ITAT Agra Bench
2,276 judgments
INAM UL MUSHIR JAFRI,AGRA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1. AGRA , AGRA
SH. RAMIT KOCHAR, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
VACMET INDIA LIMITED,AGRA vs DCIT CIRCLE-2(1)1, AGRA
MANOJ KUMAR GUPTA,AGRA vs PRINCIPLE COMMISSIONER OF INCOME TAX -1. AGRA , AGRA
SH. RAMIT KOCHAR, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)
MR. PRADEEP KUMAR,ALIGARH vs ITO., WARD-4(2)(5), MAINPURI
SHRI RAMIT KOCHAR (Accountant Member)
SATISH PRAKASH AGARWAL,AGRA vs THE ACIT, CIRCLE 1(2)(1), AGRA, AGRA
SHRI RAMIT KOCHAR (Accountant Member)
MANISH KUMAR CHATURVEDI,JHANSI vs ITO WARD 2(3)(2), JHANSI
SHRI M. BALAGANESH (Accountant Member)
HARI CHANDRA YADAV,NAGLA VISHNU vs ITO, FIROZABAD
PRADEEP JAIN LEGAL HEIR OF JAY NARAYAN,FIROZABAD vs INCOME TAX OFFICER, WARD 2(2)(2), FIROZABAD
PRADEEP JAIN LEGAL HEIR,FIROZABAD vs INCOME TAX OFFICER, WARD 2(2)(2), FIROZABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
PRADEEP JAIN LEGAL HEIR OF JAY NARAYAN,FIROZABAD vs INCOME TAX OFFICER, WARD 2(2)(2), FIROZABAD
PRADEEP JAIN LEGAL HIER OF JAY NARAYAN,FIROZABAD vs INCOME TAX OFFICER, WARD 2(2)(2),, FIROZABAD
PRADEEP JAIN LEGAL HEIR OF JAY NARAYAN,FIROZABAD vs INCOME TAX OFFICER, WARD-2(2)(2), FIROZABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
SHANTI DEVI KUSHWAHA,BHARATPUR vs ACIT,CIRCLE -4(2)(1), FARRUKHABAD
MONIKA RATHORE,GWALIOR vs INCOME TAX OFFICER WARD -1, MORENA
SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
SATYA PRAKASH,MAINPURI vs INCOME TAX OFFICER, MAINPURI
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
SEWA SAHAKARI SAMITI MARYADIT ASHOKNAGAR ,ASHOK NAGAR vs ITO ASHOK NAGAR MP, MADHYA PRADESH
APARNA DHINGRA,GWALIOR vs ITO 3(1), GWALIOR
GANGA SHARAN,ALIGARH vs ITO WARD-3 , ALIGARH
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
SATYA PRAKASH,MAINPURI vs INCOME TAX OFFICER, MAINPURI
Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)
SIYARAM PRESERVATION PRIVATE LIMITED,MAINPURI vs WARD 4(2)(5), MAINPURI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)
