Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
VINOD SHARMA,INDORE vs ITO WARD 5(4), INDORE, INDORE
ITA 530/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
VIJAY KUMAR MITTAL,UJJAIN vs INCOME TAX OFFICER 1(2), UJJAIN
ITA 465/IND/2025[2010-11]Status: DisposedITAT IndoreAY 2010-11
KISHORE GUPTA,ARERA COLONY vs ACIT-1(2), HOSHANGABAD ROAD
ITA 1114/IND/2025[2011-12]Status: DisposedITAT IndoreAY 2011-12
SARJAN SINGH GOUR,BERASIA vs ITO 4(1), BHOPAL
ITA 1088/IND/2025[2015-2016]Status: DisposedITAT IndoreAY 2015-2016
SANJAY MALVIYA,BETUL vs DCIT/ACIT 1(1) , BHOPAL
ITA 1087/IND/2025[18-19]Status: DisposedITAT Indore
MADHU JAIN,, STADIUM MARKET DO BATTI vs INCOME TAX OFFICER, RATLAM, AAYKAR BHAWAN, RATLAM
ITA 1011/IND/2025[2019-2020]Status: DisposedITAT IndoreAY 2019-2020
DEPUTY COMMISSIONER OF INCOME TAX 3 (1), INDORE vs M/S KRISHIDHAN SEEDS PRIVATE LIMITED, INDORE
ITA 200/IND/2018[2011-12]Status: DisposedITAT IndoreAY 2011-12
LAXMI DEVI AGARWAL THROUGH LEGAL HEIR SITARAM AGARWAL,JAIPUR vs INCOME TAX OFFICER, WARD NEEM KA THANA, NEEM KA THANA
ITA 787/JPR/2026[2016-17]Status: DisposedITAT JaipurAY 2016-17
JAMNA LAL KANI RAM BAJAJ TRUST,SIKAR,SIKAR vs CIT EXEMPTION, JAIPUR, JAIPUR
ITA 748/JPR/2026[2026-27]Status: DisposedITAT JaipurAY 2026-27
POORAN MAL CHAUBEY,JAIPUR vs ITO WARD3(4), JAIPUR, JAIPUR
ITA 755/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
KAILASH CHAND REGAR,JAIPUR vs ITO, WARD 7(2), JAIPUR, JAIPUR
ITA 677/JPR/2025[2007-08]Status: DisposedITAT JaipurAY 2007-08
TULSI DAS,JAIPUR vs ITO WD 5(1), JPR, JAIPUR
ITA 1925/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
OSWAL TRANSFORMERS PRIVATE LIMITED,JAIPUR vs ITO WARD 4(2), JAIPUR, JAIPUR
ITA 1924/JPR/2025[2014-15]Status: DisposedITAT JaipurAY 2014-15
DHARM CHAND SAINI,JAIPUR vs ITO WD 4(2),JPR, JAIPUR
ITA 1899/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
MADAN LAL JAT,JAIPUR vs ITO WARD 7(1), JAIPUR, JAIPUR
ITA 1883/JPR/2025[2013-14]Status: DisposedITAT JaipurAY 2013-14
SATYA PRAKASH KHANDELWAL,JAIPUR vs ITO WARD 3(2), JAIPUR
ITA 1838/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
DCIT, CENTRAL CIRCLE-1, JAIPUR, JAIPUR vs PRIYANKA JAIN, JAIPUR
ITA 1739/JPR/2025[2012-13]Status: DisposedITAT JaipurAY 2012-13
KONARK OASIS RESIDENTS WELFARE SOCIETY,BHIWADI vs ACIT, CIRCLE 1, ALWAR, ALWAR
ITA 1418/JPR/2025[2011-12]Status: DisposedITAT JaipurAY 2011-12
SH. MANGAL CHAND JAT,SIKAR vs ITO, WARD-NEEM KA THANA, NEEM KA THANA
ITA 1411/JPR/2025[2020-21]Status: DisposedITAT JaipurAY 2020-21
JAGDISH PRASAD JAT,TONK vs ITO, TONK, TONK
ITA 1403/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
IN. GENIUS SOLUTIONS- FZCO,DUBAI vs CIRCLE (INTL TAX), JAIPUR, JAIPUR
ITA 1304/JPR/2025[2023-24]Status: DisposedITAT JaipurAY 2023-24
AMAR SINGH PANWAR,BEAWAR,BEAWAR vs ITO,WD-1, BEAWER, BEAWER
ITA 1285/JPR/2025[2024-25]Status: DisposedITAT JaipurAY 2024-25
MAHESH THAKURIA HUF,JAIPUR vs ITO WARD 4(1), JAIPUR, JAIPUR
ITA 1236/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
ABDUL AZIZ,JAIPUR vs ITO WD 1(2), JPR, JAIPUR
ITA 1143/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
MOHAMMAD UMAR,JAIPUR vs ITO WD 1(1), JAIPUR
ITA 1138/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
ABDUL SALAM,JAIPUR vs ITO WD 1(3), JAIPUR
ITA 1136/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
MOHAMMAD SHAKIR,JAIPUR vs ITO WD 1(1), JAIPUR
ITA 1134/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
JAGMOHAN,BHARATPUR vs ITO WD 2, BHARATPUR
ITA 1093/JPR/2025[2017-18]Status: DisposedITAT JaipurAY 2017-18
DINESH KUMAR JANGIR,JAIPUR, RAJASTHAN vs ITO, WARD-1(1), JAIPUR, RAJASTHAN
ITA 1035/JPR/2025[2013-14]Status: DisposedITAT JaipurAY 2013-14
BHURAMAL RAJMAL SURANA & SONS PVT. LTD.,DELHI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, JAIPUR
ITA 1384/JPR/2024[2015-16]Status: DisposedITAT JaipurAY 2015-16
