Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
ANANTA KUMAR HAZARIKA,MUMBAI vs DCIT/ACIT CIR-1, GUWAHATI, GUWAHATI
ITA 222/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
ABHIJIT MITRA,MUMBAI vs ITO, WARD 1(1), GUWAHATI, GUWAHATI
ITA 221/GTY/2026[2021-2022]Status: DisposedITAT GuwahatiAY 2021-2022
ABHIJIT MITRA,MUMBAI vs ITO, WARD 1(1), GUWAHATI, GUWAHATI
ITA 220/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
NIRMAL KURI,MUMBAI vs ITO, WARD 1, SILCHAR, SILCHAR
ITA 219/GTY/2026[2021-2022]Status: DisposedITAT GuwahatiAY 2021-2022
RAJAT KANTI DAS,MUMBAI vs ITO, WARD 1, SILCHAR, SILCHAR
ITA 218/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
RAJESH KUMAR CHOUDHURY,MUMBAI vs ITO, WARD1(2), GUWAHATI, GUWAHATI
ITA 217/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
RAJESH KUMAR CHOUDHURY,MUMBAI vs ITO, WARD 1(2), GUWAHATI, GUWAHATI
ITA 216/GTY/2026[2021-2022]Status: DisposedITAT GuwahatiAY 2021-2022
MRIDUL CHANDRA KALITA,MUMBAI vs ITO, WARD 1(3), GUWAHATI, GUWAHATI
ITA 215/GTY/2026[2021-2022]Status: DisposedITAT GuwahatiAY 2021-2022
MRIDUL CHANDRA KALITA,MUMBAI vs ITO, WARD 1(3), GUWAHATI, GUWAHATI
ITA 214/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
SUKHENDU SEKHAR DAS,MUMBAI vs ITO, WARD 1(2), GUWAHATI, GUWAHATI
ITA 213/GTY/2026[2021-2022]Status: DisposedITAT GuwahatiAY 2021-2022
SUKHENDU SEKHAR DAS,MUMBAI vs ITO, WARD 1(2), GUWAHATI, GUWAHATI
ITA 212/GTY/2026[2020-2021]Status: DisposedITAT GuwahatiAY 2020-2021
ANEISA RITSE,KOHIMA vs INCOME TAX OFFICER, DIMAPUR
ITA 186/GTY/2026[2017-2018]Status: DisposedITAT GuwahatiAY 2017-2018
ANEISA RITSE,KOHIMA, NAGALAND vs INCOME TAX OFFICER, DIMAPUR
ITA 185/GTY/2026[2017-2018]Status: DisposedITAT GuwahatiAY 2017-2018
VIKASH KRISHNA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, PATNA
ITA 224/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
THE NAWADA CENTRAL COOPERATIVE BANK LIMITED,NAWADA vs INCOME TAX OFFICER, WARD 2(1), PATNA, PATNA
ITA 193/PAT/2026[2017-2018]Status: DisposedITAT PatnaAY 2017-2018
SATISH MANDAL,KANKARBAGH, PATNA vs DCIT/ACIT CEN CIR2, PATNA, PATNA
ITA 170/PAT/2026[2013-14]Status: DisposedITAT PatnaAY 2013-14
SATISH MANDAL,PATNA EAST CHITRAGUPT NAGAR, ROAD NO.-, KANKARBAGH vs DCIT/ACIT CENTRAL CIRCLE2 PATNA, PATNA
ITA 169/PAT/2026[2014-45]Status: DisposedITAT PatnaAY 2014-45
SARITA DEVI,NALANDA vs INCOME TAX OFFICER, WARD 2 (3), BIHARSHARIF
ITA 166/PAT/2026[2015-16]Status: DisposedITAT PatnaAY 2015-16
BIHAR LIVESTOCK DEVELOPMENT AGENCY,PATNA vs ASSESSMENT UNIT, ITO EXEMPTION WARD 1, PATNA
ITA 142/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
RANJEET KUMAR ,PATNA vs ITO WARD 5(1), PATNA
ITA 140/PAT/2026[2020-21]Status: DisposedITAT PatnaAY 2020-21
SANJAY KUMAR,PATNA vs INCOME TAX OFFICER, WARD 6(1), PATNA, PATNA
ITA 419/PAT/2025[2019-20]Status: DisposedITAT PatnaAY 2019-20
GUNDARAPU HARI BABU,VIAJYAWADA vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
ITA 28/VIZ/2025[2022-23]Status: DisposedITAT VisakhapatnamAY 2022-23
SHRI DEVNARAYAN MANDIR DHARMIK & PARMARTHIK TRUST,RAMLAXMAN BAZAR vs CIT EXEMPTION, BHOPAL
ITA 590/IND/2026[NA]Status: DisposedITAT Indore
ANJANA KANTHALI,SUSNER vs INCOME TAX OFFICER, SHAJAPUR, SHAJAPUR
ITA 293/IND/2026[2024-25]Status: DisposedITAT IndoreAY 2024-25
DHEERAJ VAIDYA,INDORE vs DCIT/ACIT 1(1) IND, INDORE
ITA 892/IND/2025[2019-20]Status: DisposedITAT IndoreAY 2019-20
SHRI KAPILESHWAR GAV SEWA SARVJANIK NYAS,SHRI KAPILESHWAR MANDIR TIRTH KSHETRA, SARANGPUR D vs CIT ( EXEMPTION), BHOPAL
ITA 852/IND/2025[-]Status: DisposedITAT Indore
MRITYUNJAI BHARAT TRUST,INDORE vs CIT (EXEMPTION), BHOPAL
ITA 850/IND/2025[-]Status: DisposedITAT Indore
AKHIL BHARTIYA SHRI SWAMI SITARAMACHARYA BHAGAT GOSHTHI NYAS,ITARSI vs CIT(EXEMPTION) BHOPAL, BHOPAL
ITA 837/IND/2025[NIL]Status: DisposedITAT Indore
BHURE LAL,KHANDWA vs ITO-2, KHANDWA
ITA 835/IND/2025[2017-18]Status: DisposedITAT IndoreAY 2017-18
VASUDEV,DHAR vs ITO DHAR, DHAR
ITA 767/IND/2025[2012-13]Status: DisposedITAT IndoreAY 2012-13
