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ITAT Agra Bench

2,276 judgments

M/S V3 CORPORATION,AGRA vs PR.CIT.-1, AGRA

ITA 45/AGR/2021[2015-16]Status: Disposed10/2/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MEENAKSHI METAL IND. LTD.,JHANSI vs PR.CIT-1, AGRA

ITA 44/AGR/2021[2015-16]Status: Disposed10/2/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

HASRAT ULLAH KHAN,ALIGARH vs PCIT-1, AGRA

ITA 38/AGR/2021[2010-11]Status: Disposed10/2/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BABA SAUDAN SINGH VEERMATI DEVI EDUCATIONAL SOCIETY,HATHRAS vs CIT(E), LUCKNOW

ITA 11/AGR/2021[ -]Status: Disposed10/2/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ITO.-WARD-1(3), GWALIOR vs UNITED CREDIT CO-OPERATIVE SOCIETY LIMITED , DABRA, GWALIOR

ITA 3/AGR/2020[2015-16]Status: Disposed10/2/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

NEERAJ JAIN,GWALIOR vs ITO TECH. , GWALIOR

ITA 69/AGR/2019[2009-10]Status: Disposed10/2/2025AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAVI VERMA,AGRA vs ACIT., CIRCLE-2(1)(1), AGRA

ITA 116/AGR/2019[2015-16]Status: Disposed10/2/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAVI KUMAR JAIN ,GWALIOR vs ITO WARD 3(2) , GWALIOR

ITA 11/AGR/2019[2010-11]Status: Disposed10/2/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

VISHNU KUMAR KHANDELWAL,MANDIDEEP vs INCOME TAX OFFICER, WARD - 1(3), GWALIOR, GWALIOR

ITA 440/AGR/2024[2012-13]Status: Disposed7/2/2025AY 2012-13

SH. RAMIT KOCHAR, ACCOUNTANT MEMBER AND SH. SUDHIR KUMAR (Judicial Member)

AASHRAY,AGRA vs COMMISSIONER OF INCOME-TAX (EXEMPTION), AGRA, AGRA

ITA 411/AGR/2024[2024-2025]Status: Disposed7/2/2025AY 2024-2025

SHIVA SHIKSHA SAMITI,AGRA vs COMMISSIONER OF INCOME-TAX (EXEMPTION), AGRA, AGRA

ITA 410/AGR/2024[2024-25]Status: Disposed7/2/2025AY 2024-25

SHRI M. BALAGANESH (Accountant Member)

KAPIL KUMAR (KAPIL GUPTA),HATHRAS vs INCOME TAX OFFICER WARD 4(3)(1), ETAH, ETAH

ITA 409/AGR/2024[2017-18]Status: Disposed7/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

ARUM KUMAR SHARMA,FIROZABAD vs INOCME TAX OFFICER, FIROZABAD

ITA 408/AGR/2024[2010-11]Status: Disposed7/2/2025AY 2010-11

SHRI M. BALAGANESH (Accountant Member)

ARUN KUMAR SHARMA,FIROZABAD vs INCOME TAX OFFICER , FIROZABAD

ITA 407/AGR/2024[2010-11]Status: Disposed7/2/2025AY 2010-11

RAGHVENDRA SINGH,AGRA vs INCOME TAX OFFICER, WARD (1)(1)2, AGRA

ITA 406/AGR/2024[2016-17]Status: Disposed7/2/2025AY 2016-17

SHRI M. BALAGANESH (Accountant Member)

KUMOD KUMAR AGRAWAL,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA

ITA 405/AGR/2024[2007-08]Status: Disposed7/2/2025AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

KUMOD KUMAR AGARWAL,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA

ITA 404/AGR/2024[2007-08]Status: Disposed7/2/2025AY 2007-08

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

BHAGIRATH PAKHARIA,JHANSI vs WARD 2 (3)(1), JHANSI

ITA 402/AGR/2024[2016-17]Status: Disposed7/2/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

ARVIND PRATAP SINGH,FATEHGARH vs INCOME TAX OFFICER, WARD-4(2)(1), FARRUKHABAD, FARRUKHABAD

ITA 400/AGR/2024[2015-16]Status: Disposed7/2/2025AY 2015-16

SHRI M. BALAGANESH (Accountant Member)

ASSTT COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1) AGRA, SANJAY PLACE vs MAMTA AGARWAL, BHAGWATI INTERNATIONAL

ITA 399/AGR/2024[2014-15]Status: Disposed7/2/2025AY 2014-15