Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
STATE BANK OF INDIA GONDA BRANCH,GONDA vs INCOME TAX OFFICER TDS, DCIT/ACIT, LUCKNOW, LUCKNOW
ITA 318/LKW/2026[2017-18]Status: DisposedITAT LucknowAY 2017-18
M/S DISINFECTO CHEMICAL INDUSTRIES PRIVATE LIMITED,LUCKNOW vs ASSTT. COMMISSIONER OF INCOME TAX, RANGE-2, LUCKNOW
ITA 896/LKW/2025[2011-12]Status: DisposedITAT LucknowAY 2011-12
FARDEEN HUSSAIN,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, KANPUR
ITA 881/LKW/2025[2023-2024]Status: DisposedITAT LucknowAY 2023-2024
AMAR LIQUORS,LUCKNOW vs DCIT/ACIT-3, LUCKNOW
ITA 741/LKW/2025[2022-23]Status: DisposedITAT LucknowAY 2022-23
COOPERATIVE CANE DEVELOPMENT UNION LTD BALRAMPUR,BALRAMPUR vs ITO GONDA NEW, GONDA
ITA 737/LKW/2025[2018-19]Status: DisposedITAT LucknowAY 2018-19
COOPERATIVE CANE DEVELOPMENT UNION,TULSIPUR vs INCOME TAX OFFICER , GONDA
ITA 493/LKW/2025[2022-23]Status: DisposedITAT LucknowAY 2022-23
SULTANPUR ZILA SAHKARI BANK LIMITED,SULTANPUR vs ACIT, DCIT CIRCLE FAIZABAD
ITA 383/LKW/2025[2017-18]Status: DisposedITAT LucknowAY 2017-18
THE ALICE GREEN,BAREILLY, UTTAR PRADESH vs DCIT/ ACIT-1, CENTRAL CIRCLE, BAREILLY, BAREILLY, UTTAR PRADESH
ITA 327/LKW/2025[2018-19]Status: DisposedITAT LucknowAY 2018-19
M/S. PASSION INFRAPROMOTERS PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR
ITA 640/LKW/2018[2013-14]Status: DisposedITAT LucknowAY 2013-14
M/S. PASSION INFRADEVELOPERS PRIVATE LIMITED,KANPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, KANPUR
ITA 639/LKW/2018[2013-14]Status: DisposedITAT LucknowAY 2013-14
DY. COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW vs M/S ALLAHABAD HIGH SCHOOL SOCIETY, ALLAHABAD
ITA 477/LKW/2017[2010-11]Status: DisposedITAT LucknowAY 2010-11
ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW vs SHRI K.N. SINGH PATEL, LUCKNOW
ITA 572/LKW/2014[2008-09]Status: DisposedITAT LucknowAY 2008-09
ASSTT. COMMISSIONER OF INCOME TAX, LUCKNOW vs SHRI K.N. SINGH PATEL, LUCKNOW
ITA 571/LKW/2014[2007-08]Status: DisposedITAT LucknowAY 2007-08
JAYPEE UNIVERSITY OF INFORMATION TECHNOLOGY,WAKNAGHAT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 859/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
JAYPEE UNIVERSITY OF INFORMATION TECHNOLOGY,WAKNAGHAT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 858/CHANDI/2026[2026-27]Status: DisposedITAT ChandigarhAY 2026-27
HARI CHAND GOYAL,CHANDIGARH vs ITO, WARD 5(5), CHANDIGARH
ITA 1748/CHANDI/2025[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
ASGARALI BAHDURALI BHIMANI,BHAVNAGAR vs ITO-WARD-1(8), BHAVNAGAR, BHAVNAGAR
ITA 673/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
OMKARA IMPEX AND MERCHANDISE LLP,AHMEDABAD vs ITO, TDS WARD 2, AHMEDABAD, AHMEDABAD
ITA 662/AHD/2026[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
DAKSHIN GUJARAT VIJ CO. LTD,SURAT vs THE DY.CIT, CIRCLE-1(1)(1), VADODARA
ITA 1444/AHD/2026[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
PRALEEN PUBLIC CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1367/AHD/2026[NA]Status: DisposedITAT Ahmedabad
PRALEEN PUBLIC CHARITABLE TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD
ITA 1366/AHD/2026[NA]Status: DisposedITAT Ahmedabad
BHARAT BHERAJI BAROT,AHMEDABAD vs THE INCOME TAX OFFICER, WARD 1(2)(1), AHMEDABAD, AHMEDABAD
ITA 1104/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
RINKOO PROCESSORS LIMITED,AHMEDABAD vs CIRCLE 3(1)(1), AHMEDABAD
ITA 109/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
SHAH VIJAY CHANDULAL HUF,AHMEDABAD vs INCOME TAX OFFICER, WARD 3(3)(5), AHMEDABAD, AHMEDABAD
ITA 1089/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
VANPRASTHA SEVA SAMAJ,AHMEDABAD vs ITO WARD 2, EXEMPTION AHMEDABAD, AHMEDABAD
ITA 1061/AHD/2026[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
AMITKUMAR AMULAKHRAY SHAH ,BHAVNAGAR vs THE DY.CIT, CIRCLE-1, BHAVNAGAR
ITA 2569/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
VICKY DEEPAKKUMAR SHAH,AHMEDABAD vs THE ITO, WARD-7(2)(1), AHMEDABAD
ITA 2090/AHD/2025[2023-24]Status: DisposedITAT AhmedabadAY 2023-24
KUNAL ARVINDBHAI PATEL,AHMEDABAD vs THE ITO, WARD-1, MEHSANA
ITA 1004/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
HEMANT BROTHERS,AHMEDABAD vs THE ACIT, CIRCLE-5(2)(1), AHMEDABAD
ITA 1645/AHD/2024[2014-15]Status: DisposedITAT AhmedabadAY 2014-15
VINOD MADHUKAR BOMBALE,AURANGABAD vs ITO WARD 1(1) AURANGABAD, AURANGABAD
ITA 998/PUN/2026[2015-2016]Status: DisposedITAT PuneAY 2015-2016