed28/9/2026AY 2012-13

ATULKUMAR ARVINDBHAI PATEL,ANAND vs THE ITO, WARD-1(3)(1), PETLAD

ITA 1081/AHD/2026[2012-13]Status: Disposed28/9/2026AY 2012-13

ATULKUMAR ARVINDBHAI PATEL,ANAND vs THE ITO, WARD-1(3)(1), PETLAD

ITA 1080/AHD/2026[2010-11]Status: Disposed28/9/2026AY 2010-11

RONAKKUMAR DIPAKBHAI SHAH,ARVALLI vs THE ITO, WARD-1, MODASA

ITA 2631/AHD/2025[2020-21]Status: Disposed28/9/2026AY 2020-21

SHETH HARILAL HARIVALLABHDAS DHARMADA TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 2150/AHD/2025[NA]Status: Disposed28/9/2026

CHETAN DASHRATHLAL SUKHADIA,MEHSANA vs THE INCOME TAX OFFICER, WARD 1, MEHSANA, MEHSANA

ITA 1679/AHD/2025[2019-20]Status: Disposed28/9/2026AY 2019-20