Recent Judgments

THE JOINT COMMISSIONER OF INCOME TAX vs RAJASTHAN COMMERCIAL CORPORATION

S.G.PANDIT,K. V. ARAVIND

THE JOINT COMMISSIONER OF INCOME TAX vs BASAVANNA NANJAMARI SUNIL

S.G.PANDIT,K. V. ARAVIND

THE JOINT COMMISSIONER OF INCOME TAX vs RAJANIKANTH SARAF

S.G.PANDIT,K. V. ARAVIND

THE JOINT COMMISSIONER OF INCOME TAX vs GANESH AGARWAL

S.G.PANDIT,K. V. ARAVIND

THE JOINT COMMISSIONER OF INCOME TAX vs PRAMOD KUMAR PANDEY

S.G.PANDIT,K. V. ARAVIND

THE JOINT COMMISSIONER OF INCOME TAX vs PRAMOD KUMAR PANDEY

S.G.PANDIT,K. V. ARAVIND

SATISH THOURANI vs UNION OF INDIA

HON'BLE SHRI JUSTICE RAKESH MOHAN PANDEY

M/S RAJDEEP BUILDCON PVT LTD vs THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES (ZONE)-1

THE JOINT COMMISSIONER OF INCOME TAX vs BASAVANNA NANJAMARI VIJAYKUMAR

M/S. ELGI RUBBER CO, LTD.,COIMBATORE vs DCIT, CORP. CIRCLE-1,, COIMBATORE

IVY MOBILITY SOLUTIONS PVT. LTD.,CHENNAI vs DCIT, CORPORATE CIRCLE-1(1), CHENNAI

M/S. TRIUMPH INTERNATIONAL PRIVATE LTD,KANCHEEPURAM vs DCIT, CORP CIRCLE 3(1), CHENNAI

SAIPEM INDIA PROJECTS PRIVATE LIMITED,CHENNAI vs ACIT COMPANY CIRCLE VI(1), CHENNAI

MOOG CONTROLS (INDIA) PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU

MILLY SEWAK, RAIPUR, RAIPUR vs ITO-2(1), BILASPUR, BILASPUR

SHARANJEET KAUR, RAIPUR,RAIPUR vs INCOME TAX OFFICER, WARD 3(1), RAIPUR, RAIPUR

YASHASVI PARAKH, DURG,DURG vs ITO, WARD-2(1), BHILAI, BHILAI

PRANAV KUMAR DAS,RAJNANDGAON vs INCOME TAX OFFICER-1 RAJNANDGAON, RAJNANDGAON

SHREE YADUNANDAN GAU SEVA TRUST,MORBI vs ITO EXEMPTION WD-1,RAJKOT, RAJKOT

SHREE RATADIA (GANESH) AATH KOTI NANI PAKSH STHANAKWASI JAIN SANGH,GUJARAT vs ITO (EXEMPTION) WARD 1, RAJKOT, RAJKOT

RATADIA JAIN MITRA MANDAL,GUJARAT vs ITO, WARD 4, GANDHIDHAM (BHUJ-2), BHUJ

SHREE RATADIA GAUSHALA,GUJARAT vs ITO - WARD 4, GANDHIDHAM (BHUJ - 2) , BHUJ

SHREE RATADIA GAUSHALA,GUJARAT vs ITO - WARD 4, GANDHIDHAM (BHUJ - 2), BHUJ

YADUVANSHI SORATHIYA AHIR SAMAJ CHARITABLE TRUST SHINAY,SHINAY ADIPUR vs CIT(E), AHMEDABAD, AHMEDABAD

FAMILY PHYSICIANS' ASSIOCIATION-RAJKOT,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

SHRI BAHUCHARAJI MANDIR SANCHALAN SAMITI LATHI,LATHI vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

VERAI MATA MANDIR TRUST,AMRELI vs CIT (EXEMPTIONS), AHMEDABAD

MORBI CERAMIC MANUFACTURERS ASSOCIATION, MORBI,MORBI vs THE CIT (E), AHMEDABAD, AHMEDABAD

AKSHAT FOUNDATION,RAJKOT vs CIT(EXEMPTION), AHMEDABAD

SHREE BHIDBHANJAN MAHADEV BAMNASA TA KESHOD,BAMNASA KESHOD vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD