← All Benches

ITAT Agra Bench

2,276 judgments

AJAY BHATIA,KANPUR vs ASSESSING OFFICER 2(2)(5) ETAWAH, ETAWAH

ITA 250/AGR/2024[2014-15]Status: Disposed6/2/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SHIV CONSTRUCTION,KISHNI CHAURAHA, KARHAL vs ITO WARD 4(2)(5), MAINPURI

ITA 244/AGR/2024[AY 2018-19]Status: Disposed6/2/2025

SHRI M. BALAGANESH (Accountant Member)

SUBHASH KUMAR, ANAND JEWELLERS,GWALIOR vs ITO WARD 2(1), GWALIOR

ITA 242/AGR/2024[2017-18]Status: Disposed6/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

SH.ACHAL SINGH S/O SH KANDRA SINGH ,AGRA vs ITO WARD 1(2)(2), AGRA

ITA 23/AGR/2024[2012-13]Status: Heard6/2/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

VIKAS TIWARI,GWALIOR vs ITO 3, GWALIOR

ITA 21/AGR/2024[201213]Status: Disposed6/2/2025

SHRI M. BALAGANESH (Accountant Member)

ANKITA PALIWAL,ALIGARH, UTTAR PRADESH vs COMMISSIONER OF INCOME TAX, ALIGARH

ITA 195/AGR/2024[AY 2018-19]Status: Disposed6/2/2025

SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

RAVI KANT AGARWAL,BALKESHWAR COLONY vs ASSISTANT COMMISSIONER OF INCOME TAX, NATIONAL FACELESS ASSESSMENT CENTRE

ITA 192/AGR/2024[2016-17]Status: Disposed6/2/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

RAVI KANT AGARWAL,BALKESHWAR COLONY vs ASSISSTANT COMMISSIONER OF INCOME TAX, NATIONAL FACELESS ASSESSMENT CENTRE

ITA 191/AGR/2024[2016-17]Status: Disposed6/2/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

ASHOK KUMAR GUPTA LEGAL HEIR OF RAJ NATH GUPTA,FIROZABAD vs INCOME TAX OFFICER, WARD-2(2)(3), FIROZABAD

ITA 110/AGR/2024[2017-18]Status: Disposed6/2/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

VECTUS INDUSTRIES LTD.,,GWALIOR vs DCIT/ACIT 1(1), GWALIOR

ITA 8/AGR/2023[2018-19]Status: Disposed6/2/2025AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

VECTUS INDUSTRIES LTD.,,GWALIOR vs DCIT/ACIT 1(1) , GWALIOR

ITA 7/AGR/2023[2017-18]Status: Disposed6/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

VECTUS INDUSTRIES LTD.,GWALIOR vs DCIT/ACIT 1(1), GWALIOR

ITA 6/AGR/2023[2012-13]Status: Disposed6/2/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

KUSHAL VARSHNEY,ALIGARH vs ITO WARD 4(1)(3), ALIGARH

ITA 222/AGR/2023[2017-18]Status: Disposed6/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

SH. ANMOL DIXIT ,BHARATPUR vs ACIT,CIRCLE -4(2)(1), FARRUKHABAD

ITA 221/AGR/2023[2017-18]Status: Disposed6/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

SURESH CHAND,SHAHGANJ vs INCOME TAX OFFICER, WARD 1(2)(4), SANJAY PLACE

ITA 217/AGR/2023[2017-18]Status: Disposed6/2/2025AY 2017-18

INCOME TAX APPELLATE TRIBUNAL AGRA BENCH "DB": AGRA SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND BEFORE SHRI M. BALAGANESH (Accountant Member)

KOTHIWAL ICE AND COLD STORAGE .P.LTD,ETAH vs NFAC , NEW DELHI

ITA 211/AGR/2023[2018-2019]Status: Disposed6/2/2025AY 2018-2019

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SH. JAGDISH CHAND ,AGRA vs PR.CIT-1, AGRA

ITA 120/AGR/2022[2017-18]Status: Disposed6/2/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

M/S. A P M CONSTRUCTION,ETAH vs PCIT-1, AGRA

ITA 36/AGR/2021[2015-16]Status: Disposed6/2/2025AY 2015-16

SHRI M. BALAGANESH (Accountant Member)

M/S MODERN AGENCIES,,JHANSI vs DCIT., CIRCLE-2(3)(1), JHANSI

ITA 236/AGR/2018[2010-11]Status: Disposed6/2/2025AY 2010-11

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

SHRI JAGDISH JAN KALYAN EDUCATTIONAL TRUST,FIROZABAD vs C.I.T FXEMPTION, LUCKNOW

ITA 384/AGR/2017[00]Status: Disposed6/2/2025

SHRI M. BALAGANESH (Accountant Member)