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ITAT Agra Bench

2,276 judgments

RAM DEVI RISHAL SINGH SHEETGRAH PRIVATE LIMITED,SIRSAGANJ vs INCOME TAX OFFICER, FIROZABAD

ITA 272/AGR/2024[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

SHAFIUDDEN,KOLARAS vs INCOME TAX OFFICER, ASHOK NAGAR

ITA 136/AGR/2024[2009-10]Status: Disposed3/2/2025AY 2009-10

SHRI M. BALAGANESH (Accountant Member)

MUKESH KUMAR AGARWAL,GWALIOR vs INCOME TAX OFFICER, GWALIOR

ITA 132/AGR/2024[2014-15]Status: Disposed3/2/2025AY 2014-15

SHRI M. BALAGANESH (Accountant Member)

TARAWATI SADANA ,DABRA vs ITO WARD 1(1), GWALIOR

ITA 125/AGR/2024[2015-16]Status: Disposed3/2/2025AY 2015-16

CHITRAGUPT MANDIR,CHHATARPUR vs ITO, CHHATARPUR

ITA 124/AGR/2024[2019-20]Status: Disposed3/2/2025AY 2019-20

SHRI M. BALAGANESH (Accountant Member)

LATE SHRI DAMODAR SINGH THROUGH LEGAL HEIR KRISHNAPAL,AGRA vs PRABHAKAR, AGRA

ITA 120/AGR/2024[2012-13]Status: Disposed3/2/2025AY 2012-13

SANJAY KUMAR ,MATHURA vs SUNIL SAXENA , MATHURA

ITA 119/AGR/2024[2011-12]Status: Disposed3/2/2025AY 2011-12

SHRI PRAMOD KUMAR AGARWAL,AGRA vs ITO, WARD-1(2)(3), AGRA

ITA 54/AGR/2023[2012-13]Status: Heard3/2/2025AY 2012-13

VILLUPURAM MUNICIPAL EMPLOYEES COOPERATIVE,VILLUPURAM vs ADDL (OR) JCIT(A), GWALIOR

ITA 210/AGR/2023[2021-22]Status: Disposed3/2/2025AY 2021-22

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

JAI NARAYAN MAHESHWARI,ALIGARH vs ITO WARD 4(1)(3), ALIGARH

ITA 209/AGR/2023[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

SHAILENDRA KUMAR,HATHRAS vs NATIONAL FACELESS ASSESSMENT CENTRE, AGRA

ITA 206/AGR/2023[2016-17]Status: Disposed3/2/2025AY 2016-17

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

RAGHUVIR SINGH,GWALIOR vs JURISDICTIONAL ASSESSING OFFICER ITO 1(3), GWALIOR

ITA 205/AGR/2023[2011-12]Status: Disposed3/2/2025AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

RAGHUVIR SINGH,GWALIOR vs ASSESSING OFFICER , ITO GWALIOR

ITA 204/AGR/2023[2011-2012]Status: Disposed3/2/2025AY 2011-2012

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

SH RANJAN KUMAR ARORA,FARRUKHABAD vs ACIT CIRCLE 4(2)(1), FARRUKHABAD

ITA 202/AGR/2023[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

KALPANA AGRAWAL,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA

ITA 201/AGR/2023[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

SH VISWADEEPAK TIWARI,GWALIOR vs ITO 3(1), GWALIOR

ITA 199/AGR/2023[2012-13]Status: Disposed3/2/2025AY 2012-13

SALIM SHAH ALI,AGRA vs ITO WARD 2 (1) (4), AGRA

ITA 197/AGR/2023[2011-12]Status: Disposed3/2/2025AY 2011-12

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

NATTHI SINGH,DEHTORA vs INCOME TAX OFFICER, WARD

ITA 196/AGR/2023[2010-11]Status: Disposed3/2/2025AY 2010-11

SHRI M. BALAGANESH (Accountant Member)

AKHIL BHARTIYA GAHOI VAISHAY CHARITABLE TRUST,GWALIOR vs INCOME TAX OFFICER, EXEMPTION, WARD EXEMPLTION

ITA 183/AGR/2023[2017-18]Status: Disposed3/2/2025AY 2017-18

ASSISTANT COMMISSIONER OF INCOME TAX, AGRA vs GARG RE-SURFACING CONSTRUCTION, AGRA

ITA 137/AGR/2023[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)