← All Benches

ITAT Agra Bench

2,276 judgments

RAM PRAKASH,FIROZABAD vs CIT APPEAL, SANJAY PLACE AGRA

ITA 52/AGR/2023[2012-13]Status: Heard5/2/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

SEWA SAHAKARI SAMITI MARYADIT JAMNER,GUNA vs ITO, GUNA

ITA 48/AGR/2023[2018-19]Status: Disposed5/2/2025AY 2018-19

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

CHANDRA SHEKHAR BHADOURIYA,MAINPURI vs ITO WARD 2(4) , MAINPURI

ITA 25/AGR/2023[2012-13]Status: Disposed5/2/2025AY 2012-13

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

GUNJAN GUPTA,NOIDA vs INCOME TAX OFFICER,WARD-2(1)(1),AGRA, AGRA

ITA 215/AGR/2023[2014-15]Status: Disposed5/2/2025AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

BAPURAO BHONSLE,ASHOK NAGAR vs INCOME TAX OFFICER, ASHOK NAGAR

ITA 208/AGR/2023[2010-11]Status: Disposed5/2/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

RADHE RADHE INDIAN OIL,ETAWAH vs ITO, WARD 2(2)(5), INCOME TAX OFFICE

ITA 207/AGR/2023[2017-18]Status: Heard5/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

BLM HOSPITALS PRIVATE LIMITED ,FARRUKHABAD vs DCIT CIRCLE 4(2)(1), FARRUKHABAD

ITA 20/AGR/2023[2016-17]Status: Disposed5/2/2025AY 2016-17

MOHD IQBAL,ALIGARH vs ITO WARD 4(1)(2), ALIGARH

ITA 191/AGR/2023[2017-18]Status: Heard5/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

SHRI AJAY AGRAWAL,AGRA vs ACIT CENTRAL CIRCLE, AGRA

ITA 311/AGR/2016[2005-06]Status: Disposed5/2/2025AY 2005-06

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

SHRI ALOK AGRAWAL,MAINPURI vs ACIT, AGRA

ITA 227/AGR/2016[2005-06]Status: Disposed5/2/2025AY 2005-06

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

RAMESH SINGH KUSHWAHA,PURANI CHAWNI vs INCOME TAX OFFICER, CITY CENTRE GWALIOR

ITA 8/AGR/2024[2011-12]Status: Disposed4/2/2025AY 2011-12

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

JAY JAY RAM YADAV,VILL. SUHAYA BLO.BAMORI, GUNA vs INCOME TAX OFFICER, GUNA

ITA 7/AGR/2024[2012-2013]Status: Disposed4/2/2025AY 2012-2013

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SMT MEERA KUMARE,AURAIYA vs ITO 1(1)(4), ETAWAH

ITA 5/AGR/2024[2011-12]Status: Disposed4/2/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SMT MEERA DEVI,AURAIYA vs ITO1(1)(4), ETAWAH

ITA 4/AGR/2024[2011-12]Status: Disposed4/2/2025AY 2011-12

MOH CHAND ,SADABAD HATHRAS vs ASSESSING OFFICER, NAFAC, SADABAD HATHRAS

ITA 344/AGR/2024[2017-18]Status: Heard4/2/2025AY 2017-18

VIKASH AGRAWAL,GWALIOR vs ITO 1(1), GWALIOR

ITA 330/AGR/2024[2012-13]Status: Disposed3/2/2025AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

ITO (EXEMPTION), AGRA, AGRA vs SHRI CHAUDHARY BEERI SINGH SHIKSHA SAMITI, SUNDER BAGH

ITA 277/AGR/2024[2016-17]Status: Disposed3/2/2025AY 2016-17

SHRI M. BALAGANESH (Accountant Member)

SONAL JAIN,AGRA vs INCOME TAX OFFICER WARD-1(1)(2), AGRA, AGRA

ITA 275/AGR/2024[2013-14]Status: Disposed3/2/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DCIT, CENTRAL CIRCLE, AGRA, AGRA vs ALNOOR EXPORTS, NEW DELHI

ITA 274/AGR/2024[2018-19]Status: Disposed3/2/2025AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

DCIT, CENTRAL CIRCLE, AGRA, AGRA vs ALNOOR EXPORTS, NEW DELHI

ITA 273/AGR/2024[2015-16]Status: Disposed3/2/2025AY 2015-16