Recent Judgments
Latest ITAT tax tribunal orders across all benches.(383,705 total)
MATOD INDUSTRIES PRIVATE LIMITED,JHILMIL INDUSTRIAL AREA vs DCIT, CC-13, ARA CENTRE, JHANDEWALAN
ITA 3681/DEL/2025[2020-21]Status: DisposedITAT DelhiAY 2020-21
MATOD INDUSTRIES PRIVATE LIMITED,JHILMIL INDUSTRIAL AREA vs DCIT, CC-13, ARA CENTRE, JHANDEWALAN
ITA 3680/DEL/2025[2019-20]Status: DisposedITAT DelhiAY 2019-20
INCOME TAX OFFICER, DELHI vs NANDAN GUPTA, DELHI
ITA 1232/DEL/2025[2018-19]Status: DisposedITAT DelhiAY 2018-19
CERAGON NETWORKS INDIA PRIVATE LIMITED,DELHI vs DCIT, CIRCLE-4(2), DELHI
ITA 5659/DEL/2024[2021-22]Status: DisposedITAT DelhiAY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-25(1), NEW DELHI, NEW DELHI vs VAYAM TECHNOLOGIES LIMITED, NEW DELHI
ITA 5281/DEL/2024[2011-12]Status: DisposedITAT DelhiAY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2) , NEW DELHI, DELHI vs SEAVIEW DEVELOPERS PVT LTD, DELHI
ITA 2719/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
SEAVIEW DEVELOPERS PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMISSIONER OF INCOME-TAX CIRCLE 23(2), NEW DELHI, NEW DELHI
ITA 2621/DEL/2024[2017-18]Status: DisposedITAT DelhiAY 2017-18
ACIT CIRCLE 25 (1), DELHI vs VINEY CORPORATION LTD. , DELHI
ITA 16/DEL/2022[2016-17]Status: DisposedITAT DelhiAY 2016-17
DCIT, INTERNATIONAL TAXATION, CIRCLE, GURGAON vs COCA-COLA INDIA INC. INDIA BRANCH OFFICE, GURGAON
ITA 8275/DEL/2018[2002-03]Status: DisposedITAT DelhiAY 2002-03
NIIT,NEW DELHI vs CIT, NEW DELHI
ITA 2063/DEL/2010[2005-06]Status: DisposedITAT DelhiAY 2005-06
NIIT,NEW DELHI vs CIT, NEW DELHI
ITA 2062/DEL/2010[2004-05]Status: DisposedITAT DelhiAY 2004-05
NIIT,NEW DELHI vs CIT, NEW DELHI
ITA 2061/DEL/2010[2003-04]Status: DisposedITAT DelhiAY 2003-04
NIIT,NEW DELHI vs CIT, NEW DELHI
ITA 2060/DEL/2010[2002-03]Status: DisposedITAT DelhiAY 2002-03
NIIT,NEW DELHI vs CIT, NEW DELHI
ITA 2059/DEL/2010[2001-02]Status: DisposedITAT DelhiAY 2001-02
NIIT,NEW DELHI vs CIT, NEW DELHI
ITA 2058/DEL/2010[2000-01]Status: DisposedITAT DelhiAY 2000-01
ACIT, NEW DELHI vs M/S. NIIT LTD, NEW DELHI
ITA 4096/DEL/2009[2002-03]Status: DisposedITAT DelhiAY 2002-03
RAJESWARAMMA DUVVURU,NELLORE vs ITO., WARD-1, GUDUR
ITA 227/HYD/2025[2017-18]Status: DisposedITAT HyderabadAY 2017-18
JOGINDER PAYLA,HARYANA vs DCIT (OSD), DELHI
ITA 2670/DEL/2025[2012-13]Status: DisposedITAT DelhiAY 2012-13
Sh. Satbeer Singh Godara, Judicial Member & Sh. Naveen Chandra (Accountant Member)
SHRI KARGODE CHANDRASHEKAR DAYANANDA vs THE ASSESSMENT UNIT
WP/19859/2026ITAT Karnataka
B M SHYAM PRASAD
THE PR. COMMISSIONER OF INCOME TAX, vs M/S UNISYS INDIA PVT LTD.,
ITA/55/2024ITAT Karnataka
S.G.PANDIT,K. V. ARAVIND
MR.SUMAN BAGRECHA vs INCOME TAX OFFICER
WP/18935/2026ITAT Karnataka
THE PR COMMISSIONER OF INCOME TAX vs SHRI H K SURESH
ITA/216/2023ITAT Karnataka
SRI. S T PRASAD vs COMMISSIONER OF INCOME TAX (APPEALS )
WP/19522/2026ITAT Karnataka
M/S DANIELI CORUS BV vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT. TAX 1(2)(2)
W.P.(C)/11375/2024ITAT Delhi
M/S DANIELI CORUS BV vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE INT. TAX 1(2)(2)NEW DELHI
W.P.(C)/11353/2024ITAT Delhi
KIRAN BAJWA DHILLON vs INCOME TAX OFFICER AND OTHERS
CWP/3405/2026ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
ASHOK KUMAR GARG vs INCOME TAX OFFICER
CWP/17945/2026ITAT Punjab & Haryana
MR. JUSTICE DEEPAK SIBAL,MS. JUSTICE RUPINDERJIT CHAHAL
THE JOINT COMMISSIONER OF INCOME TAX vs PRAMOD KUMAR PANDEY
WA/2023/2025ITAT Karnataka
S.G.PANDIT,K. V. ARAVIND
THE JOINT COMMISSIONER OF INCOME TAX vs RAJANIKANTH SARAF
WA/2021/2025ITAT Karnataka
S.G.PANDIT,K. V. ARAVIND
THE JOINT COMMISSIONER OF INCOME TAX vs SRI ANUP KUMAR
WA/2003/2025ITAT Karnataka
S.G.PANDIT,K. V. ARAVIND