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ITAT Ahmedabad Bench

14,573 judgments

THE VIJAPUR TALUKA CO-OPERATIVE PURCHASE AND SALE UNION LTD.,VIJAPUR vs INCOME TAX OFFICER, WARD-1, PATAN, PATAN

ITA 925/AHD/2026[2017-18]Status: Disposed5/10/2026AY 2017-18

USMANGANI AHEMADBHAI MANVA,MODASA vs ITO, WARD-1, MODASA, MODASA

ITA 2526/AHD/2026[2021-22]Status: Disposed5/10/2026AY 2021-22

USMANGANI AHEMADBHAI MANVA,MODASA vs ITO, WARD-1, MODASA, MODASA

ITA 2525/AHD/2026[2020-21]Status: Disposed5/10/2026AY 2020-21

ACIT CENTRAL CIRCLE 1(2), AHMEDABAD, AHMEDABAD vs FARIDABANU FARIDMIYA SHAIKH, AHMEDABAD

ITA 380/AHD/2026[2019-20]Status: Disposed5/10/2026AY 2019-20

TAJDIN HASANALI HALANI,ANAND vs INCOME TAX OFFICER,WARD-1, ANAND

ITA 1105/AHD/2026[2018-19]Status: Disposed5/10/2026AY 2018-19

TBEA GREEN ENERGY (INDIA) PRIVATE LIMITED,RAMNAGAR, KARNATAKA vs ACIT, CENTRAL CIRCLE 1, VADODARA, GUJARAT

ITA 592/AHD/2026[2022-2023]Status: Disposed1/10/2026AY 2022-2023

NIDRA HOSPITALITY GUJARAT PRIVATE LIMITED,VADODARA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1)(2), VADODARA, VADODARA

ITA 1963/AHD/2026[2017-18]Status: Disposed1/10/2026AY 2017-18

SHRI SADHIKRUPA POLYSACKS PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD

ITA 343/AHD/2026[2018-19]Status: Disposed1/10/2026AY 2018-19

SEEMA TRADELINK PRIVATE LIMITED,AHMEDABAD vs ACIT CIRCLE2(1)(1), VADODARA

ITA 1967/AHD/2026[2012-13]Status: Disposed1/10/2026AY 2012-13

STYRENIX PERFORMANCE MATERIALS LIMITED,VADODARA, GUJARAT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA, VADODARA, GUJARAT

ITA 1066/AHD/2026[2022-23]Status: Disposed1/10/2026AY 2022-23

SHWETA MANISH JAIN,AHMEDABAD vs THE ITO, WARD-1(2)(3), AHMEDABAD

ITA 2123/AHD/2025[2019-20]Status: Disposed1/10/2026AY 2019-20

NIRAV DINESHBHAI BHA vs AR,AHMEDABADVS.THE ITO, WARD-5(3)(2), AHMEDABAD

ITA 1971/AHD/2025[2018-19]Status: Disposed1/10/2026AY 2018-19

ANISH THAKORE,AHMEDBAD vs INCOME TAX OFFICER, WARD-5(3)(1), AHMEDABAD

ITA 1878/AHD/2025[2019-20]Status: Disposed1/10/2026AY 2019-20

M/S. HARSHA ENGINEERS INTERNATIONAL LTD. (MERGED FROM HARSHA ABACUS SOLAR PVT. LTD.),AHMEDABAD vs THE DY.CIT, CIRCLE-2(1)(1), AHMEDABAD

ITA 1357/AHD/2024[2018-19]Status: Disposed1/10/2026AY 2018-19

ROHITBHAI JIVRAMBHAI PATEL,VADODARA vs INCOME-TAX OFFICER, WARD 3(1)(2), VADODARA

ITA 679/AHD/2026[2018-19]Status: Disposed30/9/2026AY 2018-19

GAURAV HARSHADBHAI CHOKSHI,VADODARA vs THE ITO, WARD-1(2)(1), VADODARA

ITA 552/AHD/2026[2018-19]Status: Disposed30/9/2026AY 2018-19

ANKIT ATULKUMAR SHAH,AHMEDABAD vs ITO WARD 1(3)(1), AHMEDABAD

ITA 485/AHD/2026[2019-20]Status: Disposed30/9/2026AY 2019-20

INCOME TAX OFFICER WARD-7(2)(1) AHMEDABAD, AHMEDABAD vs PARAG CHANDULAL PARIKH, AHMEDABAD

ITA 431/AHD/2026[2019-20]Status: Disposed30/9/2026AY 2019-20

KAMLESHKUMAR PATEL,AHMEDABAD vs THE ITO, WARD-1(2)(3), AHMEDABAD

ITA 419/AHD/2026[2013-14]Status: Disposed30/9/2026AY 2013-14

ABDULAZIM ABDULRAHEMAN PATHAN,AHMEDABAD vs INCOME TAX OFFICER, WARD 1(2)(1), AHMEDABAD, AHMEDABAD

ITA 387/AHD/2026[2017-2018]Status: Disposed30/9/2026AY 2017-2018