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ITAT Agra Bench

2,276 judgments

FAURAN SINGH TANGAR,AGRA vs INCOME TAX OFFICER WARD 1(1)(1), AGRA

ITA 397/AGR/2024[2012-13]Status: Disposed7/2/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

MAHAJAN INFRABUILD PRIVATE LIMITED,AGRA vs AU INCOME TAX DEPARTMENT, AGRA

ITA 396/AGR/2024[2016-17]Status: Disposed7/2/2025AY 2016-17

RAMRAJA CONSTRUCTION COMPANY,MADHYA PADESH vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE1(1),, GWALIOR

ITA 395/AGR/2024[2018-19]Status: Disposed7/2/2025AY 2018-19

SHIV DUTT LOHIYA,AGRA vs CIT APPEAL, AGRA

ITA 394/AGR/2024[2015-16]Status: Disposed7/2/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SHIV DUTT LOHIYA,AGRA vs CIT APPEAL, AGRA

ITA 393/AGR/2024[2013-14]Status: Disposed7/2/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

RAM KUMARI NIGAM,CHHATARPUR vs ITO, CHHATARPUR

ITA 388/AGR/2024[2009-10]Status: Disposed7/2/2025AY 2009-10

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

JAGDISH CHANDRA CHATURVEDI,KASGANJ vs THE ASSESSING OFFICER WARD 4(3)(3), KASGANJ , KASGANJ

ITA 385/AGR/2024[2022-23]Status: Disposed7/2/2025AY 2022-23

CHARAN SINGH,ALIGARH vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT

ITA 384/AGR/2024[2015-16]Status: Disposed7/2/2025AY 2015-16

SHRI M. BALAGANESH (Accountant Member)

GRAMEEN EVAM SHAHRI WELFARE SANSTHAN,ALIGARH vs ITO, WARD, 4(1)(3), ALIGARH

ITA 381/AGR/2024[2021-22]Status: Disposed7/2/2025AY 2021-22

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

GRAMEEN EVAM SHAHRI WALFARE SANSTHAN ,ALIGARH vs ITO WARD 4(1)(3), ALIGARH

ITA 380/AGR/2024[2019-20]Status: Disposed7/2/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

AMAR KESHARWANI,ETAWAH vs ITO WARD 2(2)(5), ETAWAH

ITA 379/AGR/2024[2017-18]Status: Disposed7/2/2025AY 2017-18

GUFRANUL HASSAN,ALIGARH vs ITO WARD 2(3)(1) JHANSI, JHANSI

ITA 378/AGR/2024[2017-2018]Status: Disposed7/2/2025AY 2017-2018

SHRI M. BALAGANESH (Accountant Member)

GRAMEEN EVAM SHAHRI WELFARE SANSTHAN,ALIGARH vs ITO WARD,4(1)(3) ALIGARH, ALIGARH

ITA 377/AGR/2024[2018-19]Status: Disposed7/2/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MITHLESH BAI,THROUGH T/H SHRI RUDRAPRATAP SINGH LODHI,ASHOKNAGAR vs ITO , ASHOKNAGAR

ITA 376/AGR/2024[2012-13]Status: Disposed7/2/2025AY 2012-13

RAJVIR,AGRA vs INCOME TAX OFFICER 1(1)(2), AGRA

ITA 374/AGR/2024[2015-16]Status: Disposed7/2/2025AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), AGRA, AGRA vs NEELAM AGRAWAL, MATHURA

ITA 373/AGR/2024[2020-21]Status: Disposed7/2/2025AY 2020-21

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

TARUNA VATSSA,AGRA vs INCOME TAX OFFICER, AGRA

ITA 317/AGR/2024[2013-14]Status: Disposed7/2/2025AY 2013-14

HARNAM SINGH GURJAR,DATIA vs INCOME TAX OFFICER, GWALIOR

ITA 292/AGR/2024[2017-18]Status: Disposed7/2/2025AY 2017-18

SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER AND, SHRI SUDHIR KUMAR (Judicial Member)

S.B ICE & COLD STORAGE,AGRA,AGRA vs PCIT-1, AGRA, AGRA

ITA 68/AGR/2022[2017-18]Status: Disposed7/2/2025AY 2017-18

SH. RAMIT KOCHAR, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)

MAHARAJA AGRASEN SEWA SADAN,SELECT CITY vs ITO (EXEMPTION), AYAKAR BAHWAN

ITA 63/AGR/2022[2013-14]Status: Disposed7/2/2025AY 2013-14

SH. RAMIT KOCHAR, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)