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ITAT Agra Bench

2,276 judgments

ASSISTANT COMMISSIONER OF INCOME TAX, AGRA vs ZILA SAHKARI BANK LIMITED, JHANSI

ITA 136/AGR/2023[2017-18]Status: Disposed3/2/2025AY 2017-18

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

RAM KUMAR SHIVHARE,SHIVPURI vs DCIT ACIT 3(1) GWALIOR, GWALOR

ITA 135/AGR/2023[2015-16]Status: Disposed3/2/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

DHARAM SAMAJ SOCIETY,ALIGARH vs CIT (A) NFAC, DELHI

ITA 121/AGR/2023[2017-18]Status: Disposed3/2/2025AY 2017-18

SHRI M. BALAGANESH (Accountant Member)

YOGENDRA KUMAR MAHOR,JHANSI vs ITO,WARD- 3 . JHANSI, JHANSI

ITA 141/AGR/2022[2019-20]Status: Disposed3/2/2025AY 2019-20

ACIT., CIRCLE-2(1), GWALIOR vs SH. SHIV KUMAR GUPTA,, INDORE

ITA 374/AGR/2019[2009-10]Status: Disposed3/2/2025AY 2009-10

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

SH. SHOBHA RAM SHARMA,MATHURA vs DCIT.-3, MATHURA

ITA 318/AGR/2019[2014-15]Status: Disposed3/2/2025AY 2014-15

SHIVAM DAIRY FARM,HATHRAS vs PR.CIT., ALIGARH

ITA 292/AGR/2019[2014-15]Status: Disposed3/2/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI M. BALAGANESH (Accountant Member)

M/S HMA AGRO INDUSTRIES LTD.,AGRA vs ITO., WARD-2(1)(5), AGRA

ITA 184/AGR/2019[2015-16]Status: Disposed3/2/2025AY 2015-16

SHRI M. BALAGANESH (Accountant Member)

M/S KAMADGIRI ENTERPRISES,MORENA vs PR.CIT., GWALIOR

ITA 163/AGR/2019[2014-15]Status: Disposed3/2/2025AY 2014-15

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

M/S SHIV BALAJI COLD STORAGE PVT. LTD.,ETAWAH vs ITO.-2(2)(5),, ETAWAH

ITA 141/AGR/2019[2014-15]Status: Disposed3/2/2025AY 2014-15

SHRI M. BALAGANESH (Accountant Member)

RENU SHARMA VIKRAM SINGH,ALIGARH vs ITO WARD-1(1), ALIGARH

ITA 791/AGR/2018[2011-12]Status: Disposed3/2/2025AY 2011-12

THE FINANCE OFFICER/ PRINCIPAL OFFICER, ALIGARH MUSLIM UNIVERSITY,ALIGARH vs ITO(TDS), ALIGARH-202001

ITA 745/AGR/2018[2011-12]Status: Disposed3/2/2025AY 2011-12

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

M/S RAJEEV KUMAR CONTRACTOR PVT.LTD.,FIROZABAD vs ACIT., CIRCLE-2(2)(1), FIROZABAD

ITA 744/AGR/2018[2015-16]Status: Disposed3/2/2025AY 2015-16

Sh. Satbeer Singh Godara, Judicial Member & Sh. M. Balaganesh (Accountant Member)

ITO(EXEMPTION), AGRA, AGRA vs MUNNA LAL DAU DAYAL AND SONS CHARITABLE TRUST, MATHURA

ITA 158/AGR/2024[2018-19]Status: Heard30/1/2025AY 2018-19

SHRI RAMIT KOCHAR (Accountant Member)

NISHESH JAIN,AGRA vs UMESH CHAND KASHYAP, AGRA

ITA 165/AGR/2023[2012-2013]Status: Heard30/1/2025AY 2012-2013

SHRI RAMIT KOCHAR (Accountant Member)

CHANDRA PRAKASH GOPLANI,BENGALURU vs ITO 2(1)(1), AGRA

ITA 166/AGR/2023[2012-13]Status: Disposed29/1/2025AY 2012-13

SHRI RAMIT KOCHAR (Accountant Member)

ASHUTOSH SHARMA,GWALIOR vs ITO WARD 3(1), GWALIOR

ITA 39/AGR/2024[2017-18]Status: Disposed28/1/2025AY 2017-18

SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

SUDHIR BHARDWAJ,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA

ITA 189/AGR/2024[2020-21]Status: Disposed28/1/2025AY 2020-21

SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

INVENTIVE SOFTWARE SOLUTIONS PRIVATE LIMITED,AGRA vs CIRCLE 2(1)(1), AGRA, AGRA

ITA 183/AGR/2024[2019-20]Status: Disposed28/1/2025AY 2019-20

BEFORESHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)

BHARAT SINGH YADAV,AGRA vs CIT(APPEALS) NATIONAL FACELESS APPEAL CENTRE, N.A.

ITA 179/AGR/2024[2017-2018]Status: Disposed28/1/2025AY 2017-2018