DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 22(2) , NEW DELHI, DELHI vs. SEAVIEW DEVELOPERS PVT LTD, DELHI
ITA 2719/DEL/2024Status: DisposedITAT Delhi08 July 2026AY 2017-1843 pages
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Income Tax Appellate Tribunal, “G” BENCH, DELHI
Before: SHRI ANUBHAV SHARMA&
For Appellant: Adv.
Ms. Kashish Gupta, CA
For Respondent: Ms. Kirti Sankratyayan, CIT
Hearing: 13.04.2026Pronounced: 08.07.2026
PER ANUBHAV SHARMA, JM:
These cross appeals preferred by
The order continues below.
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