Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

KARAN SINGH RATHORE,JAIPUR vs ITO WD 4(2), JAIPUR

ITA 1182/JPR/2025[2016-17]Status: DisposedITAT JaipurAY 2016-17
7/7/2026

ARIHANT ROLLER FLOUR MILLS,JIND, HARYANA vs INCOME TAX OFFICER WARD 1 JIND, HARYANA

ITA 942/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
7/7/2026

BALJINDER KAUR ,MOHALI vs INCOME TAX OFFICER, WARD-6(1), MOHALI , MOHALI

ITA 924/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
7/7/2026

HOUSING BOARD HARYANA,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE PANCHKULA, PANCHKULA

ITA 87/CHANDI/2026[2020-21]Status: DisposedITAT ChandigarhAY 2020-21
7/7/2026

RENU SHARMA, LUDHIANA,LUDHIANA vs JAO THE INCOME TAX OFFICER WARD-7(1), LUDHIANA, LUDHIANA

ITA 78/CHANDI/2026[2023-2024]Status: DisposedITAT ChandigarhAY 2023-2024
7/7/2026

KAMAL PARTAP CHAUDHARY,JAGADHRI vs CIT(A), JAGADHRI, YAMUNANAGAR

ITA 678/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
7/7/2026

VIRENDER KUMAR,BAHADURGARH vs INCOME TAX OFFICER, PANCHKULA

ITA 64/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
7/7/2026

SURINDER SINGH,RUPNAGAR vs INCOME TAX OFFICER, WARD-2(2), ROPAR , ROPAR

ITA 63/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
7/7/2026

PARAMJIT SINGH S/O SH. PRITAM SINGH,YAMUNANAGAR vs DCIT, CIRCLE, YAMUNANAGAR

ITA 622/CHANDI/2026[2011-12]Status: DisposedITAT ChandigarhAY 2011-12
7/7/2026

AMARJIT SINGH,PATIALA vs INCOME TAX OFFICER, WARD-5, PATIALA , PATIALA

ITA 608/CHANDI/2026[2013-14]Status: DisposedITAT ChandigarhAY 2013-14
7/7/2026

JAGJIT SINGH,PUNJAB vs ITO WARD, SANGRUR, PUNJAB

ITA 588/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
7/7/2026

GAGAN KHANNA,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, LUDHIANA

ITA 563/CHANDI/2026[2008-09]Status: DisposedITAT ChandigarhAY 2008-09
7/7/2026

VANDANA SHARMA,CHANDIGARH vs INCOME TAX OFFICER, WARD 5(4), CHANDIGARH

ITA 542/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
7/7/2026

ACHHARWAL CO OP AGRI SERV LTD,VILLAGE ACHHARWAL vs ITO, WARD-1, JAGRAON, JAGRAON

ITA 540/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
7/7/2026

MAHAAN PARKASH KAUNDAL,NALAGARH vs INCOME TAX OFFICER, BADDI

ITA 504/CHANDI/2026[2023-24]Status: DisposedITAT ChandigarhAY 2023-24
7/7/2026

THE SHIMLA URBAN CO-OPERATIVE BANK LTD.,SHIMLA vs ITO WARD-2, SHIMLA, SHIMLA

ITA 503/CHANDI/2026[2014-15]Status: DisposedITAT ChandigarhAY 2014-15
7/7/2026

THE INNA BAJWA COOPERATIVE AGRICULTURAL SERVICE SOCIETY LIMITED,DHURI vs INCOME TAX OFFICE WARD-1, MALERKOTLA

ITA 479/CHANDI/2026[2018-19]Status: DisposedITAT ChandigarhAY 2018-19
7/7/2026

MAGHI EDUCATIONAL TRUST,GOBINDGARH, PUNJAB vs INCOME TAX OFFICER, EXEMPTIONS, CHANDIGARH

ITA 478/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
7/7/2026

JYOTI GUPTA,DELHI vs THE INCOME TAX OFFICER, WARD 6(1), CHANDIGARH, CHANDIGARH

ITA 422/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
7/7/2026

JYOTI GUPTA,DELHI vs THE INCOME TAX OFFICER, WARD 6(1), CHANDIGARH

ITA 421/CHANDI/2026[2010-11]Status: DisposedITAT ChandigarhAY 2010-11
7/7/2026

NAVEEN KUMAR KATOCH,KULLU vs INCOME TAX OFFICER, WARD KULLU, KULLU

ITA 419/CHANDI/2026[2017-18]Status: DisposedITAT ChandigarhAY 2017-18
7/7/2026

GURCHARAN SINGH,PATIALA vs ITO, PATIALA

ITA 417/CHANDI/2026[2016-17]Status: DisposedITAT ChandigarhAY 2016-17
7/7/2026

KULBIR SINGH,HOSHIARPUR vs ACIT/DCIT CIRCLE-1 INTERNATIONAL TAX , INCOME TAX OFFICE INTERNATIONAL TAX CHANDIGARH

ITA 1369/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
7/7/2026

INDIRA GANDHI UNIVERSITY,MEERPUR, REWARI vs DCIT (EXEMPTION) (CIRCLE 2), CHANDIGARH., CHANDIGARH

ITA 1216/CHANDI/2026[2023-24]Status: DisposedITAT ChandigarhAY 2023-24
7/7/2026

INDIRA GANDHI UNIVERSITY,MEERPUR, REWARI vs DCIT (EXEMPTION) (CIRCLE 2), CHANDIGARH., CHANDIGARH

ITA 1215/CHANDI/2026[2024-25]Status: DisposedITAT ChandigarhAY 2024-25
7/7/2026

INDIRA GANDHI UNIVERSITY,REWARI vs DCIT (EXEMPTION) (CIRCLE 2), CHANDIGARH., CHANDIGARH

ITA 1214/CHANDI/2026[2021-22]Status: DisposedITAT ChandigarhAY 2021-22
7/7/2026

INDIRA GANDHI UNIVERSITY,MEERPUR, REWARI vs DCIT (EXEMPTION) (CIRCLE 2), CHANDIGARH., CHANDIGARH

ITA 1213/CHANDI/2026[2022-23]Status: DisposedITAT ChandigarhAY 2022-23
7/7/2026

HI TECH INTERNATIONAL,LUDHIANA vs JURISDICTIONAL CIRCLE 1 LUDHIANA, LUDHIANA

ITA 1147/CHANDI/2026[2019-20]Status: DisposedITAT ChandigarhAY 2019-20
7/7/2026

KRISHNA CHAUHAN,SHIMLA vs INCOME TAX OFFICER, WARD -1, SHIMLA

ITA 734/CHANDI/2025[2015-16]Status: DisposedITAT ChandigarhAY 2015-16
7/7/2026

ABHI NALINBHAI LADANI,BHAVNAGAR vs ITO WARD 1(2), BHAVNAGAR , BHAVNAGAR

ITA 738/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
7/7/2026