← All Benches

ITAT Ahmedabad Bench

14,573 judgments

SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR

ITA 2667/PUN/2026[2015-16]Status: Disposed28/9/2026AY 2015-16

SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR

ITA 2666/PUN/2026[2014-15]Status: Disposed28/9/2026AY 2014-15

ZIDNI ILMA CHARITABLE TRUST,VADODARA vs THE ITO, WARD-EXEMP, VADODARA

ITA 914/AHD/2026[2018-19]Status: Disposed28/9/2026AY 2018-19

ZIDNI ILMA CHARITABLE TRUST,VADODARA vs THE ITO, WARD-EXEMP, VADODARA

ITA 913/AHD/2026[2016-17]Status: Disposed28/9/2026AY 2016-17

ZIDNI ILMA CHARITABLE TRUST,VADODARA vs THE ITO, WARD-EXEMP, VADODARA

ITA 912/AHD/2026[2015-16]Status: Disposed28/9/2026AY 2015-16

SHRI PRS FAMILY TRUST,AHMEDABAD vs INCOME TAX OFFICER WARD 1.1.1, VEJAPUR

ITA 734/AHD/2026[2021-22]Status: Disposed28/9/2026AY 2021-22

SHRI PRS FAMILY TRUST,AHMEDABAD vs INCOME TAX OFFICER WARD 1.1.1, AHMEDABAD

ITA 706/AHD/2026[2020-21]Status: Disposed28/9/2026AY 2020-21

SHARAD SHISHIR KABRA,AHMEDBAD vs INCOME TAX OFFICER WARD 1 (1) (3), AHMEDABAD

ITA 690/AHD/2026[2019-20]Status: Disposed28/9/2026AY 2019-20

YASHPALSINH GAJENDRASINH VAGHELA,GANDHINAGAR vs ITO, WARD 1, GANDHINAGAR, GANDHINAGAR

ITA 559/AHD/2026[2020-21]Status: Disposed28/9/2026AY 2020-21

JAYABEN HETALKUMAR PATEL,AHMEDABAD vs THE ITO, WARD-4(2)(1), AHMEDABAD

ITA 535/AHD/2026[2013-14]Status: Disposed28/9/2026AY 2013-14

GIRISHKUMAR C AMIN HUF,VADODARA vs THE INCOME TAX OFFICER, WARD-1(3)(1), VADODARA

ITA 317/AHD/2026[2018-19]Status: Disposed28/9/2026AY 2018-19

ASHOKKUMAR CHANDULAL PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2603/AHD/2026[2021-2022]Status: Heard28/9/2026AY 2021-2022

ASHOKKUMAR CHANDULAL PATEL,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2602/AHD/2026[2020-21]Status: Heard28/9/2026AY 2020-21

INCOME TAX OFFICER, WARD - 1(9), BHAVNAGAR, BHAVNAGAR vs MAYUR DHIRAJLAL TALSANIYA, BHAVNAGAR

ITA 2428/AHD/2026[2015-16]Status: Disposed28/9/2026AY 2015-16

DINESHBHAI DAHYABHAI PATEL,AHMEDABAD vs DCIT, CIRLCE -4(1)(1), AHMEDABAD

ITA 2388/AHD/2026[2015-16]Status: Disposed28/9/2026AY 2015-16

DINESHBHAI DAHYABHAI PATEL,GUJARAT vs DCIT, CIRLCE4(1)(1), GUJARAT

ITA 2387/AHD/2026[2015-16]Status: Disposed28/9/2026AY 2015-16

DAUDBHAI JAMALBHAI AGLODIYA,BANASKANTHA vs INCOME TAX OFFICER, WARD-1, PALANPUR, PALANPUR, BANASKANTHA

ITA 1328/AHD/2026[2023-24]Status: Disposed28/9/2026AY 2023-24

KHAJANCHI AND GANDHI STOCK BROKING PRIVATE LIMITED,AHMEDABAD vs WARD 1(2)(3), AHMEDABAD, AHMEDABAD

ITA 1281/AHD/2026[2015-16]Status: Disposed28/9/2026AY 2015-16

KHAJANCHI AND GANDHI STOCK BROKING PRIVATE LIMITED,AHMEDABAD vs WARD 1(2)(3), AHMEDABAD, AHMEDABAD

ITA 1280/AHD/2026[2013-14]Status: Disposed28/9/2026AY 2013-14

MAHESHBHAI PARSHOTTAMBHAI VEKARIYA,AHMEDABAD vs THE ITO, WAD-3(2)(1), AHMEDABAD

ITA 2000/AHD/2024[2017-18]Status: Disposed28/9/2026AY 2017-18