ITAT Agra Bench

2,276 judgments

MADHURI JAISWAL,GWALIOR, MADHAYA PRADESH vs DCIT OR ACIT1(1), GWALIOR, GWALIOR(MADHAYA PRADESH)

ITA 343/AGR/2024[2017-2018]Status: Disposed5/2/2025AY 2017-2018

OM PRAKASH,MOHANPUR vs INCOME TAX OFFICER WARD-4(3)(3), AAYA KAR BHAWAN, SORON GATE

ITA 342/AGR/2024[2012-13]Status: Disposed5/2/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

KUSUM LATA,AGRA vs SONIA KUMAR, MUMBAI

ITA 341/AGR/2024[2012-13]Status: Disposed5/2/2025AY 2012-13

SHYAM SINGH YADAV,GWALIOR vs ITO 2(2), GWL, GWALIOR

ITA 340/AGR/2024[2012-13]Status: Heard5/2/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

TAPAS JAIN,GWALIOR vs INCOME TAX OFFICER 2(1) GWALIOR, GWALIOR

ITA 329/AGR/2024[2018-19]Status: Heard5/2/2025AY 2018-19

INCOME TAX APPELLATE TRIBUNAL AGRA BENCH "DB": AGRA SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND BEFORE SHRI M. BALAGANESH (Accountant Member)

SAVITA GUPTA,ETAH vs INCOME TAX OFFICER-4(3)(1), ETAH

ITA 327/AGR/2024[2013-14]Status: Heard5/2/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MANOJ SINGH GURJAR ,GWALIOR vs INCOME TAX OFFICER, WARD2(2) GWALIOR, GWALIOR

ITA 322/AGR/2024[2018-19]Status: Disposed5/2/2025AY 2018-19

SMT MEERA KUMARI,2010-11 vs ITO 1(1)(4), ETAWAH

ITA 3/AGR/2024[2010-11]Status: Disposed5/2/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DEEPTI GUPTA ,GWALIOR vs ITO WARD 1(1), GWALIOR

ITA 20/AGR/2024[2017-18]Status: Disposed5/2/2025AY 2017-18

SMT MEERA DEVI ,AURAIYA vs ITO W1(1)(4), ETAWAH

ITA 2/AGR/2024[2010-11]Status: Disposed5/2/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

RAMESH KUMAR SONI,SHIVPURI vs AO, ASHOKNAGAR

ITA 175/AGR/2024[2015-16]Status: Heard5/2/2025AY 2015-16

SHRI M. BALAGANESH (Accountant Member)

MEERA AGARWAL,GWALIOR vs ACIT-1, GWALIOR

ITA 174/AGR/2024[A.Y 2012-13]Status: Disposed5/2/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MEERA AGARWAL,GWALIOR vs ACIT-1, GWALIOR

ITA 173/AGR/2024[A.Y 2007-08]Status: Disposed5/2/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

MEERA AGARWAL,GWALIOR vs ACIT, GWALIOR

ITA 172/AGR/2024[A.Y2006-07]Status: Disposed5/2/2025

SHRI CHANDRA BHAN SINGH SIKCHA SAMITI ,AGRA vs ITO,WARD 2(1)(4), AGRA

ITA 170/AGR/2024[2017-18]Status: Heard5/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

RAJEEV JAWARIYA,GWALIOR vs ITO, GWALIOR

ITA 17/AGR/2024[201718]Status: Heard5/2/2025

SHRI M. BALAGANESH (Accountant Member)

KASHTAKAR COLD STORAGE PRIVATE LIMITED,FARRUKHABAD vs INCOME TAX OFFICER 4(2)(1), FARRUKHABAD

ITA 162/AGR/2024[2017-18]Status: Heard5/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

DILIP KUMAR AGARWAL LEGAL HEIR OF SUSHILA DEVI AGARWAL,VIBHAV NAGAR, AGRA vs INCOME TAX OFFICER, WARD-1(1)(5), AGRA, AGRA

ITA 16/AGR/2024[2011-12]Status: Disposed5/2/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SH. AWADHESH GUPTA ,MORENA vs ITO -1, MORENA

ITA 13/AGR/2024[2010-11]Status: Disposed5/2/2025AY 2010-11

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

SHRI RAMVEER TYAGI,MORENA vs ITO BHARATPUR (ITO MORENA), MORENA

ITA 9/AGR/2023[2014-15]Status: Disposed5/2/2025AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)