← All Benches
ITAT Ahmedabad Bench
14,573 judgments
ABHISHEK JAYRAJ KARNANI,AHMEDABAD vs ITO, WARD 3(3)(1), AHMEDABAD, AHMEDABAD
ITA 1500/AHD/2026[2019-20]Status: Disposed30/9/2026AY 2019-20
THAKORBHAI JAGDISHBHAI PATEL,PANCHMAHALS, GUJARAT vs INCOME TAX OFFICER, GODHRA, PANCHMAHALS
ITA 1248/AHD/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 39/AHD/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 38/AHD/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 37/AHD/2025[2012-13]Status: Disposed30/9/2026AY 2012-13
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 36/AHD/2025[2011-12]Status: Disposed30/9/2026AY 2011-12
JIGARKUMAR CHAMPAKLAL INAMDAR,VADODARA vs INCOME TAX OFFICER, WARD 1(3)(1), VADODARA
ITA 2589/AHD/2025[2012-13]Status: Disposed30/9/2026AY 2012-13
NAGRI EYE RESEARCH FOUNDATION,AHMEDABAD vs THE CIT(EXEMPTION), AHMEDABAD
ITA 2317/AHD/2025[NA]Status: Disposed30/9/2026
FAISAL IQBAL MISTRY,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA
ITA 2130/AHD/2025[2010-11]Status: Disposed30/9/2026AY 2010-11
NAGRI EYE RESEARCH FOUNDATION,AHMEDABAD vs THE CIT (EXEMPTION), AHMEDABAD
ITA 1661/AHD/2025[NA]Status: Disposed30/9/2026
PUNDRIK RAVINDRABHAI TRIVEDI,AHMEDABAD vs THE ITO, WARD-3(3)(2), AHMEDABAD
ITA 155/AHD/2025[2016-17]Status: Disposed30/9/2026AY 2016-17
MANISHKUMAR JAYANTILAL SONI,KAPADWANJ vs INCOME TAX OFFICER, WARD -1 , NADIAD., NADIAD.
ITA 558/AHD/2026[2012-13]Status: Disposed29/9/2026AY 2012-13
SAMEER NAGENDRA DALIA,VADODARA vs THE ITO, WARD-1(2)(2) PREVIOUS WARD-1(2)(5), VADODARA
ITA 304/AHD/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
MAUN SAT CASTINGS PVT. LTD.,BHAVNAGAR vs THE ITO, WARD-1(8), BHAVNAGAR
ITA 298/AHD/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
DEVARSONS INDUSTRIES PVT.LTD.,AHMEDABAD vs THE D.C.I.T. CIRCLE-1(1)(1), AHMEDABAD
ITA 2327/AHD/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
SHREYANS CHARITABLE FOUNDATION,AHMEDABAD vs PCIT (CENTRAL), AHMEDABAD, AHMEDABAD
ITA 2287/AHD/2026[NOT APPLICABLE]Status: Disposed29/9/2026
NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR
ITA 1032/AHD/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR
ITA 1031/AHD/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR
ITA 1030/AHD/2026[2015-16]Status: Disposed29/9/2026AY 2015-16
NASEEMA ABDULRAUF VEKARIYA LH OF ABDULRAUF MIANAHMED VEKARIYA,HIMATNAGAR vs INCOME TAX OFFICER, WARD-1, HIMATNAGAR, HIMATNAGAR
ITA 1029/AHD/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
