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ITAT Ahmedabad Bench
14,573 judgments
DHCUBE INDUSTRIES PVT. LTD.,AHMEDABAD vs THE ITO, WARD-1(1)(1), AHMEDABAD
ITA 382/AHD/2026[2023-24]Status: Disposed30/9/2026AY 2023-24
GHANSHYAM JEWELLERS,AHMEDABAD vs INCOME TAX OFFICER, WARD 1(2)(1), AHMEDABAD, AHMEDABAD
ITA 1750/AHD/2026[2017-2018]Status: Disposed30/9/2026AY 2017-2018
YOGESHKUMAR KASTURJI PRAPAPATI ,AHMEDABAD vs INCOME TAX OFFICER WARD 4(2)(3) AHMEDABAD , AHMEDABAD
ITA 1407/AHD/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
DY. COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION)-1, AHMEDABAD, AHMEDABAD vs THOMAS MYLADIYIL AUGUSTINE, AHMEDABAD
ITA 1131/AHD/2026[2022-23]Status: Disposed30/9/2026AY 2022-23
LAKHMANBHAI MARU,VADODARA vs ITO, WARD 1(2)(1), VADODARA, AAYAKAR BHAVAN, BARODA
ITA 1046/AHD/2026[2024-25]Status: Disposed30/9/2026AY 2024-25
DEPUTY COMMISSIONER OF INCOME -TAX CENTRAL CIRCLE-1(1), AHMEDABAD, AHMEDABAD, GUJARAT vs HARSHA RAJESHBHAI JHAVERI, AHMEDABAD, GUJARAT
ITA 972/AHD/2025[2018-19]Status: Disposed30/9/2026AY 2018-19
GIRISHKUMAR NATVERLAL PATEL,AHMEDABAD vs THE ITO, WARD-2, TDS, AHMEDABAD
ITA 2572/AHD/2025[2019-20]Status: Disposed30/9/2026AY 2019-20
INCOME TAX OFFICER WARD 1.2.1, AHMEDABAD vs BHAVIN SURYAKANTBHAI PARIKH HUF, AHMEDABAD
ITA 2463/AHD/2025[2018-19]Status: Disposed30/9/2026AY 2018-19
ANILKUMAR GOVINDBHAI PRAJAPATI,AHMEDABAD vs THE DY. CIT, CENTRAL CIRCLE-2(1)(1), AHMEDABAD
ITA 1778/AHD/2025[2022-23]Status: Disposed30/9/2026AY 2022-23
REKHA GOPAKUMAR NAIR,VADODARA vs ITO, WARD-1(2)(2), , VADODARA
ITA 1673/AHD/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
LAXMI HYDROCOLLOIDS,AHMEDABAD vs ITO, WARD-3(2)(1),, AHMEDABAD
ITA 1489/AHD/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
KRUNAL BHARAT BHA vs AR,AHMEDABADVS.THE INCOME TAX OFFICER WARD2(1)(2), AHMEDABAD
ITA 332/AHD/2026[2015-16]Status: Disposed30/9/2026AY 2015-16
RAJ CONSTRUCTION,VADODARA vs THE ITO, WARD TDS-2, VADODARA
ITA 327/AHD/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
BHAVESH RAMESHBHAI PATEL,NARODA vs ASST. UNIT. INCOME TAX DEPT. (PRESENT JURI. - ITO, WARD 7(2)(1) AHMEDABAD), VEJALPUR
ITA 321/AHD/2026[2019-20]Status: Disposed30/9/2026AY 2019-20
MUSCULO SKELETAL ONCOLOGY SOCIETY,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2768/AHD/2026[2026-27]Status: Disposed30/9/2026AY 2026-27
CHANDRAP PRABHUJI DERASAR BADARKHA,AHMEDABAD vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2597/AHD/2026[NA]Status: Disposed30/9/2026
JAPAN RAJNIKANT GANDHI,AHMEDABAD vs WARD 1, INTERNATION TAXATION, AHMEDABAD, AHMEDABAD
ITA 2530/AHD/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
JAPAN RAJNIKANT GANDHI,AHMEDABAD vs WARD 1, INTERNATION TAXATION, AHMEDABAD, AHMEDABAD
ITA 2529/AHD/2026[2016-17]Status: Disposed30/9/2026AY 2016-17
SHREE SWAMINARAYAN MANDIR,ANAND vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2522/AHD/2026[NA]Status: Disposed30/9/2026
ONTIC FINSERVE LIMITED,AHMEDABAD vs ITO WARD -3(1)(1), AHMEDABAD
ITA 1924/AHD/2026[2018-19]Status: Disposed30/9/2026AY 2018-19
