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ITAT Ahmedabad Bench
14,573 judgments
NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR
ITA 1028/AHD/2026[2013-14]Status: Disposed29/9/2026AY 2013-14
ASHOKKUMAR DHIRAJLAL UNDAVIYA,BHAVNAGAR vs INCOME TAX OFFICER WARD 1(2), BHAVNAGAR
ITA 1007/AHD/2026[2023-24]Status: Disposed29/9/2026AY 2023-24
DEVENDRA THAKKAR,AHMEDABAD vs ITO, CIRCLE 2(1)(1) AHMEDABAD, AHMEDABAD
ITA 1727/AHD/2025[2019-20]Status: Disposed29/9/2026AY 2019-20
BHARATKUMAR G PATEL ,AHMEDABAD vs THE ITO WARD - 3(2)(1), AHMEDABAD
ITA 568/AHD/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
SHRI DASHA PALIVAL BRAHMAN GYATI TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 46/AHD/2026[NA]Status: Disposed29/9/2026
SHRI DASHA PALIVAL BRAHMAN GYATI TRUST,BHAVNAGAR vs THE CIT(EXEMPTION), AHMEDABAD
ITA 45/AHD/2026[NA]Status: Disposed29/9/2026
BABUBHAU PUNAMBHAI PARMAR,NADIAD vs THE ITO, WARD-1, NADIAD
ITA 381/AHD/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
SANJAYKUMAR JIVANBHAI BHATIYA,DEESA vs THE ITO, WARD-1, PALANPUR
ITA 328/AHD/2026[2020-21]Status: Disposed29/9/2026AY 2020-21
PRATIBHA SANJAI SRIVASTAVA,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 2565/AHD/2026[2021-2022]Status: Disposed29/9/2026AY 2021-2022
PRATIBHA SANJAI SRIVASTAVA,AHMEDABAD vs INCOME TAX OFFICER, WARD7(2)(1), AHMEDABAD, AHMEDABAD
ITA 2562/AHD/2026[2020-2021]Status: Disposed29/9/2026AY 2020-2021
GUJARAT VALAND SEVA SANGH,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD
ITA 2538/AHD/2026[NA]Status: Disposed29/9/2026
GUJARAT VALAND SEVA SANGH,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), AHMEDABAD, AHMEDABAD
ITA 2537/AHD/2026[NA]Status: Disposed29/9/2026
YASHKUMAR NANDUBHAI PATEL,AHMEDABAD vs WARD 5(3)(2), AHMEDABAD
ITA 1497/AHD/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
SHREE ALKAPURI STHANKVASI JAIN SANGH,VADODARA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 1380/AHD/2026[NA]Status: Disposed29/9/2026
BALMUKAND GATTANI , DCIT CIRCLE 1(1)(1) VADODARA, VADODARA vs NAGESH KUMAR AGRAWAL HUF, VADODARA
ITA 1512/AHD/2024[2014-15]Status: Disposed29/9/2026AY 2014-15
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI NARENDRA PRASAD SINHA (Accountant Member)
SANGITA JAMDAR,PUNE vs ACIT CIRCLE-10, PUNE
ITA 925/PUN/2026[2011-2012]Status: Disposed28/9/2026AY 2011-2012
PRASHANT SADASHIVRAO GADHE,JALNA vs ITO WD-1 , JALNA
ITA 910/PUN/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
ELA FOUNDATION,PUNE, MAHARASHTRA vs THE CIT (EXEMPTION), PUNE, PUNE, MAHARASHTRA
ITA 2696/PUN/2026[2026-2027]Status: Disposed28/9/2026AY 2026-2027
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2669/PUN/2026[2015-16]Status: Disposed28/9/2026AY 2015-16
SUYASH DHONDU PASTE,RATNAGIRI vs INCOME TAX OFFICER, TDS, KOLHAPUR
ITA 2668/PUN/2026[2015-16]Status: Disposed28/9/2026AY 2015-16