← All Benches
ITAT Ahmedabad Bench
14,573 judgments
THOMAS MATHEW,AHMEDABAD vs INCOME TAX OFFICER, WARD 7(2)(1), AHMEDABAD
ITA 2725/AHD/2026[2020-21]Status: Disposed7/10/2026AY 2020-21
ROCKY MENGHRAJMAL LAKHWANI,AHMEDABAD vs WARD 7(2)(1), AHMEDABAD, AHMEDABAD
ITA 1601/AHD/2026[2020-21]Status: Disposed7/10/2026AY 2020-21
ANIRUDDHSINH INFRASTRUCTURE PRIVATE LIMITED,VADODARA vs DY. COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), VADODARA
ITA 1559/AHD/2026[2022-23]Status: Disposed7/10/2026AY 2022-23
SUPER ANTICO SOLUTIONS PRIVATE LIMITED,VADODARA vs INCOME TAX OFFICER, VADODARA GUJARAT
ITA 1539/AHD/2026[2023-2024]Status: Disposed7/10/2026AY 2023-2024
ABHAY HIRALAL GANDHI,AHMEDABAD vs THE ITO, WARD-6(1)(1), AHMEDABAD
ITA 1955/AHD/2024[2019-20]Status: Disposed7/10/2026AY 2019-20
INCOME TAX OFFICER, WARD-3(3)(2), AHMEDABAD, AHMEDABAD vs MANAN ARATI PATEL, AHMEDABAD
ITA 923/AHD/2026[2022-23]Status: Disposed6/10/2026AY 2022-23
SATYA RETAIL PVT. LTD.,AHMEDABAD vs ITO,WARD-4(1)(1) NOW ACIT, CENTRAL CIRCLE-2(4), AHMEDABAD
ITA 392/AHD/2026[2012-13]Status: Disposed6/10/2026AY 2012-13
AJAYKUMAR RAMANLAL JAIN,AHMEDABAD vs INCOME TAX OFFICER, WARD 1(2)(1), AHMEDABAD
ITA 1932/AHD/2026[2019-20]Status: Disposed6/10/2026AY 2019-20
JAYENDRA CHINUBHAI PATEL,AHMEDABAD vs INCOME TAX OFFICER, WARD 3(2)(1), AHMEDABAD, AHMEDABAD
ITA 1718/AHD/2026[2020-2021]Status: Disposed6/10/2026AY 2020-2021
SHREE KADI NAGARIK SAHAKARI BANK LTD,KADI vs ADDL/JDIT(I&CI), AHMEDABAD, AHMEDABAD
ITA 1258/AHD/2026[2019-20]Status: Disposed6/10/2026AY 2019-20
SHREE KADI NAGARIK SAHAKARI BANK LTD,KADI vs ADDL/JDIT(I&CI), AHMEDABAD, AHMEDABAD
ITA 1257/AHD/2026[2019-20]Status: Disposed6/10/2026AY 2019-20
DEPUTY COMMISIONER OF INCOME TAX CIRCLE 3(1)(1) , AHMEDABAD vs CHINTAN KANAIYALAL SHAH, AHMEDABAD
ITA 1713/AHD/2025[2017-18]Status: Disposed6/10/2026AY 2017-18
IXEET RAMLAL PATEL,AHMEDABAD vs ITO-WARD-4(2)(3), AHMEDABAD
ITA 309/AHD/2026[2019-20]Status: Disposed6/10/2026AY 2019-20
JAN SADHANA TRUST,AHMEDABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
ITA 2554/AHD/2026[NA]Status: Disposed6/10/2026
SHREE JAIN SHWETAMABER TERAPANTHI SABHA,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD, AHMEDABAD
ITA 2472/AHD/2026[N.A.]Status: Disposed6/10/2026
MAPAEX REMEDIES LLP,PLOT NO 6A, INDUSTRIAL AREA vs CIRCLE 4(1)(1), AHMEDABAD
ITA 1074/AHD/2026[2020-21]Status: Disposed6/10/2026AY 2020-21
DCIT, CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABAD vs VIJAY M. MISTRY CONSTRUCTION PRIVATE LIMITED, AHMEDABAD
ITA 964/AHD/2025[2018-19]Status: Disposed6/10/2026AY 2018-19
DCIT, CIRCLE-4(1)(1), AHMEDABAD, VEJALPUR, AHMEDABD vs VIJAY M. MISTRY CONSTRUCTION PRIVATE LIMITED, AHMEDABAD
ITA 963/AHD/2025[2017-18]Status: Disposed6/10/2026AY 2017-18
INCOME TAX OFFICER WARD-5(3)(1), AHMEDABAD, VEJALPUR vs ANKITKUMAR PRAVINKUMAR SHAH, PALDI
ITA 542/AHD/2025[2018-19]Status: Disposed6/10/2026AY 2018-19
JIGAR PATEL,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD
ITA 604/AHD/2025[2018-19]Status: Disposed6/10/2026AY 2018-19
DR. B.R.R. KUMAR, VICE-PRESIDENT SHRI T.R. SENTHIL KUMAR (Judicial Member)