Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
BHANDUT SEVA CHARITABLE TRUST,SURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 858/SRT/2026[NON-N]Status: DisposedITAT Surat
BHANDUT SEVA CHARITABLE TRUST,SUURAT vs CIT(EXEMPTION)AHMEDABAD, AHMEDABAD
ITA 857/SRT/2026[NON-A]Status: DisposedITAT Surat
SHRI SWAMI NARAYAN GYANPITH,VALSAD vs CIT(EXEMPTION), , AHMEDABAD
ITA 810/SRT/2026[NA]Status: DisposedITAT Surat
SHRI SWAMI NARAYAN GYANPITH,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 796/SRT/2026[NA]Status: DisposedITAT Surat
GANDHI ASHRAM MOTAPONDHA,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 795/SRT/2026[NA]Status: DisposedITAT Surat
GANDHI ASHRAM MOTAPONDHA,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 794/SRT/2026[NA]Status: DisposedITAT Surat
VALLABH MANAV UDHDHARAK MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 770/SRT/2026[NA]Status: DisposedITAT Surat
VALLABH MANAV UDHDHARAK MANDAL,SURAT vs CIT(EXEMPTION), AHMEDABAD
ITA 769/SRT/2026[NA]Status: DisposedITAT Surat
SHAH BGC EDUN SOCIETY,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 768/SRT/2026[NA]Status: DisposedITAT Surat
SHAH BGC EDUN SOCIETY,VLASAD vs CIT(EXEMPTION), AGHMEDABAD
ITA 767/SRT/2026[NA]Status: DisposedITAT Surat
ROTARY INTERNATIONAL DISTRICT 306 TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 766/SRT/2026[NA]Status: DisposedITAT Surat
ROTARY INTERNATIONAL DISTRICT 306 TRUST,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 765/SRT/2026[NA]Status: DisposedITAT Surat
VASUDHARA SANSDDHAN VIKAS MANDAL,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 761/SRT/2026[NA]Status: DisposedITAT Surat
VASUDHARA SANSDDHAN VIKAS MANDAL,NA vs ARIVS.CIT(EXEMPTION), AHMEDABAD
ITA 760/SRT/2026[NA]Status: DisposedITAT Surat
SHRI JANTA JANARDAN KELVANI MANDAL,VALSAD vs CIT(EXEMPTION), AHMEDABAD
ITA 755/SRT/2026[NA]Status: DisposedITAT Surat
SHRI JANTA JANARDAN KELVANI MANDAL,VALSAD vs CIT(EXEMPTION) , AHMEDABAD
ITA 754/SRT/2026[NA]Status: DisposedITAT Surat
VAGHALDHARA VIBHAG KELVANI MANDAL,VALSAD vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT, SURAT
ITA 746/SRT/2026[2027-28]Status: DisposedITAT SuratAY 2027-28
VAGHALDHARA VIBHAG KELVANI MANDAL,VALSAD vs INCOME TAX OFFICER, EXEMPTION WARD, SURAT, SURAT
ITA 745/SRT/2026[2027-28]Status: DisposedITAT SuratAY 2027-28
JENNIS PANKAJ SHAH,SURAT vs INCOME TAX OFFICER, WARD 1(3)(1), SURAT, SURAT
ITA 458/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
JENNIS PANKAJ SHAH,SURAT vs INCOME TAX OFFICER, WARD-1(3)(1), SURAT
ITA 192/SRT/2026[2014-15]Status: DisposedITAT SuratAY 2014-15
INCOME TAX OFFICE, WARD 1(3)(1),SURAT, SURAT vs JENNIS PANKAJBHAI SHAH, SURAT
ITA 180/SRT/2026[2014]Status: DisposedITAT Surat
GAUTAM BABULAL JAIN,SURAT vs INCOME TAX OFFICER, WARD CIRCLE 2(2), SURAT
ITA 313/SRT/2024[2017-18]Status: DisposedITAT SuratAY 2017-18
RAKESH KUMAR,RANCHI vs ITO WARD W2(1), RANCHI
ITA 274/RAN/2026[2016-17]Status: DisposedITAT RanchiAY 2016-17
GOKUL AGRO PRODUCT INDORE PRIVATE LIMITED,INDORE vs ITO 2(1), IND, INDORE
ITA 451/IND/2026[2012-13]Status: DisposedITAT IndoreAY 2012-13
NATURE NURSERY,INDORE vs ITO 5(1), INDORE
ITA 434/IND/2026[2020-21]Status: DisposedITAT IndoreAY 2020-21
KALABAI MANDLOI,INDORE vs ITO3(4), INDORE
ITA 433/IND/2026[2012-13]Status: DisposedITAT IndoreAY 2012-13
KEDAR MANDLOI,INDORE vs ITO 3(4), INDORE
ITA 432/IND/2026[2012-13]Status: DisposedITAT IndoreAY 2012-13
BHAGEERATH ,INDORE vs ITO- 3(4), INDORE
ITA 186/IND/2026[2012-13]Status: DisposedITAT IndoreAY 2012-13
ANIMESH MEHTA,INDIA vs ACIT WARD 1(3), JAIPUR
ITA 1944/JPR/2025[2010-11]Status: DisposedITAT JaipurAY 2010-11
GOPAL LAL GUPTA,HINDAUN CITY vs DCIT, CENTRAL CIRCLE, KOTA, KOTA
ITA 1913/JPR/2025[2018-19]Status: DisposedITAT JaipurAY 2018-19
