Recent Judgments

Latest ITAT tax tribunal orders across all benches.(383,705 total)

GOPALLAL MATHURDAS VAISHNAV,AHMEDABAD vs THE ITO, WARD- 3(3)(5), AHMEDABAD

ITA 733/AHD/2026[2020-2021]Status: DisposedITAT AhmedabadAY 2020-2021
7/7/2026

GOPALLAL MATHURDAS VAISHNAV,AHMEDABAD vs INCOME TAX OFFICER, AHMEDABAD

ITA 728/AHD/2026[2019-2020]Status: DisposedITAT AhmedabadAY 2019-2020
7/7/2026

NASIRBHAI PYAREBHAI SHAIKH,AHMEDABAD vs ITO, WARD-1(3)(1), AHMEDABAD

ITA 712/AHD/2026[2011-12]Status: DisposedITAT AhmedabadAY 2011-12
7/7/2026

RAMESHBHAI MANUBHAI PATEL,AHMEDABAD vs ITO, 3(3)(5), AHMEDABAD, AHMEDABAD

ITA 667/AHD/2026[2015-16]Status: DisposedITAT AhmedabadAY 2015-16
7/7/2026

REKHABEN KALUBHAI PATEL,MAHISAGAR vs INCOME TAX OFFICER, WARD 1, LUNAWADA

ITA 560/AHD/2026[2021-22]Status: DisposedITAT AhmedabadAY 2021-22
7/7/2026

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), VADODARA vs RAJESH CHIMANLAL PATEL, VADODARA

ITA 530/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
7/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs RAJESH CHIMANLAL PATEL, VADODARA

ITA 469/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
7/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), VADODARA, VADODARA vs RAJESH CHIMANLAL PATEL, VADODARA

ITA 468/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
7/7/2026

NANDISH SHIRISH SHAH,AHMEDABAD vs ITO, WARD-6(1)(1), AHMEDABAD

ITA 1260/AHD/2026[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
7/7/2026

TEJALBEN VIRAMBHAI DESAI,GANDHINAGAR vs INCOME TAX OFFICER, WARD -1, GANDHINAGAR, GANDHINAGAR

ITA 1229/AHD/2026[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
7/7/2026

SHAH BIMALKUMAR CHANDULAL HUF,AHMEDABAD vs ITO,WARD-1(1)(3), AHMEDABAD

ITA 1209/AHD/2026[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
7/7/2026

SIDDHARTH LAXMIKANT VADERKAR,AHMEDABAD vs INCOME TAX OFFICER WARD 4(2)(3) AHMEDABAD, AHMEDABAD

ITA 1072/AHD/2026[2019-20]Status: DisposedITAT AhmedabadAY 2019-20
7/7/2026

SCARLET TRADELINK PRIVATE LIMITED,AHMEDABAD vs THE ITO, WARD-4(1)(1), AHMEDABAD

ITA 869/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
7/7/2026

SHRI SWAMINARAYAN GADI TRUST-VADTAL (SVG),ANAND vs THE CIT(EXEMPTION), AHMEDABAD

ITA 305/AHD/2025[NA]Status: DisposedITAT Ahmedabad
7/7/2026

HARSHIL BIPINBHAI GANATRA,AHMEDABAD vs THE ITO, WARD-3(3)(1), AHMEDABAD

ITA 2618/AHD/2025[2022-23]Status: DisposedITAT AhmedabadAY 2022-23
7/7/2026

INCOME TAX OFFICER, WARD 3(3)(5), AHMEDABAD vs VAISHALI HARSHPAL SHAH, AHMEDABAD

ITA 2526/AHD/2025[2018-19]Status: DisposedITAT AhmedabadAY 2018-19
7/7/2026

SHRI BHADRADA CHEMICALS PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD

ITA 2460/AHD/2025[2016-17]Status: DisposedITAT AhmedabadAY 2016-17
7/7/2026

SHAKTI POLYWEAVE PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-4(1)(1), AHMEDABAD

ITA 2405/AHD/2025[2020-21]Status: DisposedITAT AhmedabadAY 2020-21
7/7/2026

SHAILESHBHAI BHAGVANBHAI PATEL,PATAN vs THE ITO, WARD-1, PATAN

ITA 235/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
7/7/2026

INFINITY ENTERPRISE,AHMEDABAD vs INCOME TAX OFFICER, WARD-2(1)(2), AHMEDABAD, AHMEDABAD

ITA 2348/AHD/2025[2013-14]Status: DisposedITAT AhmedabadAY 2013-14
7/7/2026

SAURABH GARG, DCIT, CC-1(4), ABD., AASHRAM ROAD, AHMEDABAD vs MEHULKUMAR BALDEVBHAI PATEL, AHMEDABAD

ITA 926/AHD/2024[2017-18]Status: DisposedITAT AhmedabadAY 2017-18
7/7/2026

SANDEEP BABULAL CHANDAK,JALNA vs INCOME TAX OFFICER, WARD - 1, JALNA, JALNA

ITA 1743/PUN/2026[2011 - 2012]Status: DisposedITAT Pune
7/7/2026

KAMLESH PRAMOD GANDHI,AHMEDNAGAR vs INCOME TAX OFFICER, WARD 1, AHMEDNAGAR, AHMEDNAGAR,

ITA 1567/PUN/2026[2014-15]Status: DisposedITAT PuneAY 2014-15
7/7/2026

CEO SECRETARY CHERUKURU PACS NO O R 242,CHERUKURU vs ITO., WARD-1, ONGOLE

ITA 1034/HYD/2025[2018-19]Status: DisposedITAT HyderabadAY 2018-19
7/7/2026

PULAK BARMAN,HOWRAH vs I.T.O., WARD - 46(1),, KOLKATA

ITA 96/KOL/2026[2020-2021]Status: DisposedITAT KolkataAY 2020-2021
7/7/2026

M/S. RADHESHYAM PAWAN KUMAR,HOWRAH vs ITO, WARD 47(2),, KOLKATA

ITA 648/KOL/2026[2022-2023]Status: DisposedITAT KolkataAY 2022-2023
7/7/2026

VISHAL VICTORY METALENGG PRIVATE LIMITED,KOLKATA vs INCOME TAX OFFICER, WARD 7(1), KOLKATA

ITA 1188/KOL/2026[2014-15]Status: DisposedITAT KolkataAY 2014-15
7/7/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), KOLKATA, KOLKATA vs JALAN SILVER GARDEN PRIVATE LIMITED, KOLKATA

ITA 3053/KOL/2025[2018-19]Status: DisposedITAT KolkataAY 2018-19
7/7/2026

RAMALINGAM KRISHNAKUMAR,COIMBATORE vs ITO, NCW-1(4), COIMBATORE

ITA 814/CHNY/2026[2017-18]Status: DisposedITAT ChennaiAY 2017-18
7/7/2026

MATHESVARAA PADMAVATHY,NAMAKKAL vs ITO, WARD-1,, TIRUCHENGODE

ITA 2419/CHNY/2026[2019-20]Status: DisposedITAT ChennaiAY 2019-20
7/7/2026